Shyamji vs The State Of Rajasthan
2022 Latest Caselaw 14447 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Contempt No. 1052/2022

Shyamji S/o Shri Haliya Ji Bheel, Aged About 53 Years, R/o Village Patiya Galliya Post Bhaler Bhodhar Tehsil Bagidora District Banswara (Raj.).

----Petitioner Versus

1. The State Of Rajasthan, Through The Principal Secretary, Social Justice And Empowerment Department, Government Of Rajasthan, Secretariat, Jaipur 302005.

2. Dr. Samit Sharma, Principal Secretary, Social Justice And Empowerment Department, Government Of Rajasthan, Secretariat, Jaipur 302005.

3. Mr. Hari Mohan Meena, Director, Social Justice And Empowerment Department, Government Of Rajasthan, Jaipur 302005.

4. Mr. Pema Ram, The Assistant Director, Social Justice And Empowerment Department, Government Of Rajasthan, Banswara (Raj.) 327001.

                                                                                                     ----Respondents


                                   For Petitioner(s)          :     Mr. Ashok Kumar Choudhary
                                   For Respondent(s)          :

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

08/12/2022

Learned counsel for the petitioner has submitted that he

wants to withdraw this writ petition, however, seeks liberty for the

petitioner to avail alternate remedy available to him under the

under the law.

Accordingly, this writ contempt petition is dismissed as

withdrawn with the aforesaid liberty.

(VIJAY BISHNOI),J Surabhii/277-

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