All India Motor Vayavsai ... vs Commissioner
2022 Latest Caselaw 4436 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Regular 2nd Appeal No.264/2019

                                   All India Motor Vayavsai Association, Bundi, Head Office Bypass
                                   Road, Bundi Through its Present Executive Chairman/president
                                   Mr. Pappu S/o shri Labba, Aged About 42 Years, Resident of
                                   Talab Gaon, Tehisl Hindoli, District Bundi (Rajasthan) (Name Of
                                   The Then President Munna Bhai S/o Shri Mohammed Safi,
                                   Resident Of Bundi District Bundi Is Appering In The Judgment)
                                                                                                       ----Appellant
                                                                       Versus
                                   1.      Commissioner, Municipal Council Bundi, District Bundi
                                           (Raj)
                                   2.      Municipal Council, Bundi Through Its Chairman, Office Of
                                           Municipal Council Bundi, District Bundi (Raj)
                                   3.      District Collector, Bundi, Collectorate Bundi (Rajasthan)
                                                                                                    ----Respondents

For Appellant(s) : None. For Respondent(s) : Mr. Anil Mehta, AAG with Mr. Yashodhar Pandey, Advocate Mr. Tushar Sharma, Advocate for Dr. Mahesh Sharma, Advocate Mr. Sandeep Sharma, Advocate

HON'BLE MR. JUSTICE PRAKASH GUPTA Order

04/07/2022

None present for the appellant.

This civil second appeal is dismissed in default.

(PRAKASH GUPTA),J

KuD/MR/24

Powered by TCPDF (www.tcpdf.org)