Rana Jaswantsinh Fatesinh vs Malek Dhanben Wd/O Alibhai ...
2023 Latest Caselaw 4961 Guj

          C/AO/188/2012                             ORDER DATED: 27/06/2023




               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      R/APPEAL FROM ORDER NO. 188 of 2012

==========================================================
                        RANA JASWANTSINH FATESINH
                                  Versus
                 MALEK DHANBEN WD/O ALIBHAI MOHAMADBHAI
==========================================================
Appearance:
MS NIYATI K SHAH(2935) for the Appellant(s) No. 1
MR MM SAIYED(1806) for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MS. JUSTICE S.V. PINTO

                                Date : 27/06/2023

                                 ORAL ORDER

Learned Advocate Ms.Shah for the appellant submits that Special Civil Suit No.15 of 2017 has been allowed by the learned trial Court by judgment and decree dated 01/05/2023.

In view of the above, present AO would not survive and stands disposed of as having become infructuous.

(S. V. PINTO,J) sompura