Ramnath @ Lula Sahu vs Kirkiri
2022 Latest Caselaw 7427 MP

                                                                          1
                                                   IN THE HIGH COURT OF MADHYA PRADESH
                                                                AT JABALPUR
                                                                    SA No. 1287 of 2021
                                                           (RAMNATH @ LULA SAHU Vs KIRKIRI AND OTHERS)

                                    Dated : 19-05-2022
                                              Shri Bhanu Pratap Yadav, learned counsel for the appellant.

                                              Heard on the question of admission.
                                              Appeal is admitted on the following substantial question of law:

                                                    Whether, the appellate Court committed an
                                                    error of law in holding the fact that the suit
                                                    filed by the respondents/plaintiffs is within

limitation and reversed the well reasoned finding of the trial Court given on the basis of admission made by the plaintiffs itself and also on the basis of document dated 03.07.1965 that the suit was barred by time?.

Let notices be issued to the respondent No.1 on payment of process fee within seven days by registered mode, returnable within six weeks.

Counsel for the appellant is also heard on the I.A.No.1493 of 2022. Let notices be also issued to the respondent No.1 on the asid application by registered mode also.

By way of interim measure, till the next date of hearing, the operation of

the impugned judgment and decree dated 04.02.2021, passed by the Additional District Judge, Pawai in RCA No.281/2019, shall remain stayed.

List the matter in the week commencing 18.07.2022.

                                                                                                 (SANJAY DWIVEDI)
                                                                                                    V. JUDGE
Signature Not Verified
  SAN                               Jasleen

Digitally signed by JASLEEN SINGH
SALUJA
Date: 2022.05.20 12:21:29 IST