Preeja P.R vs Kuttanellur Multipurpose ...
2024 Latest Caselaw 26785 Ker

Kerala High Court

Preeja P.R vs Kuttanellur Multipurpose ... on 5 September, 2024

Author: Anil K.Narendran

Bench: Anil K.Narendran

WA No.437/2024                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                     THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                          &
                      THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
            Thursday, the 5th day of September 2024 / 14th Bhadra, 1946
                                 WA NO. 437 OF 2024
       AGAINST JUDGMENT DATED 28/02/2024 IN WP(C) 22719/2023 OF THIS COURT
   APPELLANT(S)/PETITIONER IN WPC:

          PREEJA P.R, AGED 35 YEARS, W/O RAJESH T.K, THEKKINIYEDATH KUNDIL
          (H), ERAVIMANGALAM P.O, THRISSUR, KERALA,, PIN - 680751

    BY SRI.M.R.HARIRAJ(SENIOR),ADVS.M/S.SARATH BABU KOTTAKKAL, E.ADITHYAN AND
    ARCHANA VIJAYAN

   RESPONDENT(S)/RESPONDENTS IN WPC:

      1. KUTTANELLUR MULTIPURPOSE CO-OPERATIVE SOCIETY LIMITED LIMITED NO R -
         1330, REPRESENTED BY ITS SECRETARY, P.O KUTTANELLUR, THRISSUR, PIN -
         680014

    AND ANOTHER.

    BY ADV.MARTIN JOSE

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay further proceedings pursuant to Exhibit P1 charge memo and Exhibit
   P3 Constitution of Internal Complaints Committee formed by the respondents
   till the disposal of this Writ Petition.
        This Writ Appeal again coming on for orders on 05/09/2024 upon
   perusing the appeal memorandum and this Court's order dated 19/07/2024,
   the court on the same day passed the following:
                                      ORDER

Interim order will stand extended by two months.

List on 05/11/2024.

Sd/- ANIL K.NARENDRAN JUDGE

Sd/- P.G. AJITHKUMAR JUDGE

05-09-2024 /True Copy/ Assistant Registrar