Iqbal Ahmad Mian vs Union Territory Of J And K And ...
2023 Latest Caselaw 1293 j&K/2

                                                                  S. No. 19
                                                                  Suppl. List


    IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                       AT SRINAGAR

                                   WP(Crl) 90/2023

  IQBAL AHMAD MIAN
                                                     ...Petitioner(s)/Appellant(s)

   Through: Mr. Imtiyaz Ahmad, Advocate

                                          Vs
  UNION TERRITORY OF J AND K AND OTHERS                           ...Respondent(s)

   Through: Mr. Zahid Qais Noor, GA vice
                 Mr. Jehangir Ahmad Dar, GA
  CORAM:
  HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                     ORDER

07.10.2023

Heard.

Judgment is reserved. Record produced by learned counsel for the respondents is retained.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 07.10.2023 AAMIR