Sharma Lime Kiln And Others vs Uoi And Others
2021 Latest Caselaw 1647 j&K

Citation : 2021 Latest Caselaw 1647 j&K
Judgement Date : 9 December, 2021

Jammu & Kashmir High Court

Sharma Lime Kiln And Others vs Uoi And Others on 9 December, 2021

                                                                    Sr. No.87

            HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                            AT JAMMU

                                                OWP No. 812/2005
                                                CM No. 8456/2021
                                                IA No. 1107/2005
                                                IA No. 1/2018
                                                IA No. 1/2017



Sharma Lime Kiln and others                         .....Appellant(s)/Petitioner(s)


                        Through: Mr. Anuj Sawhney, Adv.

                   Vs

UOI and others                                                ..... Respondent(s)

                        Through: None.


Coram:       HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE


                                     ORDER

09.12.2021

CM No. 8456/2021

Allowed as prayed for. Copy of the judgment dated 29.10.2021 passed

in LPA No. 5/2019 is taken on record.

Disposed of accordingly.

List the main petition on 17.5.2022.

(Dhiraj Singh Thakur) Judge Jammu 09.12.2021 Naresh

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