Smt. Kammo vs Bhaironlal
2023 Latest Caselaw 21325 MP

Madhya Pradesh High Court

Smt. Kammo vs Bhaironlal on 13 December, 2023

                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT GWALIOR
                                                         MP No. 1182 of 2018
                                                   (SMT. KAMMO Vs BHAIRONLAL AND OTHERS)

                           Dated : 13-12-2023
                                   Shri Faiz Ahmad Qureshi, holding brief of Shri Amit Lahoti - Advocate

                           for petitioner.
                                   None for respondents.

Heard learned counsel for petitioner. Reserved for judgment.

(RAJENDRA KUMAR-IV) JUDGE

Rohit