North Eastern Electric Power vs . North Eastern Electric Power
2022 Latest Caselaw 498 Meg

Citation : 2022 Latest Caselaw 498 Meg
Judgement Date : 31 August, 2022

High Court of Meghalaya

North Eastern Electric Power vs . North Eastern Electric Power on 31 August, 2022

Serial No. 04
Regular List
                           HIGH COURT OF MEGHALAYA
                                 AT SHILLONG

   WP(C) No. 367 of 2021                           Date of Order: 31.08.2022


   North Eastern Electric Power         Vs.    North Eastern Electric Power
   Corporation Ltd. (NEEPCO)                   Corporation Ltd. & Ors.
   Workers Union & Ors.

   Coram:
                       Hon'ble Mr. Justice H. S. Thangkhiew, Judge


   Appearance:

   For the Petitioner/Appellant(s) :    Ms. A. Kharshiing, Adv. vice
                                        Mr. H.L. Shangreiso, Sr. Adv.

   For the Respondent(s)           :    Mr. S. Jindal, Adv. vice

Mr. V.K. Jindal, Sr. Adv.

Counsels for the parties have submitted their bullet points of arguments. Accordingly, hearing is concluded.

Judgment reserved.

Judge

Meghalaya 31.08.2022 "D.Thabah-PS"

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