8: Dibyo Jyoti Das vs United India Insurance Company Limited
2025 Latest Caselaw 6980 Gua

Gauhati High Court

8: Dibyo Jyoti Das vs United India Insurance Company Limited on 3 September, 2025

                                                                     Page No.# 1/3

GAHC010159592024




                                                              2025:GAU-AS:11915

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/2567/2024

         SURABHI DAS AND ORS.
         W/O LATE LAKHESWAR DAS,
         VILL.- PURANIMATI SATRA GAON, P.O. AND P.S.- RAHA, DIST.- JORHAT,
         ASSAM, PIN- 785006.

         1.2: MALA DAS
          D/O LATE LAKHESWAR DAS

         VILL.- PURANIMATI SATRA GAON
         P.O. AND P.S.- RAHA
         DIST.- JORHAT
         ASSAM
         PIN- 785006.

         1.3: JITUKAN DAS
          S/O LATE LAKHESWAR DAS

         VILL.- PURANIMATI SATRA GAON
         P.O. AND P.S.- RAHA
         DIST.- JORHAT
         ASSAM
         PIN- 785006.

         1.4: TULTUL DAS
          S/O LATE LAKHESWAR DAS

         VILL.- PURANIMATI SATRA GAON
         P.O. AND P.S.- RAHA
         DIST.- JORHAT
         ASSAM
         PIN- 785006.

         1.5: MADHUSMITA DAS
          D/O LATE LAKHESWAR DAS
                                                                        Page No.# 2/3


            VILL.- PURANIMATI SATRA GAON
            P.O. AND P.S.- RAHA
            DIST.- JORHAT
            ASSAM
            PIN- 785006.

            1.6: NITA DAS
             D/O LATE LAKHESWAR DAS

            VILL.- PURANIMATI SATRA GAON
            P.O. AND P.S.- RAHA
            DIST.- JORHAT
            ASSAM
            PIN- 785006.

            1.7: BLUMUN DAS
             S/O LATE LAKHESWAR DAS

            VILL.- PURANIMATI SATRA GAON
            P.O. AND P.S.- RAHA
            DIST.- JORHAT
            ASSAM
            PIN- 785006.

            1.8: DIBYO JYOTI DAS
             S/O LATE LAKHESWAR DAS

            VILL.- PURANIMATI SATRA GAON
            P.O. AND P.S.- RAHA
            DIST.- JORHAT
            ASSAM
            PIN- 785006

            VERSUS

            UNITED INDIA INSURANCE COMPANY LIMITED,
            A PUBLIC SECTOR UNDERTAKING COMPANY, REGISTERED AND
            INCORPORATED UNDER COMPANIES ACT, 1956, HAVING ITS REGISTERED
            OFFICE AT 24 WHITES ROAD, CHENNAI- 600014 WITH ONE OF ITS
            REGIONAL OFFICE AT CHIBBER HOUSE, 2ND FLOOR, G.S. ROAD,
            GUWAHATI- 5, REP. BY ITS REGIONAL MANAGER, GUWAHATI, ASSAM.



Advocate for the Petitioner   : MR. A R AGARWALA, MR ADITYA AGARWALA

Advocate for the Respondent : MR. R C PAUL,
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                                BEFORE
             HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                     ORDER

Date : 03.09.2025

1. Learned Counsel Mr. A.R. Agarwala is present for the applicant and learned counsel Mr. R.C. Paul is present for opposite party no. 1.

2. By filing this application, the applicant has prayed for withdrawing 50% of the awarded compensation deposited by the insurance company before the Registry of this Court.

3. After considering the submissions at the Bar, the applicant no.1, Smti Surabhi Das is allowed to withdraw 50% of the awarded amount vide the Judgment and Order dated 29.11.2022 passed in MAC Case No.2038/2018 on her executing bond of the like amount after proper verification and identification by the Registry.

4. The interlocutory application stands disposed of.

JUDGE

Comparing Assistant