Kuldeep Raj And Ors vs Unknown
2023 Latest Caselaw 2395 j&K

                                                                 Sr. No. 98
        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU

CCP(S) No. 229/2022

Kuldeep Raj and ors.                              .....Appellant(s)/Petitioner(s)
                       Through: Mr. Jagpaul Singh, Advocate
                 Vs

                                                             ..... Respondent(s)
Vijay Kumar Bidhuri Commissioner
Secretary to Govt. Revenue Department
and ors.

                       Through: Ms. Monika Kohli, Sr. AAG
                                Mr. KDS Kotwal, Dy. AG


Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                   ORDER

30.10.2023

1. Vide order dated 31.12.2022, last and final opportunity was granted to the

respondents to file the compliance report, failing which, respondent Nos.

2 and 3 were ordered to remain present in person along with the record of

the case. Thereafter, vide order dated 09.10.2023, this petition was

ordered to be listed in terms of order dated 31.12.2022 in view of the

dismissal of intra court appeal preferred by the respondents against the

judgment, the non compliance of which has been reported to this Court.

2. Neither compliance report has been filed nor respondent Nos. 2 and 3 are

present in person.

3. Ms. Monika Kohli, learned Senior AAG submits that she has just now

received the compliance report and she will file the same today only. Ms.

Kohli shall file the compliance report within a period of three days from

today.

4. List on 22.11.2023.

(RAJNESH OSWAL) JUDGE

Jammu 30.10.2023 Neha-II