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Syed Musadiq Hussain Qadri vs Ut Of J&K Th. Secretary To Govt. Planning ...
2025 Latest Caselaw 25 J&K/2

Citation : 2025 Latest Caselaw 25 J&K/2
Judgement Date : 5 May, 2025

Jammu & Kashmir High Court - Srinagar Bench

Syed Musadiq Hussain Qadri vs Ut Of J&K Th. Secretary To Govt. Planning ... on 5 May, 2025

Author: Sanjeev Kumar
Bench: Sanjeev Kumar
                                                                                Serial No. 8
                                                                                Regular Cause list
                    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                       AT SRINAGAR

                                                    WP(C) No. 986/2025
                Syed Musadiq Hussain Qadri
                                                                      ..... Appellant/petitioner(s)
                                                    Through: -
                                            Ms. Ainain Qadri, Advocate
                                                      V/s
                UT of J&K Th. Secretary to Govt. Planning development and Monitoring
                Department..
                                                                      ..... Respondent(s)

Through: -

Mr. Rayees-u-Din Ganai, Dy. AG vice Mr. Mohsin Qadri, Sr. AAG CORAM:

HON'BLE MR JUSTICE SANJEEV KUMAR, JUDGE HON'BLE MR JUSTICE SANJAY PARIHAR, JUDGE (ORDER) 05.05.2025 Notice, waived by Mr. Rayees-u-Din Ganai, learned Dy. AG appearing

vice Mr. Mohsin Qadri, Sr. AAG, on behalf of respondents.

A short point is raised by learned counsel for the petitioner that in the

Judgment impugned, whereby, the medical re-imbursement claim of the

petitioner has been held admissible by the Tribunal, there is no direction to

pay the said amount along with reasonable interest. In that view of the

matter the counsel for the respondents is granted a weeks' time to seek

instructions in the matter.

List on 19.05.2025.

(SANJAY PARIHAR) (SANJEEV KUMAR) JUDGE JUDGE

SRINAGAR 05.05.2025 "Mohammad Yasin Dar"

 
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