Binod Choudhary vs The State Of Jharkhand & Ors
2025 Latest Caselaw 6672 Jhar

Jharkhand High Court

Binod Choudhary vs The State Of Jharkhand & Ors on 3 November, 2025

Author: Rajesh Shankar

Bench: Rajesh Shankar

               IN THE HIGH COURT OF JHARKHAND AT RANCHI
                           W.P. (PIL) No.3634 of 2024
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Binod Choudhary .......... Petitioner.

-Versus-

The State of Jharkhand & Ors. .......... Respondents.

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CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR

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For the Petitioner : Mr. Vinay Kumar, Advocate For the State : Mr. Piyush Chitresh, AC to AG For the Respondent No. 2 : Mr. Anil Kumar, Advocate For the Respondent No. 7 : Mr. Rajendra Krishna, Advocate

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Order No.09 Date: 03.11.2025

1. Heard the parties.

2. Judgment is reserved.

(Tarlok Singh Chauhan, C.J.)

(Rajesh Shankar, J.)

3rd November, 2025 Sanjay/Rohit