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Shri. Bloomingstar J.Diengdoh & ... vs . State Of Meghalaya & 2 Ors.
2022 Latest Caselaw 597 Meg

Citation : 2022 Latest Caselaw 597 Meg
Judgement Date : 17 October, 2022

High Court of Meghalaya
Shri. Bloomingstar J.Diengdoh & ... vs . State Of Meghalaya & 2 Ors. on 17 October, 2022
 Serial No. 22
 Regular List

                    HIGH COURT OF MEGHALAYA
                        AT SHILLONG

WP(C). No. 369 of 2020 with
WP(C). No. 56 of 2021
WP(C). No. 83 of 2021
WP(C). No. 84 of 2021
WP (C) No. 400 of 2020
WP (C) No. 401 of 2020
WP (C) No. 402 of 2020
WP (C) No. 403 of 2020
WP (C) No. 404 of 2020
WP (C) No. 405 of 2020
WP (C) No. 406 of 2020
WP (C) No. 407 of 2020
WP (C) No. 408 of 2020
WP (C) No. 409 of 2020
WP (C) No. 410 of 2020
WP (C) No. 414 of 2020
WP (C) No. 415 of 2020
WP (C) No. 416 of 2020
WP(C). No. 432 of 2020
WP(C). No. 438 of 2020
WP(C). No. 458 of 2020
WP(C). No. 462 of 2020
WP(C). No. 465 of 2020
WP(C). No. 470 of 2020
                                               Date of Order: 17.10.2022

Shri. Bloomingstar J.Diengdoh & Anr.   Vs.   State of Meghalaya & 2 Ors.
Smti. Ruma Sumer                       Vs.   State of Meghalaya & 6 Ors.
Phikirbha Khariah                      Vs.   State of Meghalaya & 5 Ors.
Arbihlang Suchiang                     Vs.   State of Meghalaya & 5 Ors.
Smti. Laljoy Darnei                    Vs.   State of Meghalaya & 3 Ors.
Smti. Laljoy Darnei                    Vs.   State of Meghalaya & Ors.
Smt. Lalsami Darnei                    Vs.   State of Meghalaya & 3 Ors.
Shri. Thlamuana Darnei                 Vs.   State of Meghalaya & Ors.
Shri. Livingstone Nampui               Vs.   State of Meghalaya &3 Ors.
Smti. Blessing Sukhlain                Vs.   State of Meghalaya & Ors.


                                  1
 Shri. Khama Pangamte                      Vs.   State of Meghalaya & 3 Ors.
Smt. Mary Jone Ngamlai                    Vs.   State of Meghalaya & 3 Ors.
Shri. Zalena Nampui                       Vs.   State of Meghalaya & 3 Ors.
Smti. Lalchonpari Theite                  Vs.   State of Meghalaya & 3 Ors.
Shri. Lalsaula Nampui                     Vs.   State of Meghalaya & 3 Ors.
Shri. Samiran Rishi                       Vs.   State of Meghalaya & Ors.
Shri. Rajeev Shrestha                     Vs.   State of Meghalaya & Ors.
Shri. Bipul Roy                           Vs.   State of Meghalaya & Ors.
Smti. Metilda Marwein                     Vs.   State of Meghalaya & 5 Ors.
Smti.Dioris Wahlang                       Vs.   State of Meghalaya & 6 Ors.
Smti. Jubanda Sumarlyne @ Sumarlin        Vs.   State of Meghalaya & 5 Ors.
Smti. Merry Shyrkon                       Vs.   State of Meghalaya & 5 Ors.
Smti. Binaris Kanai                       Vs.   State of Meghalaya & 5 Ors.
Smti. Pressiful Lyngkhoi                  Vs.   State of Meghalaya & 5 Ors.


Coram:
                 Hon'ble Mr. Justice H.S.Thangkhiew, Judge.

Appearance:
For the Petitioner/Appellant(s) :         Mr. P. Yobin, Adv.
                                          Mr. H.R. Nath, Adv.
                                          Ms. S. Deb, Adv. vice
                                          Mr. S. Dey, Adv.

For the Respondent(s)            :        Mr. A. Kumar, AG with

Mr. N.D. Chullai, AAG Ms. R. Colney, GA Mr. A.H. Hazarika, GA Mr. K.P. Bhattacharjee, GA.

Hearing concluded. Judgment reserved.

Judge Meghalaya 17.10.2022 "D. Thabah- PS

 
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