The Special Officer vs Ammayakal ... 1St
2024 Latest Caselaw 21648 Mad

Madras High Court

The Special Officer vs Ammayakal ... 1St on 14 November, 2024

                                                                  W.A.(MD)Nos.1102, 1103, 1105, 1106, 1107, 1108 and
                                                                                                        1109 of 2019


                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                    DATED : 14.11.2024

                                                         CORAM:

                             THE HONOURABLE MR.JUSTICE RMT.TEEKAA RAMAN
                                                 and
                              THE HONOURABLE MR.JUSTICE N.SENTHILKUMAR

                      W.A.(MD)Nos.1102, 1103, 1105, 1106, 1107, 1108 and 1109 of 2019
                                                   and
                   C.M.P(MD)Nos.9879, 9880, 9881, 9883, 9884, 9886, 9887, 9888, 9889, 9891,
                                       9893, 9896 and 9897 of 2019

                 W.A(MD)No.1102 of 2019


                 The Special Officer,
                 Now the President,
                 MM.164. Veerarackiam Primary Agricultural
                  Co-operative Credit Society Limited,
                 Veerarackiam,
                 Krishnarayapuram Taluk,
                 Karur District-639 114.                                    ... Appellant/2nd Respondent

                                                             Vs

                 1.Ammayakal                                                ... 1st Respondent/Petitioner

                 2.The Deputy Registrar of Co-operative Societies,
                   Karur District, Karur.                      ... 2nd Respondent/1st Respondent
                 Prayer:
                            This Writ Appeal is filed under Clause 15 of the Letters Patent, to set aside
                 the common order passed by this Court in W.P(MD)Nos.23467 to 23473 of 2018,
                 dated 06.02.2019 including the W.P.No.23467 of 2018.



                 __________
https://www.mhc.tn.gov.in/judis

                 Page 1 of 4
                                                              W.A.(MD)Nos.1102, 1103, 1105, 1106, 1107, 1108 and
                                                                                                    1109 of 2019


                                  For Appellant     : Mr.S.Seenivasagam
                                  For Respondents : R1-Died
                                                     Mr.G.Suriyananth
                                                     Additional Government Pleader for R2

                                                  COMMON JUDGMENT

[Judgment of the Court was made by RMT.TEEKAA RAMAN, J.]

When the matter came up for hearing, the learned counsel for the appellant

in all the writ appeals stated that the matter has been settled between the parties

and hence, nothing survives for adjudication in these appeals.

2.Recording the same, these Writ Appeals are dismissed as infructuous. No

costs. Consequently, connected miscellaneous petitions are closed.

                                                                       [T.K.R., J.] [N.S., J.]
                                                                              14.11.2024
                 NCC      : Yes / No
                 Index : Yes / No
                 Internet : Yes / No
                 sji

                 To

1. The Deputy Registrar of Co-operative Societies, Karur District, Karur.

__________ https://www.mhc.tn.gov.in/judis

W.A.(MD)Nos.1102, 1103, 1105, 1106, 1107, 1108 and 1109 of 2019

2.The Record Keeper, Vernacular Section, Madurai Bench of Madras High Court, Madurai.

__________ https://www.mhc.tn.gov.in/judis

W.A.(MD)Nos.1102, 1103, 1105, 1106, 1107, 1108 and 1109 of 2019

RMT.TEEKAA RAMAN, J.

and N.SENTHILKUMAR, J.

sji

W.A.(MD)Nos.1102, 1103, 1105, 1106, 1107, 1108 and 1109 of 2019

14.11.2024

__________ https://www.mhc.tn.gov.in/judis