Ghulam Mohammad Dar vs U O.I (Home Affairs) And Ors
2025 Latest Caselaw 1837 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Ghulam Mohammad Dar vs U O.I (Home Affairs) And Ors on 27 October, 2025

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                              Serial No.26
                                                                           REGULAR CAUSE LIST


                   IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                      AT SRINAGAR

                                                   CM(6754/2024)
                                                  IN LPA 294/2024

              Ghulam Mohammad Dar                                             ...Petitioner(s)


              Through:              Mr. Mir Umar, Advocate


                                                           Vs.


              U O.I (Home Affairs) and Ors.                                   ...Respondent(s)

              Through:              Mr. T.M. Shamsi, DSGI with
                                    Ms. Yasmeen Jan, Advocate

               CORAM:
                                HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
                                HON'BLE MR. JUSTICE SANJAY PARIHAR, JUDGE
                                                        ORDER

27.10.2025

1. Objections on behalf of the respondents have been filed.

2. This is an application seeking condonation of delay of

more than one year in preferring the Letters patent Appeal

against an order and judgment dated 18.08.2023 passed in

SWP No. 506/2012. The delay of more than one year is sought

to be explained primarily on the ground that Mr. N.H. Khuroo,

learned counsel who had been representing the petitioner

before the writ Court failed to inform the petitioner in time.

3. Let the petitioner file an affidavit to the aforesaid effect,

and an affidavit shall also be filed on behalf of Mr. N.H.

Khuroo, Advocate in support of the ground taken in the

condonation of delay application, within a period of two weeks.

4. List again on 28.11.2025.

                                        (SANJAY PARIHAR)    (SANJEEV KUMAR)
                                            JUDGE               JUDGE


                   SRINAGAR:
                    27.10.2025
                   "Mir Arif"