Narendra Kumar vs State Of Rajasthan
2022 Latest Caselaw 1187 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6884/2021

Narendra Kumar S/o Pawan Kumar Vyas, Aged About 60 Years, B/c Vyas, R/o Majisa Ka Bas, Near Nala, Bikaner, Dist. Bikaner.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Sri Ram Transport Finance Company Ltd., Upside Punjab National Bank, Rani Bazar, Bikaner Through Signatory Credit And Risk Executive Jitendra Kumar.

----Respondents

For Petitioner(s) : Mr. Nishank Madan (through VC) For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/01/2022

Learned counsel for the petitioner has submitted that

this criminal misc. petition has rendered infructuous.

Hence, this criminal misc. petition is dismissed as

having become infructuous.

(VIJAY BISHNOI),J 29-ms rathore

Powered by TCPDF (www.tcpdf.org)