Bimala Devi vs State Of Raj And Ors
2022 Latest Caselaw 2813 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 12123/2010

                                   Bimala Devi
                                                                                                      ----Petitioner
                                                                      Versus
                                   State Of Rajasthan & Ors.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Azad Ahmed, Adv. For Respondent(s) : Mr. Nalin G. Narain, Adv.

HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

01/04/2022

Counsel for the parties seek time to place reliance upon the

judgment in connection with latest view taken by the Hon'ble Apex

Court in the case of Union of India Vs. Ilmo Devi.

List the matter on 13.04.2022.

(ANOOP KUMAR DHAND),J

PRAVESH/40

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