Manzoor Ahmad Mir vs Ut Of Jk & Ors
2022 Latest Caselaw 1836 j&K/2

                                                                    Serial No. 12
                                                                    Final Hearing

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR
                                                             WP (Crl) No. 128/2022
                                                               CrlM No. 407/2022

          Manzoor Ahmad Mir
                                                                 ...Petitioner(s)
                Through:     Mr. M. Ayoub Bhat, Advocate.

                                         VERSUS
          UT of JK & Ors.
                                                                ...Respondent(s)
                Through:     Mr. Asif Maqbool, Dy. AG.

CORAM:

             HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
                                    ORDER

27.10.2022.

Detention record has been produced.

Arguments heard.

Reserved for Judgment.

(Sanjay Dhar) Judge SRINAGAR 27.10.2022 Showkat