Qazi Aftab Ahmad vs Mr. Abid Rashid And Another
2023 Latest Caselaw 1273 j&K/2

                                                                   S. No. 136
                                                                   Suppl. List


     IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR

                              CCP(S) 98/2023 in[SWP 847/2008]

   QAZI AFTAB AHMAD
                                                      ...Petitioner(s)/Appellant(s)

   Through: Mr. B. A. Bashir, Sr. Advocate with
               Ms. Falak Bashir, Advocate
                                      Vs
   MR. ABID RASHID AND ANOTHER                                     ...Respondent(s)

   Through: Mr. Ilyas Nazir Laway, GA

   CORAM:
   HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                        ORDER

06.10.2023

Learned counsel appearing for the respondents seeks and is granted week's time for filing fresh compliance report strictly in conformity with the judgment dated 18.05.2022 with an advance copy to the other side, failing which respondent No. 01 - Secretary to Government, Tourism Department, Civil Secretariat, Srinagar/Jammu shall appear in person before this Court.

List on 13.10.2023.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 06.10.2023 AAMIR