Yaseen Khan vs Pawan Kumar Jain
2023 Latest Caselaw 13324 MP

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                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                       SA No. 1241 of 2020
                                                   (YASEEN KHAN Vs PAWAN KUMAR JAIN)

                          Dated : 16-08-2023
                                Shri B.K. Shukla - Advocate for the appellant.

                                None for the respondent.

Heard on admission.

Record has been received. Appeal is admitted for hearing on following substantial question of law-

1. Whether the Learned Courts below has rightly passed the judgment and decree as per the provision of the money lander Act, without producing the rokad Bahi and income Tax receipt before the Learned Trial Court ?

Issue notice to the respondents along with substantial questions of law as well as on pending IAs on payment of P.F. within seven working days, returnable within four weeks.

List thereafter.

(AVANINDRA KUMAR SINGH) JUDGE

R

Signature Not Verified Signed by: ROSHNI SINGH Signing time: 8/17/2023 5:13:23 PM