Citation : 2023 Latest Caselaw 3713 Gua
Judgement Date : 14 September, 2023
Page No.# 1/8
GAHC010203182019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/491/2019
ARABINDA KUMAR SARMA AND 23 ORS.
S/O LATE RAJYA NATH SARMA,
R/O MEGHMALLAR HOUSING COMPLEX, BLOCK-A5, NO. 204
SEWALIPATH, P.O. HATIGAON, GUWAHATI-781038, DISTRICT-KAMRUP(M),
ASSAM.
(COLLEGE - B. BOROOAH COLLEGE, GUWAHATI),
D.O.B. - 15.03.1961, PH. NO. 9864116183
2: MAUSHUMI MAHANTA
W/O DR. ASHOK KUMAR BORA
R/O GAUHATI UNIVERSITY CAMPUS
QTR. NO. 83
JALUKBARI
GUWAHATI-781014.
(COLLEGE - SARAIGHAT COLLEGE
CHANGSARI)
D.O.B. - 01.03.1966
PH. NO. 9365439028
3: ABDUL MANNAN
S/O LATE AFAZUDDIN AHMED
R/O VILL- DURABANDHI GAON
P.O. MOIRABARI
DIST-MORIGAON (ASSAM)
PIN-782126.
(COLLEGE - MOIRABARI COLLEGE
MORIGAON)
D.O.B. - 01.09.1962
PH. NO. 9401498737
4: NEKJAN KHATUN
W/O MOSADDAQUE ARIF
R/O VILL- BIDYA NAGAR
P.O. NAGAON (HAIBORGAON)
Page No.# 2/8
DISTRICT-NAGAON
ASSAM.
(COLLEGE - RUPAHI COLLEGE
NAGAON)
D.O.B. - 11.01.1967
PH. NO. 7637827769
5: SEWALI KALITA TALUKDAR
W/O RATUL KUMAR TALUKDAR
R/O SBI STAFF QTR. NO. -B-14
RUKMINIGAON
P.O. KHANAPARA
GUWAHATI-781022.
(COLLEGE - DIMORIA COLLEGE
KHETRI)
D.O.B. - 27.02.1968
PH. NO. 9127023225
6: MINAKSHI BAYAN BORAH
W/O DR. MAHANANDA BORAH
R/O MILILJULI NAGAR
NAMGHAR PATH
PANJABARI
GUWAHATI
KAMRUP(M)
ASSAM PIN-781037.
(COLLEGE - DIMORIA COLLEGE
KHETRI)
D.O.B. - 22.09.1969
PH. NO. 9854748506
7: BHUMIJA BORMAN
D/O SUNIL BARMAN
R/O VILL- NAGARBERA
P.O. NAGARBERA
DISTRICT KAMRUP
ASSAM
PIN-781127.
(COLLEGE - B.P. CHALIHA COLLEGE)
D.O.B. - 21.04.1965
PH. NO. 6900774788
8: PARESH DUTTA
S/O LATE NAREN DUTTA
R/O VILL-DAKUAH
P.O. DHALPUR
P.S. BIHPURIA
DISTRICT-LAKHIMPUR
Page No.# 3/8
ASSAM.
(COLLEGE - MADHABDEV COLLEGE
LAKHIMPUR)
D.O.B. - 01.05.1963
PH. NO. 9365878127
9: MIKAL ANSARI
S/O MD. SOFI ANSARI
R/O SEPON J.B. ROAD
P.O. SEPON
DISTRICT-SIBSAGAR
ASSAM.
(COLLEGE - KHOWANG COLLEGE
DIBRUGARH)
D.O.B. - 10.05.1971
PH. NO. 6001158175
10: JAINUDDIN ISLAM
S/O SUKUR ALI
R/O VILL. AND P.O. DHUPDHARA
DISTRICT-GOALPARA
ASSAM
PIN-783123.
(COLLEGE - BIKALI COLLEGE
GOALPARA)
D.O.B. - 04.01.1994
PH. NO. 9954750692
11: SWARNA LATA DAS
W/O BHUPATI DAS
R/O VILL. AND P.O. DHUPDHARA
DISTRICT-GOALPARA
ASSAM
PIN-783123.
(COLLEGE - BIKALI COLLEGE)
D.O.B. - 01.07.1966
PH. NO. 6000135263
12: AZAD SALIM
S/O LATE ABDUL JABBAR
R/O VILL-HAHCHARA BORI
P.O. HAHCHARA
PIN-78126
DISTRICT-MORIGAON
ASSAM.
(COLLEGE - MOIRABARI COLLEGE
MORIGAON)
D.O.B. - 01.09.1965
Page No.# 4/8
PH. NO. 8638623336
13: ABDUL LATIF MOLLAH
S/O TALEBOR RAHMAN MOLLAH
R/O VILL. COLLEGE ROAD
GOALPARA
P.O. GOALPARA
DISTRICT-GOALPARA
ASSAM
PIN-783101.
(COLLEGE - WEST GOALPARA COLLEGE)
D.O.B. - 17.04.1970
PH. NO. 9678092899
14: DERAZUDDIN AHMED
S/O EAZUDDIN AHMED
R/O VILL. GOG
P.O. BARPALAHA
DISTRICT-KAMRUP
ASSAM
PIN-781121.
(COLLEGE - SARAIGHAT COLLEGE
CHANGSARI)
D.O.B. - 01.06.1967
PH. NO. 9706143982
15: MRIDUSMITA BARUKIAL
W/O DIBYADHAR CHETIA
R/O C/O KHAGEN CHANDAR CHETIA
BORHATA KANCHAN NAGAR
P.O. JORHAT
DISTRICT-JORHAT
ASSAM.
(COLLEGE - KAMARGAON COLLEGE
GOLAGHAT)
D.O.B. - 30.04.1967
PH. NO. 9954148017
16: JUGAL CHANDRA NATH
S/O LATE UMESH CH. NATH
R/O PHOOLBARI (KALAYANPUR) WORD NO. 8
MORIGAON
DISTRICT-MORIGAON
ASSAM. PIN-782105.
(COLLEGE - MORIGAON COLLEGE)
D.O.B. - 01.06.1967
PH. NO. 9706143982
Page No.# 5/8
17: ABDUR RAHMAN
S/O ABDUL JABBAR BEPARI
R/O BIDYAPARA CHURCH ROAD
WORD NO. 9
P.O. DHUBRI
DISTRICT-DHUBRI
ASSAM
PIN-783301.
(COLLEGE - DUDHNOI COLLEGE
GOALPARA)
D.O.B. - 09.01.1970
PH. NO. 9577814678
18: NAZIMA HUSSAIN BORBORA
W/O SYED HIFZUR RAHMAN
R/O VILL. 'SYED MANZIL'
HOUSE NO. 39
A.M. ROAD (OPP. APSARA CINEMA)
P.O. ULUBARI
GUWAHATI - 781007.
(COLLEGE - L.C.B. COLLEGE
MALIGAON)
D.O.B. - 07.05.1966
PH. NO. 9706930189
19: JONALI DEVI
W/O MR. UTTAM ACHARJEE
R/O RAJESHWARI BHAWAN
BELEPOTLY
BAHBARI DIBRUGARH
ASSAM.
(COLLEGE - KHOWANG COLLEGE)
D.O.B. - 03.08.1965
PH. NO. 7002903712
20: NAREN MEDHI
S/O LATE KALIRAM MEDHI
R/O VILL- MALIKUCHI
P.O. KHETRI
DISTRICT-KAMRUP (M)
ASSAM.
(COLLEGE - DIMORIA COLLEGE)
D.O.B. - 26.08.1966
PH. NO. 7577879795
21: JAYANTA DUTTA
S/O - NANDA CHANDRA DUTTA
R/O - VILL - KAMALABARI
Page No.# 6/8
NAMGHAR ROAD
P.O-- DULIAJAN
PIN-- 786602
DIST-- DIBRUGHAR
ASSAM.
(COLLEGE - DULIAJAN COLLEGE)
D.O.B. - 02.11.1963
PH. NO. 9954750692.
22: RINA BORAH
W/O - KUSHAL CHANDRA NEOG
R/O - VILL--GOSAICHUK GAON
P.O--MORNOIKHORA
DST--LAKHIMPUR
ASSAM
PIN - 787054
(COLLEGE - BIHPURIA COLLEGE)
D.O.B. - 01.03.1965
PH. NO. 9707168710
23: BRAJEN SAIKIA
S/O - LATE THANESWAR SAIKIA
R/O - VILL AND P.O-- DULIAPATHAR
DIST - LAKHIMPUR
ASSAM
PIN - 784164
(COLLEGE - SANKARDEV MAHAVIDYALAYA
LAKHIMPUR)
D.O.B. - 20.02.1967
PH. NO. 9864831445
24: ALAKA NANDA DEKA (MEDHI)
C/O - S.P DEKA
R/O - OIL HOUSING COLONY
OIL INDIA LIMITED
DULIAJAN
ASSAM
PIN - 786602.
(COLLEGE - DULIAJAN COLLEGE)
D.O.B. - 16.10.1966
PH. NO. 943503890
VERSUS
MONIMALA PHUKAN BORTHAKUR AND 5 ORS.
COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM,
HIGHER EDUCATION DEPARTMENT, DISPUR, GUWAHATI-781006.
Page No.# 7/8
2:GITUMANI PHUKAN
DIRECTOR OF HIGHER EDUCATION
GUWAHATI- 781006
ASSAM.
3:UDAYAN HAZARIKA
COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI- 781006.
4:M.S. MANIVANNAN
COMMISSIONER AND SECRETARY HIGHER ECUCATION DEPARTMENT
GOVERNMENT OF ASSAM.
5:DHARMAKANTA MIRI
DIRECTOR OF HIGHER EDUCATION GUWAHATI-781006
ASSAM.
6:JAYANT NARLIKAR
COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-781006
Advocate for the Petitioner : MR. B D KONWAR SR. ADV.
Advocate for the Respondent : MR. K GOGOI (R-4,5)
BEFORE
HON'BLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
14.09.2023.
Mr. K. Gogoi, learned Standing Counsel for the Higher Education has submitted before the Court on the basis of instructions received that the matter is pending before the Finance Department for concurrence. Once the concurrence is Page No.# 8/8
obtained, the amount as directed vide order dated 09.11.2018, passed in WP(C) No.1228/2015 can be released.
Mr. J. Singh, learned counsel appears for the petitioner, submits that although the judgment of the Court was rendered on 09.11.2018 and the direction was to comply within a period of three (3) months from the date of receipt of a certified copy of the order and which certified copy was submitted by a representation dated 14.11.2018, the order remains not complied with.
Considering the submissions made by the learned counsels, we give further opportunity to the respondent to comply with the order.
The matter be listed on 29.09.2023.
JUDGE
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