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Nagendra Singh vs Rajendra Singh
2023 Latest Caselaw 5877 MP

Citation : 2023 Latest Caselaw 5877 MP
Judgement Date : 11 April, 2023

Madhya Pradesh High Court
Nagendra Singh vs Rajendra Singh on 11 April, 2023
Author: Vishal Dhagat
                                                       1
                           IN    THE     HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE VISHAL DHAGAT
                                             ON THE 11 th OF APRIL, 2023
                                          MISC. PETITION No. 4592 of 2021

                          BETWEEN:-
                          NAGENDRA SINGH S/O LATE KAUSHAL SINGH, AGED
                          ABOUT 59 YEARS, OCCUPATION: SERVICE RETD. VILL.
                          POST SIRMAUR DIST. REWA CORRENT ADD. H.NO. 459
                          TYPE 4 VEHICLE FACTORY ESTATE SECTOR 2
                          JABALPUR DIST. JABALPUR MP (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI ISHAN SONI - ADVOCATE )

                          AND
                          1.    RAJENDRA SINGH S/O LATE KAUSHAL SINGH,
                                AGED ABOUT 65 YEARS, OCCUPATION: NOT
                                KNOWN VILL. POST SIRMAUR DIST. REWA MP
                                (MADHYA PRADESH)

                          2.    SURENDRA SINGH S/O LATE KAUSHAL SINGH,
                                AGED ABOUT 65 YEARS, VILLAGE POST SIRMAUR
                                DISTT. REWA HOUSE NO. 101 PRIYADARSHNI
                                COLONY NEAR DUMNA AIRPORT (MADHYA
                                PRADESH)

                          3.    SMT. PUSHPA SINGH W/O SURENDRA SINGH,
                                AGED    ABOUT   52   YEARS, OCCUPATION:
                                HOUSEWIFE GANGA DAL MILLS GOPAL BAG
                                DAMOH NAKA JABALPUR (MADHYA PRADESH)

                          4.    DEPUTY COMMISSIONER MP GRIHA NIRMAN
                                MANDAL HOUSING BOARD REWA (MADHYA
                                PRADESH)

                          5.    PROPERTY MANAGER MP HOUSING BOARD
                                OFFICE NEAR JAI STAMBH REWA TEH. HUZUR
                                (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (NONE )
Signature Not Verified
Signed by: ARVIND KUMAR
DUBEY
Signing time: 4/12/2023
11:09:03 AM
                                                              2
                                This petition coming on for admission this day, th e court passed the
                          following:
                                                              ORDER

1. Petitioner has filed this miscellaneous petition for execution of judgment and decree dated 12.11.2016.

2. Counsel for the petitioner submitted that execution has already been done and he produced the order sheet dated 1.4.2023 before this Court.

3. Considering the said order sheet, it is clear that miscellaneous petition filed by the petitioner has become infructuous.

4. As decree has already been executed, therefore, miscellaneous petition is disposed off.

(VISHAL DHAGAT) JUDGE DUBEY/-

Signature Not Verified Signed by: ARVIND KUMAR DUBEY Signing time: 4/12/2023 11:09:03 AM

 
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