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Ashish Saxena vs Smt. Ritu Saxena
2023 Latest Caselaw 12262 MP

Citation : 2023 Latest Caselaw 12262 MP
Judgement Date : 1 August, 2023

Madhya Pradesh High Court
Ashish Saxena vs Smt. Ritu Saxena on 1 August, 2023
Author: Vishal Dhagat
                                                           1
                          IN     THE      HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                      BEFORE
                                        HON'BLE SHRI JUSTICE VISHAL DHAGAT
                                              ON THE 1 st OF AUGUST, 2023
                                        MISC. CRIMINAL CASE No. 22456 of 2016

                         BETWEEN:-
                         ASHISH SAXENA S/O SHRI DINESH SAXENA, AGED
                         ABOUT 30 YEARS, IN FRONT OF GANGA ASHRAM
                         BEHIND MUSKAN MEDICAL RAJA BAGH COLONY
                         SEHORE (MADHYA PRADESH)

                                                                                         .....APPLICANT
                         (NONE )

                         AND
                         SMT. RITU SAXENA W/O ASHISH SAXENA, AGED ABOUT
                         26 YEARS, H NO 107 NEAR DURGA MANDIR SHAHID
                         NAGAR (MADHYA PRADESH)

                                                                                     .....RESPONDENTS
                         (NONE )

                               This application coming on for admission this day, the court passed the
                         following:
                                                            ORDER

This petition has been filed under Section 482 of Cr.P.C. against an order of interim maintenance dated 10.011.2016 in MJC. No.353/2016.

As per report received from Dealing Assistant No.4, main case has already been decided vide judgment dated 02.06.2017.

In view of the same, the petition is dismissed as having become infructuous.

Signature Not Verified Signed by: MOHAMMED MOHSIN QURESHI Signing time: 8/3/2023 11:22:22 AM

(VISHAL DHAGAT) JUDGE mohsin

Signature Not Verified Signed by: MOHAMMED MOHSIN QURESHI Signing time: 8/3/2023 11:22:22 AM

 
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