Shabir Ahmad Pir And Ors vs Vivek Bhardwaj And Ors
2023 Latest Caselaw 1333 j&K/2

                                                        128
                                                         (Regular list)
          HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                     AT SRINAGAR
                                                             CCP(S) No. 80/2021

Shabir Ahmad Pir and Ors.
                                                              ..... Petitioner (s)

                           Through:         Mr. Hakeem Suhail, Adv.
                                      V/s
Vivek Bhardwaj and Ors.
                                                              ..... Respondent(s)

                           Through:         Mr. Sajad Ashraf, GA
CORAM:
                Hon'ble Mr. Justice Rajnesh Oswal, Judge.

                                      ORDER

16.10.2023

1. Learned counsel for the respondents submits that the respondents have assailed the judgment in intra court appeal accompanied with condonation of delay application.

2. In view of this, learned counsel for the respondents shall either produce before this Court interim order staying the operation of the judgment or comply with the judgment in its letter and spirit, failing which appropriate order shall follow.

3. List on 04.12.2023.

(Rajnesh Oswal) Judge SRINAGAR 16.10.2023 "Aasif"