Dhanatter Singh vs Ut Of J&K & Ors
2025 Latest Caselaw 92 J&K

Jammu & Kashmir High Court

Dhanatter Singh vs Ut Of J&K & Ors on 8 May, 2025

Author: Rahul Bharti

Bench: Rahul Bharti

                                                                     Serial No. 11


                   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                   AT JAMMU
               Case:-          WP(C) No. 2739/2022

               Dhanatter Singh

                                                         .....Appellant(s)/Petitioner(s)

                                    Through: Mr. K. S. Chib, Advocate.

                                   Vs

               UT of J&K & Ors.
                                                                    .....Respondent(s)

                                    Through: Ms. Monika Thakur, Assisting Counsel
                                             vice
                                             Mr. S. S. Nanda, Sr. AAG.

               Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE

                                                  ORDER

(08.05.2025)

01. Heard.

02. Reserved for judgment.

(RAHUL BHARTI) JUDGE JAMMU 08.05.2025 Bunty