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Page No.# 1/3 vs The Union Of India
2025 Latest Caselaw 7356 Gua

Citation : 2025 Latest Caselaw 7356 Gua
Judgement Date : 16 September, 2025

Gauhati High Court

Page No.# 1/3 vs The Union Of India on 16 September, 2025

                                                                    Page No.# 1/3

GAHC010106212025




                                                           2025:GAU-AS:12658

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1850/2025


         M/S COMT SKC JV
         WITH ITS REGISTERED OFFICE AT A-760
         SUSHANT LOK
         PHASE-1
         GURGAON
         HARYANA - 122002
         BEING REP. BY ITS DULY AUTHORISED REP. SHRI PRADEEP JAIN
         AGED ABOUT 63 YEARS
         SON OF SHRI PANNALAL JAIN
         RESIDENT OF SRCB ROAD
         FANCY BAZAR
         GUWAHATI
         G.P KAMRUP METRO
         ASSAM


          VERSUS

         THE UNION OF INDIA
         REP BY THE SECRETARY
         MINISTRY OF RAILWAYS
         GOVT. OF INDIA
         256-A
         RAISINA ROAD
         RAJPATH AREA
         CENTRAL SECRETARIAT
         NEW DELHI 110001.

         2:THE NORTHEAST FRONTIER RAILWAY ( CONSTRUCTION) OFFICE
         REPRESENTED BY ITS GENERAL MANAGER
          CONSTRUCTION
          P.O. MALIGAON
          GUWAHATI
          KAMRUP(M)
                                                        Page No.# 2/3

ASSAM-781011

3:THE CHIEF ENGINEER CON
NORTHEAST FRONTIER RAILWAY
NORTHEAST FRONTIER RAILWAY CONSTRUCTION OFFICE
GMC
GUWAHATI
KAMRUP METROPOLITAN
ASSAM 781011

4:THE DEPUTY CHIEF ENGINEER CON TENDER
NORTHEAST FRONTIER RAILWAY
MALIGAON
P.O MALIGAON
GUWAHATI KAMRUP METROPOLITAN
ASSAM 781011

5:IDFC FIRST BANK LIMITED
REPRESENTED BY ITS SENIOR MANAGER
WITH ITS REGISTERED OFFICE AT EXPRESS BUILDING
2ND FLOOR
9-10 BAHADUR SHAH ZAFAR MARG
NEW DELHI-110002 AND HAVING ITS LOCAL OFFICE AT 1ST FLOOR
A.G PLAZA
G.S ROAD
CHRISTIAN BASTI
GUWAHATI
ASSAM 781005
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA
                                                                 Page No.# 3/3

                          BEFORE
              HONOURABLE MR. JUSTICE KARDAK ETE

                                 ORDER

Date : 16.09.2025

In view of the judgment and order passed today in the connected writ petition, being WP(C) No. 2689/2025, this interlocutory application stands closed.

JUDGE

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