Kargil Bus Operator Cooperative ... vs Ut Of Ladakh & Ors
2021 Latest Caselaw 1637 j&K/2

                                                       S. No. 109
                                                       Before Notice Matters


HIGH COURT OF JAMMU &KASHMIR AND LADAKH
            AT SRINAGAR

                                                        WP(C) No. 2656/2021
                                                         CM No. 8310/2021



Kargil Bus Operator Cooperative Association
Limited & Ors.                                               .....Petitioner(s)

                         Through: Mr. Arif Sikandar Mir, Advocate.
      V/s

UT of Ladakh & Ors.                                          ..... Respondent(s)

                         Through: Mr. T.M. Shamsi, ASGI


CORAM:
   HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                    ORDER

20.12.2021

The short grievances projected by the petitioners in this petition is that

though the applications submitted by the petitioners for renewal of route

permits have been accepted by the respondents in compliance to the

judgment dated 24th April 2021 passed in WP(C) No. 296 of 2021, yet

respondents are not taking any decision on the pretext that in the judgment

dated 24th April 2021, there was no time period fixed for complying with the

directions.

Learned counsel for the petitioners submits that petitioners would feel

satisfied, if a direction is issued to the respondents to take a decision on their

application in a time bond manner.

Having regard to the submissions made by learned counsel for the

petitioners and the nature of relief prayed for, this petition is disposed of by

directing the respondent nos. 3 & 4 to take a final decision on the

applications submitted by the petitioners and accepted by respondents in

compliance to the directions dated 24th February 2021 passed in WP(C) No.

296/2021, within a period of six months from the date copy of this order

along with the copy of paper book is served upon them.

Disposed of.

(SANJEEV KUMAR) JUDGE SRINAGAR 20.12.2021 "Nuzaht "

NUZHAT SHAFI 2021.12.21 14:13 I attest to the accuracy and integrity of this document