Babugir vs The State Of M.P.
2023 Latest Caselaw 12966 MP

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                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                     CRA No. 2384 of 1998
                                                     (BABUGIR Vs THE STATE OF M.P.)

                           Dated : 09-08-2023
                                Ms. Shikha Baghel - Amicus Curiae for the appellant.

                                Shri B.K. Upadhyay - Deputy Govt. Advocate for respondent/State.

Heard learned counsel for the parties finally. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

rv

Signature Not Verified Signed by: NITESH PANDEY Signing time: 8/10/2023 7:09:58 PM