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Ut Of Jammu And Kashmir And Ors vs Ravinder Kanta And Anr
2026 Latest Caselaw 2014 J&K

Citation : 2026 Latest Caselaw 2014 J&K
Judgement Date : 7 April, 2026

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Jammu & Kashmir High Court

Ut Of Jammu And Kashmir And Ors vs Ravinder Kanta And Anr on 7 April, 2026

Author: Rajnesh Oswal
Bench: Rajnesh Oswal
                                                                          Sr. No. 2
                         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT JAMMU
           CJ Court
           Case: LPA No. 126/2025 in
           WP(C) No. 1439/2024
           CM No. 8057/2025
           CM Nos. 3880-3881/2025
           UT of Jammu and Kashmir and ors.                 ...Petitioner(s)/Appellant(s)

                                 Through: Ms. Monika Kohli, Sr. AAG

                                            V/s

           Ravinder Kanta and anr.                                    .... Respondent(s)

                                 Through: Mr. Jagpaul Singh, Advocate.


           CORAM: HON'BLE THE CHIEF JUSTICE
                  HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE.

                                           ORDER

07.04.2026

Heard.

Reserved.

(RAJNESH OSWAL) (ARUN PALLI) JUDGE CHIEF JUSTICE Jammu 07.04.2026 Sunita

 
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