CWPOA/7521/2019
2021 Latest Caselaw 1210 HP

CWPOA No. 7521 of 2019

23.2.2021 Present: Mr. Arvind Negi, Advocate vice counsel, for the petitioner.

Mr. Sudhir Bhatnagar and Mr. Arvind Sharma,

.

Additional Advocates General and Ms. Svaneel

Jaswal, Deputy Advocate General, for the State. Mr. Raj K. Negi, Advocate, for respondent No.3.

Learned Additional Advocate General states that

present petition has rendered infructuous on account of judgment

rendered by the Division Bench of this Court. Learned counsel for the

petitioner prays for and is granted one week's time to have

instructions. List thereafter.

            23rd February, 2021                        (Sandeep Sharma),

              manjit                                         Judge