Ut Of J&K And Ors vs Dr. Javeed Ahmad Chachoo
2022 Latest Caselaw 1780 j&K/2

                                                          S. No. 10
                                                          Regular Cause List
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR

                           LPA No. 337/2019
                           CM No. 7822/2019

UT of J&K and Ors.                             ...Appellant/Petitioner(s)

Through: Mr. Rayees-ud-Din Ganaie, Dy. AG
                                   Vs.

Dr. Javeed Ahmad Chachoo                                   ...Respondent(s)

Through: Mr. M. Y. Bhat, Sr. Advocate with
         Mr. Furqan Yaqoob, Advocate
CORAM:
     HON'BLE MR JUSTICE SANJEEV KUMAR, JUDGE
     HON'BLE MR JUSTICE WASIM SADIQ NARGAL, JUDGE
                               ORDER

17.10.2022

Notice.

Notice waived by Mr. Furqan Yaqoob, Advocate, on behalf of respondent.

In the meantime, subject to objections and till next date before the Bench, there shall be stay to the effect and operation of impugned judgment dated 07.06.2019. The appellants, however, shall maintain status quo with regard to services of the respondent.

Registry to tag the record of SWP Nos. 2541/2015 and 148/2011 with the appeal.

List this matter for consideration on 28.10.2022.

              (WASIM SADIQ NARGAL)                 (SANJEEV KUMAR)
                           JUDGE                           JUDGE

SRINAGAR
17.10.2022
Manzoor