Rajaksha Husensha Diwan vs State Of Gujarat
2022 Latest Caselaw 2269 Guj

     R/CR.MA/2902/2022                            ORDER DATED: 25/02/2022




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/CRIMINAL MISC.APPLICATION NO. 2902 of 2022

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                         RAJAKSHA HUSENSHA DIWAN
                                   Versus
                             STATE OF GUJARAT
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Appearance:
MR.MINHAJ M SHAIKH(6847) for the Applicant(s) No. 1
MS CM SHAH APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE S.H.VORA

                              Date : 25/02/2022

                               ORAL ORDER

Learned APP states at bar that Criminal Case No.1503 of 2021 arising out of the FIR being I-CR No.11187006210466 of 2021 registered with Lunavada Police Station for the offences punishable under Sections 457, 380 and 114 of the IPC is at the stage of pronouncement of judgment. Accordingly, present application is not entertained and stands rejected.

(S.H.VORA, J) sompura