Anna vs State Of Kerala
2021 Latest Caselaw 13626 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  THURSDAY, THE 1ST DAY OF JULY 2021 / 10TH ASHADHA, 1943
                   WP(C) NO. 9604 OF 2010
PETITIONER/S:

    1    ANNA, AGED 71 YEARS, D/O.MANOTH MATHAI
         MANOTH HOUSE,KOODARANJI POST,MUKKOM,, KOZHIKODE
         DISTRICT.(DECEASED)

    2    JOSEPH (HUSBAND OF LATE ANNA), S/O.ULAHANNAN, AGED
         79 YEARS, RESIDING AT MANOTH HOUSE, KOODARANJI
         AMSOM DESOM, PO KOODARAJI PORT MUKKAM, KOZHIKODE
         DISTRICT

    3    MARY, (DAUGHTER OF LATE ANNA), AGED 58 YEARS,
         RESIDING AT MANOTH HOUSE, KOODARANJI AMSOM DESOM,
         PO KOODARAJI PORT MUKKAM, KOZHIKODE DISTRICT

    4    ROSAMMA JOSEPH, (DAUGHTER OF LATE ANNA), AGED 56
         YEARS, RESIDING AT MANOTH HOUSE, KOODARANJI AMSOM
         DESOM, PO KOODARAJI PORT MUKKAM, KOZHIKODE
         DISTRICT

    5    JOHN, (SON OF LATE ANNA), AGED 53 YEARS, RESIDING
         AT MANOTH HOUSE, KOODARANJI AMSOM DESOM, PO
         KOODARAJI PORT MUKKAM, KOZHIKODE DISTRICT

    6    PHILOMINA JOSEPH, (DAUGHTER OF LATE ANNA), AGED
         53 YEARS, RESIDING AT MANOTH HOUSE, KOODARANJI
         AMSOM DESOM, PO KOODARAJI PORT MUKKAM, KOZHIKODE
         DISTRICT

    7    SHAJU JOSEPH, (DAUGHTER OF LATE ANNA), AGED 47
         YEARS, RESIDING AT MANOTH HOUSE, KOODARANJI AMSOM
         DESOM, PO KOODARAJI PORT MUKKAM, KOZHIKODE
         DISTRICT

         PETITIONERS 2 TO 7 WERE IMPLEADED AS PER ORDER
         DATED 8.2.2013 IN IA 1834/13.
 WP(C) NO. 9604 OF 2010




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              BY ADVS.
              SRI.M.V.BOSE
              SMT.NISHA BOSE
              SRI.VINOD MADHAVAN



RESPONDENT/S:

      1       STATE OF KERALA
              DEPARTMENT OF REVENUE,SECRETARIAT,,
              THIRUVANANTHAPURAM.

      2       THE REVENUE TAHSILDAR, KOZHIKODE.

  ADDL.3      V N ABOOBACKER, S/O.VAYALIL UNNIMOYI, AGED 50
              YEARS, VAYALIL NECHOLI HOUSE, KOZHIKODE TALUK, PO
              KUMARANALLUR, KUMARANALLOOR AMSOM, ANAYAMKUNNU
              DESOM KOZHIKODE 673 602...

              IMPLEADED AS AS PER ORDER DATED 14.10.10 IN IA
              12362/10.

  ADDL.4      M K RAGHAVAN, S/O.CHOYI, AGED 44, MALAM KUNNUMMAL
              HOUSE, MYSORE MALA PO, KOZHIKODE DISTRICT.

              IMPLEADED AS PER ORDER DATED 27.6.2011 IN IA
              9879/11

              BY ADVS.
              SRI.K.M.FIROZ
              SRI.E.NARAYANAN
              SRI.R.RAMADAS
              SRI.SRINATH GIRISH
              SMT.M.SHAJNAGOVERNMENT PLEADER, SMT MABLE C KURIAN



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.07.2021, ALONG WITH WP(C).21611/2019, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 9604 OF 2010




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                         P V KUNHIKRISHNAN, J.

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                        WP(C) No.9604 of 2010
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                 Dated this the 1st day of July, 2021

                               JUDGMENT

The learned counsel for the petitioner submitted that he is not pressing this Writ Petition. Therefore, this Writ Petition is dismissed as not pressed.

sd P V KUNHIKRISHNAN, JUDGE. dl/