Kerala High Court
Anjana Abraham vs State Of Kerala on 6 June, 2024
Author: Devan Ramachandran
Bench: Devan Ramachandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 6TH DAY OF JUNE 2024 / 16TH JYAISHTA, 1946
RP NO. 502 OF 2024
AGAINST THE JUDGMENT DATED 12.07.2023 IN WP(C) NO.30972 OF 2018
OF HIGH COURT OF KERALA
REVIEW PETITIONERS:
1 ANJANA ABRAHAM
AGED 38 YEARS
W/O. AJITH SEBASTIAN, INTERNAL GUEST LECTURER,
DEPARTMENT OF PHARMACEUTICAL SCIENCES, SCHOOL OF
MEDICAL EDUCATION, MAHATMA GANDHI UNIVERSITY,
CHERUVANDOOR, KOTTAYAM, NOW LECTURER UNDER CONTRACT
CPAS, RESIDING AT ORUTHAYAPPALLY HOUSE,
ATHIRAMPUZHA.P.O., KOTTAYAM, PIN - 686562
2 MARY SHEEJA.T.L.
AGED 42 YEARS
W/O. SHIJU THOMAS, INTERNAL GUEST LECTURER,
DEPARTMENT OF PHARMACEUTICAL SCIENCES, SCHOOL OF
MEDICAL EDUCATION, MAHATMA GANDHI UNIVERSITY
CHERUVANDOOR, KOTTAYAM, NOW LECTURER UNDER CONTRACT,
CPAS, RESIDING AT THATTARUKUNNIL HOUSE,
AMALAGIRI.P.O., KOTTAYAM, PIN - 686561
3 SAREENA ISMAIL,
AGED 40 YEARS
W/O. MOHAMMED MANZOOR, INTERNAL GUEST LECTURER,
DEPARTMENT OF PHARMACEUTICAL SCIENCES, SCHOOL OF
MEDICAL EDUCATION, M.G. UNIVERSITY, CHERUVANDOOR,
KOTTAYAM, NOW LECTURER UNDER CONTRACT, CPAS, RESIDING
AT PAZHAYATHERUVIL HOUSE, KAYAMKULAM.P.O., ALAPPUZHA,
PIN - 690502
4 SMITHA JOHN,
AGED 41 YEARS
W/O. GEORGE. K. OOMMEN, INTERNAL GUEST LECTURER,
DEPARTMENT OF PHARMACEUTICAL SCIENCES, SCHOOL OF
MEDICAL EDUCATION, M.G. UNIVERSITY, CHERUVANDOOR,
KOTTAYAM, NOW LECTURER UNDER CONTRACT, CPAS, RESIDING
AT KANIYAMKULAM HOUSE, PAKKIL.P.O., KOTTAYAM,
PIN - 686012
BY ADV K.R.GANESH
RESPONDENTS:
1 STATE OF KERALA
RP NO. 502 OF 2024 2
REPRESENTED BY ITS SECRETARY, HIGHER EDUCATION
DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
2 THE MAHATMA GANDHI UNIVERSITY,
REPRESENTED BY ITS REGISTRAR, ATHIRAMPUZHA,
KOTTAYAM, PIN - 686862
3 THE DIRECTOR,
SCHOOL OF MEDICAL EDUCATION, MAHATMA GANDHI
UNIVERSITY, ATHIRAMPUZHA, KOTTAYAM, PIN - 686862
4 THE CENTRE FOR PROFESSIONAL AND ADVANCED STUDIES
(CPAS),
REPRESENTED BY ITS DIRECTOR. GANDHI NAGAR,
ARPOOKARA, KOTTAYAM, PIN - 686008
SRI P C SASIDHARAN-SC; SRI SURIN GEORGE IPE-SC
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
06.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP NO. 502 OF 2024 3
ORDER
This petition, seeking review of the judgment dated 12.07.2023 of
this Court, has been filed by the petitioners saying that a mistake was
committed while making submissions, that the issues in the writ
petition are covered by the declarations in the judgment in
W.P(C)No.5750 of 2013.
2. Sri.K.R.Ganesh - learned counsel for the petitioners, submitted
that the afore submission was in error and that the issues in the writ
petition are different from that was considered in the afore said
judgment.
3. Sri.Surin George Ipe - learned Standing Counsel for the
respondent - University, did not oppose the afore submissions.
In the afore circumstances, I allow this review petition and recall
the judgment dated.12.07.2023.
Resultantly, the Registry is directed to list the writ petition as
per roster at the earliest, for further hearing.
Sd/-
DEVAN RAMACHANDRAN
JUDGE
MC/11.6
