N.V. Sudhi vs State Of Kerala
2024 Latest Caselaw 31195 Ker

Kerala High Court

N.V. Sudhi vs State Of Kerala on 1 November, 2024

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                                                       2024:KER:81428
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

             THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

    FRIDAY, THE 1ST DAY OF NOVEMBER 2024 / 10TH KARTHIKA, 1946

                        WP(C) NO. 41540 OF 2018

PETITIONER/S:

    1       N.V. SUDHI
            AGED 65 YEARS
            S/O.VELU, NAMBIYATHUSSERY, MUHAMMA P.O., CHERTHALA.

    2       ANU ANTONY
            AGED 1 YEARS
            S/O.ANTONY, THEKKEVEEDU, ARTHUNGAL P.O., CHERTHALA.


            BY ADV JOBY CYRIAC
RESPONDENT/S:

    1       STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA.

    2       THE EXCISE COMMISSIONER
            COMMISSIONERATE OF EXCISE,
            THIRUVANANTHAPURAM - 695 001.

    3       THE DEPUTY COMMISSIONER OF EXCISE
            ALAPPUZHA - 688 001.

    4       THE EXCISE INSPECTOR
            CHERTHALA EXCISE RANGE, CHERTHALA - 688 526.


            BY ADV GOVERNMENT PLEADER


OTHER PRESENT:

            SRI.SREEJITH V.S. GP


     THIS   WRIT   PETITION   (CIVIL)   HAVING   BEEN   FINALLY   HEARD   ON
01.11.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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W.P. (C) No. 41540 of 2018                                               2024:KER:81428




                             SYAM KUMAR V. M , J
               -------------------------------------------------------------
                       W.P. (C) No. 41540 of 2018
         ------------------------------------------------------------------------
              Dated this the 01st day of November, 2024



                                 JUDGMENT

The Learned counsel appearing for the petitioner

submits that the Writ petition has became infructuous.

Accordingly, this W.P. (C) is dismissed as infructuous.

Sd/-

SYAM KUMAR V. M JUDGE NJ

W.P. (C) No. 41540 of 2018 2024:KER:81428 APPENDIX OF WP(C) 41540/2018

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE FINAL REPORT IN CRIME NO.85/2011 ON THE FILE OF J.F.C.M-1, CHERTHALA.

EXHIBIT P2 TRUE COPY OF THE COMPOUNDING APPLICATION DATED 13/12/2018.

EXHIBIT P3 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT DATED 25/10/2018 IN WP(C) 4910 OF 2018.