Oriental Insurance Co. Ltd vs Shahien Akhter And Others
2026 Latest Caselaw 363 J&K

Jammu & Kashmir High Court

Oriental Insurance Co. Ltd vs Shahien Akhter And Others on 5 February, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                        Serial No. 9

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                     AT JAMMU
           MA No. 215/2017
           IA No. 1/2018, 2/2018
           c/w
           MA No. 214/2017
           IA No. 1/2018
           MA No. 275/2017
           IA No. 2/2017, 1/2017
           MA No. 276/2017
           IA No. 1/2017, 2/2017

           Oriental Insurance Co. Ltd.                                .....Appellant(s)/Petitioner(s)
                                          Through: Mr. Vishnu Gupta, Advocate.
                                     vs
           Shahien Akhter and others                                            ..... Respondent(s)
                                          Through: Mr. Z. A. Qazi, Advocate.

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                      ORDER

05.02.2026

1. Mr. Vishnu Gupta, learned counsel for the appellant submits that

though the appellant-Insurance Company is ready to settle the matter,

but the respondents do not intend to do the same, as such, this matter

cannot be settled through mediation.

2. List on 04.03.2026.

(RAJNESH OSWAL) JUDGE

Jammu 05.02.2026 Sahil Padha