Union Of India & Ors vs M/S Comfort Polymers Pvt. Limited
2024 Latest Caselaw 1647 j&K/2

Jammu & Kashmir High Court - Srinagar Bench

Union Of India & Ors vs M/S Comfort Polymers Pvt. Limited on 29 October, 2024

Bench: Sanjeev Kumar, Puneet Gupta

                                                                                 Serial No. 03
                                                                                Regular Cause List

                      HIGH COURT OF JAMMU& KASHMIR AND LADAKH
                                     AT SRINAGAR

                                            LPAW No. 75/2013 c/w
                                             LPAW No. 160/2011
           Union of India & Ors.
                                                                               ... Appellant(s)
                                                 Through: -
                                        Mr Tahir Majid Shamsi, DSGI.
                                                       V/s
           M/S Comfort Polymers Pvt. Limited.
                                                                             ... Respondent(s)

Through: -

Mr Z. A. Shah, Senior Advocate with Mr A. Hanan, Advocate; and Mr Mian Tufail, Advocate. CORAM:

Hon'ble Mr Justice Sanjeev Kumar, Judge Hon'ble Mr Justice Puneet Gupta, Judge (ORDER) 29.10.2024

01. Learned Counsel appearing for the Appellants submits that the controversy involved in both these appeals is fully covered by the Judgment passed by the Hon'ble Supreme Court in Civil Appeal Nos. 2256-2263 of 2020 arising out of SLP (C) Nos. 28194-28201/2010 titled "Union of India & Anr. Vs. M/S V. V. F. Limited & Anr."

02. What is said in the aforesaid Judgment passed by the Hon'ble Supreme Court shall apply on all fours to both these connected appeals.

Accordingly, these appeals shall stand disposed of in terms of the aforesaid Judgment passed by the Hon'ble Supreme Court.

03. Disposed of, along with the connected CMs.

04. Registry to place a copy of this Order on each file.

                                             (Puneet Gupta)                  (Sanjeev Kumar)
                                                 Judge                            Judge
           SRINAGAR
           October 29th, 2024
           "TAHIR"