Gauhati High Court
Page No.# 1/14 vs The State Of Assam And 4 Ors on 25 July, 2023
Page No.# 1/140
GAHC010097602023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/184/2023
KANAK CHANDRA DEKA AND 2 ORS.
S/O SUKLASWAR DEKA R/O DHEKIPARA P.O. DHEKIPARA DIST.
DARRANG, ASSAM PIN-784145 (WORKING AS ASSISTANT TEACHER IN
KARCHARIDAL HIGH SCHOOL)
2: PRATUL SARMA
S/O MAKI NATH SARMA
R/O GOPALPUK
P.O. SIPAJHAR
DIST. DARRANG
ASSAM
PIN-784145
(WORKING AS ASSISTANT TEACHER IN DAHI GIRLS HIGH SCHOOL)
3: KUL BAHADUR CHETRY
S/O LATE PREM BAHADUR CHETRY
R/O BARNAGAON
P.O. BARNAGAON
DIST. UDALGURI
ASSAM
PIN-784509
(WORKING AS ASSISTANT TEACHER IN BACHIMARI H.S. SCHOOL
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
EDUCATION (SECONDARY) DEPARTMENT, DISPUR, GUWAHATI-6.
2:THE SECRETARY TO THE GOVT. OF ASSAM
FINANCE (BUDGET) DEPARTMENT
DISPUR
GUWAHATI-6.
Page No.# 2/140
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
4:THE INSPECTOR OF SCHOOLS
DARRANG DISTRICT CIRCLE
DIST. DARRANG
ASSAM
5:THE INSPECTOR OF SCHOOL
UDALGURI DISTRICT CIRCLE
DISTRICT- UDALGURI
ASSA
Advocate for the Petitioner : MRS. K DEVI
Advocate for the Respondent : SC, SEC. EDU.
Linked Case : WP(C)/279/2023
MEHABUB ALI
S/O. KABBAD ALI
R/O. PAIKAN PT-II
P.O. KRISHNAI
DIST. GOALPARA
ASSAM
PIN-783126.
VERSUS
THE STATE OF ASSAM AND 4 ORS
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPT.
DISPUR
GUWAHATI-06.
Page No.# 3/140
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
3:THE INSPECTOR OF SCHOOLS
GOALPARA DISTRICT CIRCLE
GOALPARA.
4:DEPUTY COMMISSIONER
GOALPARA.
5:RABIUL HOQUE
S/O. LT. MOJIBAR RAHMAN
VILL. JHONABARI
P.O. AND P.S. KRISHNAI
DIST. GOALPARA
PIN-783120.
------------
Advocate for : MR. S K DAS
Advocate for : SC
EDU appearing for THE STATE OF ASSAM AND 4 ORS
Linked Case : WP(C)/7871/2022
FARUK KHAN AND 4 ORS
S/O- LT. ALOM KHAN
R/O- VILL- RAGHUNANDAPUR IN THE DIST. OF BONGAIGAON
ASSAM
PIN- 783389
2: REKHA RANI RABHA
D/O- DEVI CHARAN RABHA
R/O- VILL- KACHUGAON IN THE DIST. OF CHIRANG
ASSAM
PIN- 783372
3: MOBARAK HUSSAIN
S/O- LT. BAJARUDDING SK.
R/O- VILL- BHADRAGAON IN THE DIST. OF BONGAIGAON
ASSAM
PIN- 783372
4: KHARGESWAR PATGIRI
S/O- LT. RAJENDRA PATGIRI
Page No.# 4/140
R/O- VILL- ULUBARI IN THE DIST. OF CHIRANG
ASSAM
PIN- 783372
5: RATAN CHANDRA BARMAN
S/O- LT. MAJEN CHANDRA BARMAN
R/O- VILL- KAKARAGAON IN THE DIST. OF CHIRANG
ASSAM
PIN- 783372
VERSUS
THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPTT.
DISPUR
GHY-06
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
3:THE BOARD OF SECONDARY EDUCATION
ASSAM REP. BY ITS SECY.
BAMUNIMAIDAM
GHY-21
ASSAM
------------
Advocate for : MR. U K NAIR
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WA/231/2023
KARTIK SAHU AND ANR.
S/O LATE SAMBHU SAHU RESIDENT OF NORTH GORUNGA TEA ESTATE NO.
PO HAUTOLY
PS AND DIST GOLAGHAT
ASSAM
2: SMTI RANI DIHINGIA
W/O SRI UMA KANTA GOGOI
RESIDENT OF BURALIKSAON GAON
PO PUB KOTHALGURI
PS KOMARGAON
Page No.# 5/140
DIST GOLAGHAT
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
EDUCATION ELEMENTARY DEPARTMENT
DISPUR
GUWAHATI 06
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI 06
3:THE DIRECTOR
ELEMENTARY EDUCATION ASSAM
KAHILIPARA
GUWAHATI 19
4:THE INSPECTOR OF SCHOOLS
GOLAGHAT
ASSAM
------------
Advocate for : MR. P J SAIKIA
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WP(C)/6276/2022
IBRAHIM ALI AND 12 ORS
S/O- LATE BILAT ALI
VILL- KANDAPARA
P.O- KADONG
P.S AND DIST- BARPETA
ASSAM
PIN-781314
2: ABDUL ALIM
S/O- LATE ABDUL MUTALEB
VILL AND P.O- MAJGAON
Page No.# 6/140
DIST- BARPETA
ASSAM
PIN-781313
3: KAMINI DAS
C/O-KABIN DAS
VILL- BAMUN BARADI
P.S AND DIST- BARPETA
ASSAM
PIN-781314
4: BILLAL HUSSAIN
S/O- ALI AKBAR
VILL AND P.O- MECHPARA
DIST- BARPETA
ASSAM
PIN-781313
5: SOHRAB ALI
S/O- LATE BAHAR UDDIN
VILL- ANANDAPUR
P.O- MAJGAON
DIST- BARPETA
ASSAM
PIN-781313
6: FADDUS KHAN
S/O- MANDU KHAN
VILL- SUHABIL
DALANI
P.O- PALHAZI
DIST- BARPETA
ASSAM
PIN-781309
7: MD. PARASH ALI
S/O- LATE MD. AYAN ALI
VILL- SALIMPUR
AND P.O-PAHUMARA
Page No.# 7/140
P.S- BAGHBAR
DIST- BARPETA
ASSAM
PIN-781309
8: LUTFOR RAHMAN
S/O- PARASH ALI
VILL AND P.O- MANDIA
P.S- BAGHBAR
DIST- BARPETA
ASSAM
PIN-781308
9: DELOWAR HUSSAIN
S/O- LATE RIAJ UDDIN
VILL- KAHIKUCHI AND P.O- BAGODI
DIST- BARPETA
ASSAM
PIN-781311
10: ABBAS ALI KHAN
S/O- LATE SAHAB KHAN
VILL- GOMAFULBARI
P.S- TARABARI
DIST- BARPETA
ASSAM
PIN-781302
11: GIAS UDDIN
S/O- LATE MD. CHANDU MIAH
VILL- HELOCHAR PAM
P.O- NALIGAON
DIST- BARPETA
ASSAM
PIN-781352
12: ABDUL KARIM
S/O- LATE GADU MIAH
VILL- BALAPARA
AND P.O- BARGHOL
Page No.# 8/140
DIST- BARPETA
ASSAM
PIN-781302
13: SIDDIQUE ALI
S/O- RIAJ UDDIN
VILL- MEDHERTARI
AND P.O- GAJIA
DIST- BARPETA
ASSAM
PIN-781301
VERSUS
THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM AND 4
ORS (E)
TO THE GOVERNMENT OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT
DISPUR
GUWAHATI-781006
ASSAM
2:THE COMMISSIONER AND SECRETARY
TO THE GOVERNMENT OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-781006
ASSAM
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019
ASSAM
4:THE DEPUTY COMMISSIONER
BARPETA
ASSAM
PIN-781301
5:THE INSPECTOR OF SCHOOLS
BARPETA DISTRICT CIRCLE
DIST- BARPETA
PIN-781301
ASSAM
------------
Advocate for : MR A R BHUYAN
Advocate for : SC
SEC. EDU. appearing for THE COMMISSIONER AND SECRETARY TO THE
Page No.# 9/140
GOVT OF ASSAM AND 4 ORS (E)
Linked Case : WP(C)/4456/2022
RAJU MAHANTA
S/O GOAPL CH MAHANTA
R/O VILL DAKSHIN KULABALI
BOGINADI
DIST-LAKHIMPUR
PIN-787032
ASSAM
VERSUS
THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY ITS COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT
DISPUR-06
2:THE DIRECTOR OF EDUCATION (SECONDARY) DEPARTMENT
KAHILIPARA
GUWAHATI-19
3:THE NATIONAL COUNCIL FOR TEACHER EDUCATION
REPRESENTED BY THE CHAIRPERSON
HANS BHAWAN
WING-II
1 BAHADUR SHAH JAFAR MARG
NEW DELHI-110002
4:THE NATIONAL COUNCIL FOR TEACHER EDUCATION
EASTERN REGIONAL COMMITTEE
REPRESENTED BY THE CHAIRPERSON
BHUBANESWAR REGIONAL DIRECTOR
15 NEEL KANTH NAGAR
NAYAPALI
BHUBANESWAR-750102
5:THE INSPECTOR OF SCHOOLS
LAKHIMPUR
DIST-LAKHIMPUR
ASSAM
------------
Advocate for : MR B P BORAH
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 4 ORS
Page No.# 10/140
Linked Case : WP(C)/7655/2022
SURUT ZAMAN AND 7 ORS
S/O CHAN MIAH
R/O VILL- CHIRAKHOWA PART II
DIST- DHUBRI
ASSAM
PIN-783339
2: REFAZ UDDIN AHMED
S/O RAZAB ALI SHEIKH
R/O BARAIBARI PART-IV
DIST- DHUBRI
ASSAM
PIN-783339
3: ANOWAR HUSSAIN
S/O ROHIZ UDDIN
DIST- DHUBRI
ASSAM
PIN-783323
4: GOLAP HUSSAIN MOLLAH
S/O ABDUL KUDDUS MOLLAH
R/O VILL-GHAGER ALGA PART-I
DIST- DHUBRI
ASSAM
PIN-783339
5: AMINA KHATUN
D/O ASGOR ALI
R/O VILL-BARAIBARI PART-IV
DIST- DHUBRI
ASSAM
PIN-783339
6: AHMED ALI
S/O HAJI ABDUL LATIF
R/O VILL-CHIRAKHOWA PART-V
DIST- DHUBRI
ASSAM
PIN-783339
7: JOYNAL ABEDIN SK
S/O SADAGOR SK.
Page No.# 11/140
R/O VILL-BARAIBARI PART-IV
DIST- DHUBRI
ASSAM
PIN-783339
8: ABDUL KHALEQUE SK
S/O ABDUL JALIL BEPARI
R/O VILL- BARAIBARI PART-IV
DIST- DHUBRI
ASSAM
PIN-783339
VERSUS
THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-781006
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019
3:THE BOARD OF SECONDARY EDUCATION
ASSAM
REPRESENTED BY ITS SECRETARY
BAMUNIMAIDAM
GUWAHATI-781021
ASSAM
------------
Advocate for : MR. U K NAIR
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WP(C)/2878/2021
PRESIDENT SMDC
BEZERA ANCHALIK SENIOR SECONDARY SCHOOL
BEZERA
KAMRUP
ASSAM
REP. BY DR. CHANDRA KANTA GOSWAMI
AGED ABOUT 63 YEARS
P.O. BEZERA
KAMRUP
Page No.# 12/140
ASSAM
PIN- 781121
VERSUS
THE STATE OF ASSAM AND 3 ORS
TO BE REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF SECONDARY EDUCATION
DISPUR
GHY-6
2:DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
3:INSPECTOR OF SCHOOLS
KAMRUP DISTRICT CIRCLE
DADARA
GHY-781104
4:SANDHYA RANI DEVI
PRINCIPAL I/C
BEZARA ANCHALIK SENIOR SECONDARY SCHOOL
BEZARA
KAMRUP
ASSAM
PIN- 781121
------------
Advocate for : MR. C GOSWAMI
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/6968/2018
SONARAM BORO AND 4 ORS.
S/O- LT. BEDERA BORO
VILL- KHATOWALPARA
PO- RATANPUR
PS- TANGLA
DIST- UDALGURI
BTAD
PIN- 784523
2: SMTI NIRUPAMA BORO
D/O- MATI RAM BORO
VILL- PUB NALBARI
Page No.# 13/140
PO- TANGLA
PS- TANGLA
DIST- UDALGURI
BTAD
PIN- 784521.
3: SONARAM BORO
S/O- RANTENG BORO
VILL- BATAKUCHI
PO- BATAKUCHI
PS- TANGLA
DIST- UDALGURI
BTAD
PIN- 784523.
4: PRATUL KUMAR BAGLARI
S/O- KHUDI RAM BAGLARI
VILL- CHILABANDHA
PO- BHAKATPARA
PS- MANGALDOI
DIST- DARRANG
PIN- 784190.
5: SANDHI RAM BORO
S/O- LT. RABI RAM BORO
VILL- KHATOWALPARA
PO- RATANPUR
PS- TANGLA
DIST- UDALGURI
BTAD
PIN- 784523.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
THROUGH THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
EDUCATION DEPARTMENT (SECONDARY)
ASSAM
DISPUR-06.
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19.
3:THE PRINCIPAL SECRETARY
BODOLAND TERRITORIAL COUNCIL
KOKRAJHAR
BTAD
Page No.# 14/140
ASSAM
PIN- 783370.
------------
Advocate for : MR M H AHMED
Advocate for : SC
EDU appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/7926/2022
NAZRUL HOQUE AND 18 ORS.
S/O-SADULLA SEKH
RESIDENT OF VILL-MAROI
P.S.-SIPAJHAR
DIST.-DARRANG (ASSAM)
PIN-784145
2: NAMITA DEVI
W/O-BHABESH SARMA
RESIDENT OF VILL- BARATHIABARI
P.S.-SIPAJHAR
DIST.-DARRANG (ASSAM)
PIN-784145
3: PHULA BARUA
D/O-PHATIK CHANDRA BARUAH
RESIDENT OF VILLAGE-GHUGUHA
DIST.-DHMAJI (ASSAM)
PIN-787057
4: PALASHI GOGOI
D/O-LATE JATIN GOGOI
RESIDENT OF VILL-BETBARI TAMULI PUKHURI
DIST.-SIBSAGAR (ASSAM)
PIN-785640
5: TULUMONI GOHAIN
D/O-LATE DILIP GOHAIN
RESIDENT OF GOHAINCHAPARI
DIST.-DHEMAJI (ASSAM)
PIN-787053
6: RANJIT KR. MAZUMDAR
S/O-LATE ARABINDA MAZUMDAR
RESIDENT OF VILL-NIZ NAMATI
DIST.-NALBARI (ASSAM)
PIN-781355
Page No.# 15/140
7: ALAKANANDA GOGOI
S/O-LATE RABIN GOGOI
RESIDENT OF VILL- NO.1 HARMOTI
DIST.-LAKHIMPUR (ASSAM)
PIN-784164
8: LUNA MONI BORA
D/O-LATE PHANIDHAR BORA
RESIDENT OF VILL-PADMAPUR
DIST.-LAKHIMPUR (ASSAM)
PIN-784164
9: NAREN SARMA
S/O-LATE KESHAB SARMA
RESIDENT OF BHARALICHUK
WARD NO.5
DIST.- DHEMAJI (ASSAM)
PIN-787057
10: MONI DUTTA
D/O-GHANAKANTA DUTTA
RESIDENT OF CHOWKHAM
DIST.- DHEMAJI (ASSAM)
PIN-787058
11: SANSWRANG BORO
S/O-HOMESWAR BORO
RESIDENT OF HANGMACHAPARI
DIST.- DHEMAJI (ASSAM)
PIN-787061
12: BIDYADHAR DEORI
S/O-MONEJAR DEORI
RESIDENT OF BAMCHERIA
DIST.- DHEMAJI (ASSAM)
PIN-787034
13: DHRUBAJYOTI DEKA
S/O-LATE MADAN CHANDRA DEKA
RESIDENT OF HOUSE NO.11
LAKHIMANDIR PATH
GANDHINAGAR
2 NO. MATHGHARIA
NOONMATI
GUWAHATI
DIST.-KAMRUP(M)
ASSAM.
Page No.# 16/140
PIN-781020
14: PABITRA CHUTIA
S/O-BHULA CHETIA
RESIDENT OF VILL-KATHGAON
DIST.-LAKHIMPUR(ASSAM)
PIN-787055
15: JAKIR HUSSAIN
S/O-AKHTAR HUSSAIN
RESIDENT OF VILL-GAKHIRKHOWA
DIST.-DARRANG (ASSAM)
PIN-784529
16: ANISH ALI
S/O-LATE SURAT ALI
RESIDENT OF VILL-SANTIPUKHURI
DIST.-DARRANG (ASSAM)
PIN-784144
17: ABDUS SATTAR SIKDAR
S/O-ABDUL REZZAQUE SIKDAR
RESIDENT OF VILL-KUMARGATI
DIST.-SOUTH SALMARA (ASSAM)
PIN-783135
18: MD. SHAHINUR ISLAM
S/O- ABUL HUSSAIN
RESIDENT OF VILL- MAJOR CHAR
DIST.-BARPETA (ASSAM)
PIN- 781127
19: DIPIKA DEVI
D/O- NATE T.N. SARMA
RESIDENT OF MILANPUR
MANGALDOI
DIST.- DARRANG (ASSAM)
PIN-784125
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-781006.
2:THE DIRECTOR OF SECONDARY EDUCATION
Page No.# 17/140
ASSAM
KAHILIPARA GUWAHATI-781019
3:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM FINANCE DEPTT. DISPUR ASSAM GUWAHATI-
781006
------------
Advocate for : MR K K MAHANTA (Sr. Advocate)
Advocate for : SC
FINANCE appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/7075/2022
SMT. RUMI CHETIA
DAUGHTER OF BHOLA NATH CHETIA
RESIDENT OF VILLAGE- BAMGOAN
POST OFFICE- SILAPATHAR
DISTRICT- DHEMAJI
ASSAM
PIN- 787059.
MUSIC TEACHER OF KHANAMUKH HIGH SCHOOL.
VERSUS
THE STATE OF ASSAM AND 5 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
DEPARTMENT OF SECONDARY EDUCATION
DISPUR
GUWAHATI- 781006.
2:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 781019.
4:THE INSPECTOR OF SCHOOLS
Page No.# 18/140
D.D.C.
DHEMAJI DISTRICT
PIN- 787059.
5:THE DISTRICT SCRUTINY COMMITTEE
DHEMAJI
REPRESENTED BY ITS CHAIRMAN
THE DEPUTY COMMISSIONER
DHEMAJI
ASSAM
PIN- 787059.
6:THE HEAD MASTER OF THE SCHOOL
KHONAMUKH HIGH SCHOOL
DISTRICT- DHEMAJI
PIN- 787059.
------------
Advocate for : MRS A BUJARBARUAH
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/1789/2022
KHALILUR RAHMAN DEWAN
VILL-KOKILA MACHPARA
P.O.-KOKILA BAZAR
DIST-BONGAIGAON
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-781006
2:THE SECRETARY TO THE GOVERNMENT OF ASSAM
FINANCE (BUDGET) DEPARTMENT
DISPUR
GUWAHATI-781006
3:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
Page No.# 19/140
KAHILIPARA
GUWAHATI-781019
4:THE INSPECTOR OF SCHOOLS
B.D.C.
BONGAIGAON
PIN-783380
------------
Advocate for : MR. N H BARBHUIYA
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/3822/2020
MAHAMMAD ALI
HINDI TEACHER
KARAGARI PATHAR ANCHALIK HIGH SCHOOL
S/O- LT. EMAN ALI
P.O. CHAPARBORI
P.S. BARPETA
DIST.- BARPETA
ASSAM
PIN- 781352
VERSUS
THE STATE OF ASSAM AND 7 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF SECONDARY EDUCATION
DISPUR
GHY-6
2:THE COMM. AND SECY.
TO THE GOVT. OF ASSAM
DEPTT. OF SECONDARY EDUCATION
DISPUR
GHY-6
3:THE STATE LEVEL SCRUTINY COMMITTEE
EDUCATION DEPTT.
REP. BY ITS CHAIRMAN
DISPUR
GHY-6
4:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
Page No.# 20/140
5:THE INSPECTOR OF SCHOOLS
B.D.C.
BARPETA
P.O. AND P.S. BARPETA
DIST.- BARPETA
ASSAM
PIN- 781301
6:THE SCHOOL MANAGING COMMITTEE
KARAGARI PATHAR ANCHALIK HIGH SCHOOL
REP. BY ITS PRESIDENT
7:THE HEADMASTER
KARAGARI PATHAR ANCHALIK HIGH SCHOOL
P.O. CHAPORBARI
P.S. BARPETA
DIST.- BARPETA
ASSAM
PIN- 781352
8:MD. HIKMOT ALI
2ND HINDI TEACHER
KARAGARI PATHAR ANCHALIK HIGH SCHOOL
P.O. CHAPORBARI
P.S. BARPETA
DIST.- BARPETA
ASSAM
PIN- 781352
------------
Advocate for : MR. S NATH
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 7 ORS.
Linked Case : WP(C)/1623/2023
SULTANA AHMED
W/O MD. JEHIRUL ISLAM R/O GARIGAON BIDYANAGAR P.O. GARIGAON P.S
JALUKBARI DIST. KAMRUP ASSAM PIN 781012
VERSUS
COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM AND 4 ORS
EDUCATION DEPTT. DISPUR GUWAHATI 6
2:THE DIRECTOR
SECONDARY EDUCATION ASSAM KAHILIPARA GUWAHATI 19
3:THE INSPECTOR OF SCHOOLS
KAMRUP DISTRICT CIRCLE
Page No.# 21/140
AMINGAON
PIN 781031
4:THE PRINCIPAL
UPARHALI HIGHER SECONDARY SCHOOL P.O. BIJOYNAGAR P.S
PALASHBARI KAMRUP ASSAM PIN 781122
5:THE HEAD MASTER
UPARHALI HIGHER SECONDARY SCHOOL P.O. BIJOYNAGAR P.S
PALASHBARI KAMRUP ASSAM PIN 781122
------------
Advocate for : MS. N S THAKURIA
Advocate for : SC
SEC. EDU. appearing for COMMISSIONER AND SECRETARY TO THE GOVT OF
ASSAM AND 4 ORS
Linked Case : WP(C)/2850/2021
RUMEE DAS
W/O MAHENDRA BARO
RESIDENT OF NIZ JULUKI GAON
PO BARAMA
DIST BAKSA
ASSAM
781346
MUSIC TEACHER OF NIZ JULUKI HIGH SCHOOL
WHICH WAS AMALGAMATED WITH SURENDRA NATH HIGH SCHOOL ON
24.08.2017 UNDER THE SIKSHA KHETRA A SCHEME ON THE SAME CAMPUS
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
DEPARTMENT OF SECONDARY EDUCATION
DISPUR
GUWAHATI 781006
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR GUWAHATI 781006
3:THE DIRECTOR OF SECONDARY EDUCATION ASSAM
KAHILIPARA
GUWAHATI 781019
Page No.# 22/140
4:THE INSPECTOR OF SCHOOL
B.D.C MUSHALPUR
BAKSA DIST.
781371
5:THE DISTRICT SCRUTINY COMMITTEE
BAKSA DISTRICT
REPRESENTED BY ITS CHAIRMAN
THE DEPUTY COMMISSIONER
BAKSA
ASSAM 781343
6:THE HEADMASTER OF THE SCHOOL
NIX JULUKI HIGH SCHOOL (AMALGAMATED WITH SURENDRA NATH HIGH
SCHOOL
NIZ JULUKI) BAKSA DISTRICT
781346
------------
Advocate for : MRS A BUJARBARUAH
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/3209/2022
SMT. KAMALA DEVI AND 3 ORS.
W/O- LT. BIJOY SHANKAR THAKUR
IN-CHARGE HEADMASTER (EXPIRED ON 31.01.2022) SMTI. CHANDRA
PRABHA PANDIT HINDI VIDYALAYA
SONITPUR
HINDU GAON
RANGAPARA
DIST. SONITPUR
ASSAM
PIN- 784505.
2: AKASH KUMAR
S/O LT. BIJOY SHANKAR THAKUR
EXPIRED ON 31.01.2022 AND PETITIONER NO. 1 WHO WAS IN-CHARGE
HEADMASTER
SMTI. CHANDRA PRABHA PANDIT HINDI VIDYALAYA
SONITPUR
HINDU GAON
RANGAPARA
Page No.# 23/140
DIST.- SONITPUR
ASSAM
PIN- 784505.
3: PRAKASH KUMAR
S/O LT. BIJOY SHANKAR THAKUR
EXPIRED ON 31.01.2022 AND PETITIONER NO. 1 WHO WAS IN-CHARGE
HEADMASTER
SMTI. CHANDRA PRABHA PANDIT HINDI VIDYALAYA
SONITPUR
HINDU GAON
RANGAPARA
DIST.- SONITPUR
ASSAM
PIN- 784505.
4: BIKASH KUMAR
S/O LT. BIJOY SHANKAR THAKUR
EXPIRED ON 31.01.2022 AND PETITIONER NO. 1 WHO WAS IN-CHARGE
HEADMASTER
SMTI. CHANDRA PRABHA PANDIT HINDI VIDYALAYA
SONITPUR
HINDU GAON
RANGAPARA
DIST.- SONITPUR
ASSAM
PIN- 784505.
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPTT.
DISPUR
GHY.-6.
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
CUM CHAIRPERSON STATE LEVEL SCRUTINY COMMITTEE
KAHILIPARA
GHY.-19.
3:THE INSPECTOR OF SCHOOLS
SONITPUR
DISTRICT CIRCLE
DIST. SONITPUR
Page No.# 24/140
ASSAM.
4:THE I/C HEADMASTER
SMTI. CHANDRA PRABHA PANDIT HINDI VIDYALAYA
PO- THAKURBARI
DIST.- SONITPUR
ASSAM
PIN- 784505.
------------
Advocate for : MR. A K DUTTA
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WA/190/2023
GOLAP UDDIN ALI SK AND 11 ORS.
S/O- OSMAN ALI SK
VILL AND P.O- DEBOTTAR HASDAHA PT VI
P.S -GAURIPUR
DISTRICT- DHUBRI
ASSAM
PIN- 783334
ASSISTANT TEACHER KACHARIHAT M.E SCHOOL
DHUBRI.
2: SANJOY KUMAR ROY
S/O- LATE BIRENDRA NATH ROY
DOB- 25/11/1967
AGE-54
VILL- BANIAMARI
P.O - SAHEBGANJ
P.S- GOLAGANJ
DISTRICT- DHUBRI
PIN- 783331
1925 NO. DUMARDAHAKASBARI L.P SCHOOL. BEEO- GOLAKGANJ.
3: SANTA CHAKRABORTY
S/O- SRI SASHI BHUSAN CHAKRABORTY
DOB- 28/02/1971
AGE-50
VILL- KHEKSHIALY
P.O - DEBOTTAR HASDAHA
P.S- GOLAGANJ
DISTRICT- DHUBRI
PIN- 783334
262 NO. KURIRPAR L.P SCHOOL.
BEEO- GOLAKGANJ.
Page No.# 25/140
4: GIRISH CH. ROY
S/O- LATE BIPIN CH. ROY
DOB- 24/12/1964
AGE-57
VILL-BALAJAN
P.O - BALAJAN
P.S- GAURIPUR
DISTRICT- DHUBRI
PIN- 783331
2333 NO. UCHITA SOUTH
RAIPUR L.P SCHOOL
BEEO- GOLAKGANJ.
5: PRANAB KR. SAHA
S/O- LATE GANESH CH. SAHA
DOB- 04/03/1972
AGE-49
VILL-RAMRAI KUTI PT-II
P.O - SATRASAL
P.S- AGOMANI
DISTRICT- DHUBRI
PIN- 783335
ASSISTANT TEACHER SATRASAL M.E SCHOOL
(AMALGAMATED) BEEO- AGOMANI.
6: RAMZAN ALI
S/O- WAZ ALI SHEIKH
DOB- 29/01/1966
AGE-55
VILL- MADHUSOULMARI PT-II
P.O - MADHUSOULMARI
P.S- GAURIPUR
DISTRICT- DHUBRI
PIN- 783331
ASSISTANT TEACHER
MADHUSOULMARI DARULULUM
M.E MADRASSA
(AMALGAMATED)
BEEO- GAURIPUR.
Page No.# 26/140
7: JOYBOR ALI SK.
S/O- ANEULLAH SK.
DOB- 21/06/1975
AGE-45
VILL- BORHANGI PT-I
P.O - DIMAKURI
P.S- GOLAKGANJ
DISTRICT- DHUBRI
PIN- 783334
HEAD TEACHER
496 NO. KEDAR L.P SCHOOL
BEEO- GOLAKGANJ.
8: SAMUDA BEGUM.
C/O- LATE MOJBAR RAHMAN
DOB-29/02/1968
AGE- 53
P.O - BAGHMAR
DISTRICT- DHUBRI
PIN- 783345
ASSISTANT TEACHER
358 NO. BAGHMARI L.P SCHOOL
BEEO- BILASIPARA.
9: SHAHNAJ BEGUM
C/O- KETAB ALI
DOB-02/04/1975
AGE- 46
P.O - GAURIPUR WARD NO.4
DISTRICT- DHUBRI
PIN- 783345
ASSISTANT TEACHER
KHASH KHAMAR M.E SCHOOL
BEEO- GAURIPUR.
10: SABNAM SULTANA
C/O- MOFIZUL ISLAM PRADHANI
DOB-01/01/1977
AGE- 44
Page No.# 27/140
VILL- BIDYAPARA PT-II (BHATIGAON)
P.O - A.M.C ROAD
DISTRICT- DHUBRI
ASSISTANT TEACHER 1089 NO.
MORIOM MEMORIAL L.P SCHOOL
D.I
SCHOOL
DHUBRI.
11: ESKANDER MIRZA
C/O- AKHTAR HUSSAIN
DOB-31/12/1975
AGE- 46
P.O - TIAMARI
P.S- GAURIPUR
DISTRICT- DHUBRI
ASSISTANT TEACHER
113 NO. BEGUNTALII L.P SCHOOL
BEEO- GAURIPUR.
12: DELWAR HOSSAIN
C/O- LATE UMAR ALI SK.
DOB- 26/03/1965
AGE-56
VILL- JHAPUSABARI PT-V
P.O- SOUTH JHAPUSABARI
P.S- AGOMANI
DISTRICT- DHUBRI
ASSAM
PIN- 783335
306 NO. BAROHARIRDHAM
L.P SCHOOL
BLOCK- AGOMANI.
VERSUS
THE STATE OF ASSAM AND 5 ORS.
REP. BY THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPARTMENT
DISPUR
GUWAHATI- 781006.
2:THE DIRECTOR OF ELEMENTARY EDUCATION
Page No.# 28/140
ASSAM
KAHILIPARA
GUWAHATI- 781019.
3:THE ADDITIONAL CHIEF SECRETARY
TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI- 781006.
4:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI- 781006.
5:THE DISTRICT ELEMENTARY EDUCATION OFFICER
DHUBRI
DISTRICT- DHUBRI
ASSAM
PIN-783301.
6:THE DISTRICT ELEMENTARY EDUCATION OFFICER
KOKRAJAHAR
DIST.- KOKRAJHAR
ASSAM
PIN- 783370.
------------
Advocate for : MR B D DAS
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WA/188/2023
MANARANJAN BASUMATARY AND 28 ORS.
S/O. SRI RABIRAM BASUMATARY
VILL. NO.12 KASHIGURI
P.O. PATGAON
DIST. KOKRAJHAR BTR
ASSAM
SCHOOL- 900 NO. MESTABARI L.P SCHOOL
BLOCK KOKRAJHAR
PIN-783346.
2: KANDA RAM NARZARY
S/O. LT. DANDI RAM NARZARY
VILL. BALAGAON PT-1
P.O. HALTIGAON
DIST. KOKRAJHAR BTR ASSAM SCHOOL DIAJHJORI NAVAJYOTI ME
Page No.# 29/140
SCHOOL (AMALGAMATED) BLOCK- KOKRAJHAR
PIN-783370.
3: CHANKANG BASUMATARY
S/O. LT. TEMJI BASUMATARY VILL. 7 NO. AFLAGAON
P.O. KAKORMARI
DIST. KOKRAJHAR BTR ASSAM
SCHOOL- BHAORNDONDAR L.P SCHOOL (AMALGAMATED) BLOCK-
KOKRAJHAR
PIN-783346.
4: SAMAINA BASUMATARY
S/O. JYOTISH BASUMATARY
VILL. CHARAIKHOLA
P.O. CHARAIKHOLA
DIST. KOKRAJHAR BTR ASSAM SCHOOL CHARAIKHALA M.E SCHOOL
(AMALGAMATED) BLOCK KOKRAJHAR
PIN-783376.
5: DIDWM WARY
S/O. LT. CHITTARANJAN WARY
VILL. SIMBARGAON
P.O. SIMBARGAON
DIST. KOKRAJHAR BTR ASSAM SCHOOL MANIKPUR L.P SCHOOL
BLOCK KOKRAJHAR
PIN-783370
6: BALU RAM MARDI
S/O. LT. BABULAL MARDI
VILL. WEST PATGAON
P.O. PATGAON
DIST. KOKRAJHAR BTR ASSAM SCHOOL 521 NO. WEST MALIGAON L.P.
SCHOOL
BLOCK- KOKRAJHAR
PIN-783346.
7: RUCHANDRA BASUMATARY
S/O. LT. DEBENDRA BASUMATARY VILL. KASHPUR
P.O. KAKORMARY
DIST. KOKRAJHAR
SCHOOL- JOTHAIPARA L.P SCHOOL
BLOCK- KOKRAJHAR
PIN-783346.
8: RAIKHANG BASUMATARY
S/O. LT. JAGNESWAR BASUMATARY
VILL. SOUTH PATGAON (SALBANI)
P.O. PATGAON
Page No.# 30/140
DIST. KOKRAJHAR BTR ASSAM
SCHOOL 904 NO.MALIGAON BHUMRA L.P SCHOOL
BLOCK- KOKRAJHAR
PIN-783346.
9: AMARENDRA BRAHMA
S/O. LT. RABILACHAN BRAHMA
VILL. AMLAIGURI
P.O. KAKORMARI
DIST. KOKRAJHAR BTR ASSAM SCHOOL- AMLAIGURI TAPAVAN L.P
SCHOOL
BLOCK- KOKRAJHAR
PIN-783346.
10: SABHANI MUSHAHARY
S/O- SATISH MUSHAHARY
VILL- SALBARI
P.O- PATGAON
DISTRICT- KOKRAJHAR BTR ASSAM
SCHOOL- SALBARI SWRANG PROV. L.P SCHOOL
BLOCK- KOKRAJHAR
PIN- 783346.
11: LALITA BRAHMA
C/O- LABRA BRAHMA
VILL- SANAPURI
P.O- PATGAON
DISTRICT- KOKRAJHAR
SCHOOL- 246 NO.GUABARI PATGAON L.P SCHOOL
BLOCK- KOKRAJHAR
PIN- 783346
12: BASHI RAM NARZARY
C/O- LAKSHIRAM NARZARY
VILL- BEDHANGMARI
P.O- NAYEKGAON
DISTRICT- KOKRAJHAR BTR ASSAM
SCHOOL- PUNDIBARI L.P SCHOOL
BLOCK- KOKRAJHAR
PIN- 783376
13: RAMALA NARZARY
C/O- SANTIRAM NARZARY
Page No.# 31/140
VILL- KAKORMARI
P.O- KAKORMARI
DISTRICT- KOKRAJHAR BTR ASSAM
SCHOOL- 323 NO. KAKORMARI L.P SCHOOL
BLOCK- KOKRAJHAR
PIN- 783346.
14: ANANDA CH. BRAHMA
C/O- LACHAN CH. BRAHMA
VILL- GOYBARI
P.O- DOTMA
DISTRICT- KOKRAJHAR BTR
SCHOOL- SONAPUR L.P SCHOOL
BLOCK- DOTMA
PIN- 783347.
15: SAITANNYA BASUMATARY
C/O- BISWANATH BASUMATARY
VILL AND P.O- DOTMA
DISTRICT- KOKRAJHAR BTR
SCHOOL- 413 NO.BHUTIAPARA L.P SCHOOL
BEEO
DOTMA.
16: PROTIMA RAY
C/O- HAREN CH. RAY
VILL- KHUKSHI
P.O- SAKTIASHRAM
DISTRICT- KOKRAJHAR
SCHOOL- 146 NO. KHUKSHI J.B SCHOOL
BLOCK- DOTMA
PIN- 783354.
17: GOBINDA CH. BRAHMA
C/O- LATE GANESH CH. BRAHMA
VILL-SHIKARGAON
P.O- TELILIGURI
DISTRICT- KOKRAJHAR
SCHOOL- BETANI L.P SCHOOL
BLOCK- DOTMA
PIN- 783347.
18: KWRWMKHANG PRASAD BRAHMA
C/O- LAHIT CH. BRAHMA
Page No.# 32/140
VILL- GUABARI
P.O- HOKMABIL
DISTRICT- KOKRAJHAR
SCHOOL- 144 NO. GUABARI L.P SCHOOL
BLOCK- DOTMA
PIN- 783347.
19: AYSHA KHATN
C/O- GDAPUDDIN SK.
VILL- BETANI
P.O- DOTMA
DISTRICT- KOKRAJHAR
SCHOOL- BETANI L.P SCHOOL
BLOCK- DOTMA
PIN- 783347.
20: DUKHESWARY BASUMATARY
C/O- ANGKARLAL BASUMATARY
VILL- EAST SONAPUR
P.O- PATGAON
DISTRICT- KOKRAJHAR
SCHOOL-1164 NO. BANSUMGURI L.P SCHOOL. BLOCK- DOTMA
PIN- 783346.
21: BIBARI NARZARY
C/O- UDAMG BASUMATARY
P.O- RAMFALBIL
DISTRICT- KOKRAJHAR
SCHOOL-931 NO. LAKSHNABARI L.P SCHOOL.
BLOCK- DOTMA
PIN- 783346.
22: DAYABATI BRAHMA
C/O- LATE KARLUNG BASUMATARY
VILL-ELENGMARI
P.O- DUMARIGURI
DISTRICT- KOKRAJHAR BTR
SCHOOL- 131 NO. SURJYAKHOTA L.P SCHOOL
BLOCK- DOTMA
23: RAJU CH. BRAHMA
C/O- LATE SARAT CH. BRAHMA
VILL- FERSUABARI
Page No.# 33/140
P.O- PATAKATA
DISTRICT- KOKRAJHAR
SCHOOL- 141 NO. ELENGMARI L.P SCHOOL
BLOCK- DOTMA
PIN- 783360.
24: DILIP KR. BRAHMA
C/O- LATE TARAN NATH BRAHMA
VILL- BORSHIJHORA
P.O- DOTMA
DISTRICT- KOKRAJHAR
BTR ASSAM
SCHOOL- 716 NO. MUCHIRGHOP L.P SCHOOL
BLOCK- DOTMA
PIN- 783347
25: PRANAY BASAUMATARY
C/O- LATE KABIRAM BASUMATARY
VILL- POKALAGI
P.O- SORAIBOL
DISTRICT- KOKRAJHAR
SCHOOL- MOJATI L.P SCHOOL
BLOCK- KOCHUGAON
PIN- 783350.
26: AJANTA MUCHAHARY
C/O- LATE MANGALK MUSHAHARY
VILL- NAINAGURI
P.O- GANJIA
DISTRICT- KOKRAJHAR
SCHOOL- 458 NO. NABINAGUR L.P SCHOOL
BLOCK-KOCHURGAON
PIN- 783350.
27: TARANI KANTA RABHA
C/O- LATE TOKOI RAVA
VILL-DEMDEMA
P.O- KACHUGAON
DISTRICT- KOKRAJHAR
SCHOOL- 303 NO. DEMDEMA L.P SCHOOL
28: FULSHRI BRAHMA
C/O- KANAKLAL BRAHMA
P.O AND VILL- RAMFALBIL
PIN-783346
DISTRICT- KOKRAJHAR
SCHOOL- 715 NO. NEPALPARA L.P SCHOOL
Page No.# 34/140
BLOCK-DOTMA.
29: LWITHWMA NARZARY
C/O- LATE MANTRI NARZARY
VILL- NO.12 BHUMKA
P.O- BISHMURI
PIN-783370
DISTRICT- KOKRAJHAR
SCHOOL- SAMARPUR L.P SCHOOL
BLOCK-KOKRAJHAR.
VERSUS
THE STATE OF ASSAM AND 6 ORS.
THROUGH THE COMMISSIONER AND SECRETARY TO THE GOVT. OF
ASSAM
ELEMENTARY EDUCATION
DISPUR
GUWAHATI-781006.
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GUWAHATI- 781006.
3:THE ADDITIONAL CHIEF SECRETARY
TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GUWAHATI- 781006.
4:THE DIRECTOR OF DISTRICT ELEMENTARY EDUCATION ASSAM
KAHILIPARA
GUWAHATI- 781019.
5:THE BODOLAND TERRITORIAL REGION
REP. BY ITS THE PRINCIPAL SECRETARY
KOKRAJHAR
P.O. AND DIST. KOKRAJHAR
BTR
ASSAM
PIN-783370.
6:THE DIRECTOR OF EDUCATION
BODOLAND TERRITORIAL REGION
KOKRAJHAR
P.O. AND DIST. KOKRAJHAR
BTR
ASSAM
Page No.# 35/140
PIN-783370.
7:THE DEPUTY INSPECTOR OF SCHOOLS
KOKRAJHAR
P.O. AND DIST. KOKRAJHAR
BTR
ASSAM
PIN-783370.
------------
Advocate for : MR B D DAS
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/4460/2022
NILOMANI BORAH AND 17 ORS
S/O - LT. TILOCK CH. BORAH
VILL -NONI PANI GAON
P.O - NONI
P.S - NAGAON
DIST - NAGAON (ASSAM)
PIN - 782101
2: HEDAYAT ULLAH
S/O - AYUB ALI
VILL -BHEHBARI
P.O - GURMOW
P.S - RANGIA
DIST - KAMRUP (ASSAM)
PIN - 781366
3: MOZNUR RAHMAN
S/O NUR HUSSAIN MUNSHI
VILL -ISLAMPUR
P.O -JOGI GHOPA
P.S -JOGI GHOPA
DIST -BONAGAIGAON
PIN -783382
4: ISMAIL HUSSAIN AZAD
S/O - ABDUL RASHID
VILL - CHALANTAPARA PT-LL
P.O -CHALANTAPARA
P.S -JOGIGHOPA
DIST -BONGAIGAON
PIN -783388
Page No.# 36/140
5: KHABIRUDDIN AHMED
S/O -LT. ALIMUDDIN
VILL NO.-1 KAPLABARI
P.O KAPLABARI
P.S MUKALMUA
DIST NALBARI (ASSAM)
PIN 781138
6: HEMANTA SAIKIA
S/O -DHANIRAM SAIKIA
VILL - MADHABPUR
P.O -MADHABPUR
P.S -NARAYANPUR
DIST - LAKHIMPUR( ASSAM)
PIN - 784164
7: JAYANTA BORAH
S/O - LT. MOHESWAR BORAH
VILL - NO.2 KUWADANGA
P.O - KUWADANGA
P.S - NORTH LAKHIMPUR
DIST - LAKHIMPUR
PIN - 787031
8: MONOMATI BARAH
S/O -LT. BISHNURAM BARAH
VILL - NO. 2 KUWADANGA
P.O - KUWADANGA
P.S - NORTH LAKHIMPUR
DIST - LAKHIMPUR
PIN - 787023
9: LALON PATHORI
S/O - LT. BONSHIDHAR PATHORI
VILL - BONGALMORA NO.1
P.O - ISLAMGAON
P.S - BIHPURIA
DIST - LAKHIMPUR
PIN - 787054
10: BISWANATH DUTTA
S/O - LT. JIBAN CH. DUTTA
VILL - EAST LUMDING SAMAJBARI ROAD
P.O - LUMDING
P.S - LUMDING
DIST - HOJAI
PIN - 782447
Page No.# 37/140
11: JAHARUL ISLAM
S/O - ABDUL SATTAR
VILL - ERASUTI PATHER
P.O - THELAMARA
P.S - THELAMARA
DIST - SONITPUR
PIN - 784149
12: SORMAN ALI AHMED
S/O - MONTAZ ALI AHMED
VILL - BORKALIA PT. LL
P.O - BAUSHKATA
P.S - FAKIRGONJ
DIST - DHUBRI
PIN - 783127
13: BIPUL BORUAH
S/O - JUGEN BORUAH
VILL - KALITA GAON
P.O - BORDOLONI
P.S - DHEMAJI
DIST - GOGAMUKH
PIN - 787026
14: PARESH DUTTA
S/O - LT. BUDHESWAR DUTTA
VILL - UJANI JALBHARI
P.O - JALBHARI
P.S - DHAKUAKHANA
DIST - LAKHIMPUR
PIN - 787055
15: JAYDUL HOQUE
S/O - ABUBAKKAR SIDDIOUE
VILL - DHAKNABARI
P.O - KAYETHPARA
P.S - ABHAYAPURI
DIST - BONGAIGAON
PIN - 783389
16: RUNUMANI NATH
S/O - LT. BHUGESWAR NATH
VILL - HABI BARANGABARI
P.O - HABI BARANGABARI
P.S - MIKIRBHETA
DIST - MORIGAON (ASSAM)
PIN - 782106
Page No.# 38/140
17: MRIGENDRA NATH SARMA
S/O - NARENDRA NATH SARMA
VILL - BUDURKUCHI
P.O - BUDURKUCHI
P.S - NALBARI
DIST - NALBARI (ASSAM)
PIN - 781348
18: KUSHAL JYOTI CHAKRABORTY
S/O - LT. KETAKI RANJAN CHAKRABORTY
VILL - RAMKRISHNA SARANI
P.O - RANGIRKHARI
P.S - SILCHAR
DIST - CACHAR
VERSUS
THE STATE OF ASSAM AND 10 ORS
REPRESENTED BY ITS COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT
DISPUR-06
2:THE DIRECTOR OF EDUCATION
(SECONDARY)
DEPARTMENT
KAHILIPARA
GUWAHATI-19
3:THE NATIONAL COUNCIL FOR TEACHER EDUCATION
REPRESENTED BY THE CHAIRPERSON
HANS BHAWAN
WING-II
1 BAHADUR SHAH JAFAR MARG
NEW DELHI-110002
4:THE NATIONAL COUNCIL FOR TEACHER EDUCATION
EASTERN REGIONAL COMMITTEE
REPRESENTED BY THE CHAIRPERSON
BHUBANESHWAR REGIONAL DIRECTOR
15 NEEL KANTH NAGAR
NAYAPALI BHUBANESWAR-750102
5:THE INSPECTOR OF SCHOOLS
MORIGAON
DISTRICT- MORIGAON
ASSAM
6:THE INSPECTOR OF SCHOOLS
BARPETA
DIST BARPETA
ASSAM
Page No.# 39/140
7:THE INSPECTOR OF SCHOOLS
LAKHIMPUR
DISTRICT- LAKHIMPUR
ASSAM
8:THE INSPECTOR OF SCHOOLS
KAMRUP
DIST-KAMRUP
ASSAM
9:THE INSPECTOR OF SCHOOLS
DARRANG
DIST-KAMRUP
ASSAM
10:THE INSPECTOR OF SCHOOLS
DHEMAJI
DIST-KAMRUP
ASSAM
11:THE INSPECTOR OF SCHOOLS
UDALGURI
DIST-KAMRUP
ASSAM
------------
Advocate for : MR B P BORAH
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 10 ORS
Linked Case : WP(C)/7613/2022
ISMAIL HOQUE AND 8 ORS
S/O LATE JAMAL UDDIN SHEIKH
R/O VILL- KAIMARI PART-V
GOLAKGANJ
DIST- DHUBRI
ASSAM
PIN-783335
2: FAKHRUL ISLAM
S/O MUSLIMUDDIN MIAH
R/O VILL- KAIMARI PART-V
GOLAKGANJ
DIST- DHUBRI
ASSAM
PIN-783335
3: MIZANUR RAHMAN
S/O SK. ASIRUDDIN AHMED
R/O VILL-SONAKHULI PART-II
Page No.# 40/140
GOLAKGANJ
DIST- DHUBRI
ASSAM
PIN-783335
4: ZOHURA KHATUN
W/O SAHIDUR RAHMAN
R/O VILL-DIGHALTARI
GOLAKGANJ
DIST- DHUBRI
ASSAM
PIN-783335
5: MATIUR RAHMAN
S/O KASHEM ALI SHEIKH
R/O VILL-DIGHALTARI
GOLAKGANJ
DIST- DHUBRI
ASSAM
PIN-783335
6: ABDUL MAZID MIAH
S/O LATE ABDUL AZIZ MIAH
R/O VILL-BIDYARDABRI PART-IV
GOLAKGANJ
DIST- DHUBRI
ASSAM
PIN-783335
7: ABUL HUSSAIN MIAH
S/O LATE DHANUDDIN MIAH
R/O VILL-BIDYARDABRI PART-V
GOLAKGANJ
DIST- DHUBRI
ASSAM
PIN-783335
8: ABDUL MAZID MIAH
S/O LATE SONAUDDIN MIAH
R/O VILL-DIGHALTARI
GOLAKGANJ
DIST- DHUBRI
ASSAM
PIN-783335
9: TASAR ALI
S/O KHAYBAR ALI
R/O VILL-DIGHALTARI
Page No.# 41/140
GOLAKGANJ
DIST- DHUBRI
ASSAM
PIN-783335
VERSUS
THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-781006
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019
3:THE BOARD OF SECONDARY EDUCATION
ASSAM
REPRESENTED BY ITS SECRETARY
BAMUNIMAIDAM
GUWAHATI-781021
ASSAM
------------
Advocate for : MR. U K NAIR
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WA/181/2023
ABUL HASHIM
S/O- LATE HAJARAT ALI
R/O- AHMEDPUR BLOCK
P.O. KUTUBPUR
DIST. NORTH LAKHIMPUR
PIN- 781123. (WORKING AS ARABIC TEACHER IN DAULATPUR MADRASSA
HIGHER SECONDARY SCHOOL.
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT
DISPUR
GUWAHATI-6.
Page No.# 42/140
2:THE SECRETARY TO THE GOVT. OF ASSAM
FINANCE (BUDGET) DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
4:THE INSPECTOR OF SCHOOLS
NORTH LAKHIMPUR
DIST. NORTH LAKHIMPUR
ASSAM
------------
Advocate for : MRS. K DEVI
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WP(C)/7086/2021
JAHUR UDDIN AHMED
S/O HABEZ UDDIN
VILLAGE HAJI PARA
PO JOSHIHATI PARA
DIST BARPETA
ASSAM 781308
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR GUWAHATI 06
2:THE DIRECTOR OF SECONDARY EDUCATION ASSAM
KAHILIPARA
GUWAHATI 19
3:THE INSPECTOR OF SCHOOLS
BARPETA DISTRICT CIRCLE
BARPETA
ASSAM 781308
4:THE PRINCIPAL
HATIZANA KHANDAKARPARA SENIOR SCHOOL
Page No.# 43/140
KHANDAKARPARA
BARPETA
ASSAM 781308
------------
Advocate for : MD S HOQUE
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/1586/2022
ACHUYOT KUMAR PHUKAN AND 2 ORS
S/O- LATE GIRISH PHUKAN
VILLAGE- MAHARA GOHAIN GAON
P.O- NORTH LAKHIMPUR
DIST- LAKHIMPUR (ASSAM)
PIN- 787001
2: MUHIBUL HUSSAIN
S/O- ABDUL GAFFAR
VILL- KHUTAKATIA
P.O- JAPISAJIA
DIST- LAKHIMPUR (ASSAM)
PIN-787031
3: RAJU BAROAH
S/O- LUHESWAR BAROAH
VILL- BHATI JALL BHARI
P.O- JALL BHARI (DHAKUAKHANA)
DIST- LAKHIMPUR (ASSAM)
PIN-787055
VERSUS
THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT
DISPUR
GUWAHATI-781006
2:THE DIRECTOR
OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019
3:THE DEPUTY COMMISSIONER
DIST- LAKHIMPUR
Page No.# 44/140
ASSAM
PIN-787001
4:THE INSPECTOR OF SCHOOLS
LAKHIMPUR DISTRICT CIRCLE
P.O- LAKHIMPUR
DIST- LAKHIMPUR
ASSAM
PIN-787001
5:THE PRINCIPAL
LAKHIMPUR PURBANCHAL SENIOR SECONDARY SCHOOL
GHARMARA
NORTH LAKHIMPUR
P.O-GHARMARA
DIST-LAKHIMPUR
PIN-787001
------------
Advocate for : MR K BHUYAN
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 4 ORS
Linked Case : WP(C)/6882/2022
KAMAKHYA BRAHMA
S/O- LATE JITEN CH. BRAHMA
LECTURER- ADV. BODO (PGT)
ROWTA COLLEGE SR. SECONDARY SCHOOL
ROWTA CHARIALI
UDALGURI
BTR
ASSAM-784508.
VERSUS
THE STATE OF ASSAM AND 5 ORS.
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
GUWAHATI-06.
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
3:THE SECRETARY
EDUCATION DEPARTMENT
Page No.# 45/140
BTC
KOKRAJHAR-783370.
4:THE DIRECTOR OF EDUCATION
BTC
KOKRAJHAR-783370.
5:THE INSPECTOR OF SCHOOLS
UDALGURI DISTRICT CIRCLE
UDALGURI
BTR
ASSAM-784509.
6:THE PRINCIPAL
ROWTA COLLEGE SR. SECONDARY SCHOOL
ROWTA CHARIALI
UDALGURI
BTC
ASSAM-784508.
------------
Advocate for : MD S HOQUE
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/2810/2022
BADRUL ISLAM
S/O. LT. AZIM UDDIN BEPARI
VILL. BERBHANGI PT-1
P.O. DIMAKURI
P.S. GOLAKGANJ
DIST. DHUBRI
ASSAM.
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPTT.
DISPUR
GUWAHATI-781006.
2:THE DIRECTOR OF SECONDARY EDUCATION ASSAM
KAHILIPARA
GUWAHATI-19.
Page No.# 46/140
3:THE INSPECTOR OF SCHOOLS
DHUBRI DISTRICT CIRCLE (DDC)
DHUBRI
DIST. DHUBRI
ASSAM.
4:THE HEADMASTER OF BERBANGI HIGH SCHOOL
P.O. BERBHANGI
DIST. DHUBRI
ASSAM
PIN-783334.
5:PHANINDRA NATH ROY
S/O. UPENDRA CH. ROY
VILL. NALIYA PT-2
P.O. DIMAKURI
P.S. GOLAKGANJ
DIST. DHUBRI
ASSAM
PIN-783334.
------------
Advocate for : MR. A AHMED
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 4 ORS.
Linked Case : WP(C)/689/2023
SUJIT DAS AND 3 ORS
S/O- LATE GAURANGA CH DAS
BHAKARIVITA BONGAIGAON
P.O
P.S AND DIST- BONGAIGAON
ASSAM
PIN- 783380(WORKING AS ASSTT TEACHER(SOCIAL SC) BONGAIGAON
VIDYAMANDIR HIGH SCHOOL)
2: PRASANTA MAHANTA
S/O- LATE KUNJA BEHARI MAHANTA
BHAKARIVITA BONGAIGAON
P.O
P.S AND DIST- BONGAIGAON
ASSAM
PIN- 783380(WORKING AS ASSTT TEACHER(ENGLISH) BONGAIGAON
Page No.# 47/140
VIDYAMANDIR HIGH SCHOOL)
3: ACHINTYA CHOUDHURY
S/O- DHAN RAM CHUDHURY
R/O- MULAGAON
P.O
P.S AND DIST- BONGAIGAON
ASSAM
PIN- 783380(WORKING AS ASSTT TEACHER(SCIENCE) BONGAIGAON
VIDYAMANDIR HIGH SCHOOL)
4: BISHAL ROY
S/O- LATE ASHIT BARMAN ROY
P.O
P.S AND DIST- BONGAIGAON
ASSAM
PIN- 783380 (WORKING AS JUNIOR ASSTT BONGAIGAON VIDYAMANDIR
HIGH SCHOOL)
VERSUS
THE STATE OF ASSAM AND 2 ORS
REP. BY SECRETARY TO THE GOVT OF ASSAM
EDUCATION(S) DEPTT
DISPUR
GHY- 06
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
3:THE INSPECTOR OF SCHOOLS
BONGAIGAON DISTRICT CIRCLE
BONGAIGAON
ASSAM
------------
Advocate for : MRS. K DEVI
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WP(C)/6602/2021
SAYEDUR RAHMAN AND ANR
S/O LATE GOLAM HUSSAIN
VILLAGE MERGANDA
PO HATI PARA
781141
Page No.# 48/140
KAMRUP M ASSAM
2: MOHAR ALI
S/O LATE SHIRAZ ALI
VILL. AND PO HATIPARA
781141
DIST KAMRUP M
VERSUS
THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY ITS COMMISSIONER AND SECRETARY EDUCATION
DEPARTMENT (SECONDARY) TO THE GOVT. OF ASSAM
DISPUR
2:THE DIRECTOR SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI 19
3:THE INSPECTOR OF SCHOOLS
KDC
KAMRUP
AMINGAON
DIST KAMRUP
ASSAM
------------
Advocate for : MR B P BORAH
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WP(C)/2116/2022
MUKUL CHANDRA SARMA AND ANR
S/O- LATE TARINI NATH DEV SARMA
R/O- VILL.- BALADMARI
DIST. GOALPARA
ASSAM
2: PABITRA KUMAR BARMAN
S/O- LATE NARENDRA CHANDRA BARMAN
R/O- VILL.- MEDHIPARA
P.O. NIDANPUR
DIST. GOALPARA
ASSAM
Page No.# 49/140
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT
DISPUR
GUWAHATI-06.
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
3:THE DISTRICT SCRUTINY COMMITTEE
REP. BY ITS CHAIRMAN
THE DEPUTY COMMISSIONER
GOALPARA
ASSAM
4:THE INSPECTOR OF SCHOOLS
GOALPARA
ASSAM
------------
Advocate for : MR. J LASKAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WA/187/2023
ABDUS SATTAR AND 4 ORS.
S/O LATE SADAGAR ALI
R/O BHERBHERY
P.O.- KHAILSABHITA
P.S.- LAKHIPUR
DIST.- GOALPARA
ASSAM
PIN- 78330.(WORKING AS ASSISTANT TEACHER IN GAROJAN M.E.
MADRASSA).
2: GOLAWARA KHATUN
W/O ABDUL WAHAB
R/O MESERBHITA
P.O.- MESERBHITA
P.S.- LAKHIPUR
Page No.# 50/140
DIST.- GOALPARA
ASSAM
PIN- 783129.
(WORKING AS ASSISTANT TEACHER IN MESERBHITA M.E. MADRASSA).
3: SAMSUL HOQUE
S/O LATE ABU TALEB
R/O GHUGUDOBA
P.O.- RAJMITA
P.S.- LAKHIPUR
DIST.- GOALPARA
ASSAM
PIN- 783129.
(WORKING AS ASSISTANT TEACHER IN GOURNAGAR HIGH MADRASSA).
4: NOWSAD ALI
S/O JOYNAL ABEDIN
R/O MANASH PARA RESERVE
P.O.- RAJMITA
P.S.- LAKHIPUR
DIST.- GOALPARA
ASSAM
PIN- 783129.
(WORKING AS ASSISTANT TEACHER IN BAISA M.E. MADRASSA).
5: ATAUR RAHMAN MANDAL
S/O ABDUL BARI MANDAL
R/O KUSHBARI
P.O.- AIRKATA
P.S.- FAKIRGANJ
DIST.- GOALPARA
ASSAM
PIN- 78330.
(WORKING AS ASSISTANT TEACHER IN AMBARI KARTIMARI HIGH
MADRASSA).
VERSUS
Page No.# 51/140
THE STATE OF ASSAM AND 4 ORS.
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPTT.
DISPUR
GUWAHATI- 6.
2:THE SECRETARY
TO THE GOVT. OF ASSAM
FINANCE (BUDGET) DEPTT. DISPUR
GUWAHATI- 6.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 19.
4:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 19.
5:THE INSPECTOR OF SCHOOLS
GOALPARA CIRCLE
DIST.- GOALPARA
ASSAM.
------------
Advocate for : MRS. K DEVI
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 4 ORS.
Linked Case : WA/191/2023
DINENDRA BRAHMA AND 6 ORS.
S/O- LATE LAKENDRA NATH BRAHMA
P.O- BASBARI
VILL- PAGLIJHORA PT-II
DIST- KOKRAJHAR
P.S- KAZIGAON
PIN NO.- 783337
ASSISTANT TEACHER OF LANGKHARGURI L.P SCHOOL.
2: LACHIT BASUMATARY
S/O- LAHENDRA BASUMATARY
P.O- HANCHARA
VILL- NO.2 CHARAGAON
DIST- CHIRANG
Page No.# 52/140
P.S- BIJNI
PIN NO.- 783390
ASSISTANT TEACHER OF KHERAISALI L.P SCHOOL
BLOCK- BOROBAZAR.
3: LAKEN GOYARY
S/O- LATE BERGO RAM GOYARY
P.O- SILIKHAGURI
VILL- NO.1 LARKGAON (WEST)
DIST- CHIRANG
P.S- BIJNI
PIN NO.- 783390
ASSISTANT TEACHER OF 228 NO. LARKGAON L.P SCHOOL
BLOCK- BOROBAZAR.
4: DAMANI DAIMARY
W/O- MILON GAYARY
P.O- PANBARI
VILL- UTTAR BURIKHAMAR
DIST- CHIRANG
P.S- BIJNI
PIN NO.- 783391
ASSISTANT TEACHER OF 126 NO. UTTAR BURIKHAMAR L.P SCHOOL
BLOCK- BOROBAZAR.
5: BABULAL GAYARY
S/O- LATE BALEN GAYARY
AGED ABOUT- 51
P.O- BAGORGAON
VILL- 2 NO. DEWANPARA
DIST- CHIRANG
PIN - 783390
ASSISTANT TEACHER OF 539 NO. BATABARI L.P SCHOOL
BLOCK- BOROBAZAR.
6: RANEN BASUMATARY
S/O- LATE LALIT BASUMATARY
P.O- SILIKHAGURI
VILL- ANDHARGAON
DIST- CHIRANG
PIN - 783390
ASSISTANT TEACHER OF 334 NO. DAHA CHAURANG L.P SCHOOL
BLOCK- BOROBAZAR.
7: BHABEN GAYARY
Page No.# 53/140
S/O- LATE BEROGARAN GAYARY
P.O- SILIKHAGURI
VILL- KHUNDASBARI
DIST- CHIRANG
P.S- BIJNI
PIN NO.- 783390
ASSISTANT TEACHER OF 631 NO. BAORAIBARI L.P SCHOOL
BLOCK- BOROBAZAR.
VERSUS
THE STATE OF ASSAM AND 6 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
ELEMENTARY EDUCATION DEPTT.
DISPUR
GUWAHATI-781006.
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT. DISPUR
GUWAHATI-06
3:THE ADDITIONAL CHIEF SECRETARY
TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-06
4:THE DIRECTOR OF DISTRICT ELEMENTARY EDUCATION ASSAM
KAHILIPARA
GUWAHATI- 781019
5:THE BODOLAND TERRITORIAL REGION REPRESENTED BY ITS
REP. BY ITS PRINCIPAL SECRETARY
KOKRAJHAR
P.O AND DISTRICT- KOKRAJHAR
ASSAM
PIN-783370.
6:THE DIRECTOR OF EDUCATION
BODOLAND TERRITORIAL REGION
KOKRAJHAR
P.O AND DISTRICT- KOKRAJHAR
ASSAM
PIN-783370.
7:THE DEPUTY INSPECTOR OF SCHOOLS
CHIRANG
KAJALGAON
Page No.# 54/140
P.O AND DISTRICT- CHIRANG
ASSAM
PIN-783373.
------------
Advocate for : MR B D DAS
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/7615/2022
ANJAN KUMAR NATH AND 5 ORS
S/O LATE JUNARAM NATH
R/O VILL- NO. 1 MAZGAON
DIST-NORTH LAKHIMPUR
ASSAM
PIN-787023
2: MALLIKA GOGOI
D/O LATE BHADRASHWAR GOGOI
R/O VILL- 1 NO. LOTHOW
DIST-NORTH LAKHIMPUR
ASSAM
PIN-787023
3: SIMSON TOPNO
S/O LATE PREMO TOPNO
R/O VILL-SUMONI
DIST-NORTH LAKHIMPUR
ASSAM
PIN-787031
4: LAKHI NANDAN BORA
S/O LATE JAJNESWAR BORA
R/O VILL-SABOTI
DIST-NORTH LAKHIMPUR
ASSAM
PIN-787051
5: GIRINDRA PRASAD BORA
S/O TOSHESWAR BORAH
R/O VILL-GARMUR
DIST-NORTH LAKHIMPUR
ASSAM
PIN-784160
6: CHANDRA KANTA DAS
Page No.# 55/140
S/O LATE MON MOHAN DAS
R/O VILL- SUMONI
DIST-NORTH LAKHIMPUR
ASSAM
PIN-787031
VERSUS
THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-781006
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019
3:THE BOARD OF SECONDARY EDUCATION
ASSAM
REPRESENTED BY ITS SECRETARY
BAMUNIMAIDAM
GUWAHATI-781021
ASSAM
------------
Advocate for : MR. U K NAIR
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WP(C)/7218/2022
BABITA PAO
D/O- PRATAP CH. PAO
R/O- VILL- KANON GURI VILLAGE
P.O. AND P.S. JONAI
DIST.- DHEMAJI
ASSAM
PIN- 787060
MUSIC TEACHER OF BIJOYPUR HIGH SCHOOL
VERSUS
THE STATE OF ASSAM AND 5 ORS
REP. BY THE COMM. AND SECY. OF GHY-06
Page No.# 56/140
2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GHY-06
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
4:THE INSPECTOR OF SCHOOL
D.D.C. DHEMAJI DISTRICT
PIN- 785640
5:THE DISTRICT SCRUTINY COMMITTEE
DHEMAJI DISTRICT
REP. BY ITS CHAIRMAN
THE DY. COMMISSIONER
DHEMAJI
ASSAM
PIN- 785640
6:THE HEAD MASTER OF THE SCHOOL
BIJOYPUR HIGH SCHOOL
DIST.- DHEMAJI
PIN- 785640
------------
Advocate for : MRS A BUJARBARUAH
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/3063/2022
PABITRA KUMAR BARMAN
S/O- LT. NARENDRA CHANDRA BARMAN
R/O- VILL. MEDHIPARA
P.O. NIDANPUR
DIST. GOALPARA
ASSAM.
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPTT.
DISPUR
GUWAHATI- 06.
2:THE DIRECTOR OF SECONDARY EDUCATION
Page No.# 57/140
ASSAM
KAHILIPARA
GUWAHATI-19.
3:THE DISTRICT SCRUTINY COMMITTEE
REP. BY ITS CHAIRMAN
THE DEPUTY COMMISSIONER
GOALPARA
ASSAM.
4:THE INSPECTOR OF SCHOOLS
GOALPARA
ASSAM.
------------
Advocate for : MR. J LASKAR
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WP(C)/7071/2021
HIRANYAJIT PATHAK (TOTOR) AND 28 ORS.
S/O LATE KRISHNA KANTA PATHAK
WARD NO.1
PATHSALA
DISTRICT BARPETA
PIN 781325
2: GAUTAM DEKA (TUTOR)
S/O LATE RAJANI DEKA
VILLAGE SARUPETA
P.O SARUPETA
DISTRICT BOJALI
PIN 781318.
3: SRI PARAMESHWAR NATH
(TUTOR)
S/O LATE PARASURAM NATH
VILLAGE KALBARI
P.O KALPANI BAZAR
DISTRICT BAKSA
PIN 781315.
Page No.# 58/140
4: SHRI NANDA LAL SARMA
(TUTOR)
S/O PREM LAL SARMA
VILLAGE KHAYARBARI
P.O CHAMUAGATI
DISTRICT BAKSA
PIN 781318.
5: SHRI KUMUD RANJAN DAS
(TUTOR)
S/O PRABHAT CHANDRA DAS
VILLAGE HATKHALA
P.O ANANDA BAZAR
DISTRICT BAKSA
PIN 781318
6: NAVA KUMAR DAS
(PRINCIPAL)
S/O LATE TARUN CHANDRA DAS
VILLAGE TEKHA
P.O SARUPETA
DISTRICT BOJALI
PIN 781318.
7: RAMEN TALUKDAR
(TUTOR)
S/O LATE BHABEN TALUKDAR
VILLAGE DAKSHIN HATI
P.O BHABANIPUR
DISTRICT BAJALI
PIN 781352.
8: CHANAKYA KALITA (TUTOR)
S/O CHANASA KALITA
Page No.# 59/140
VILLAGE AMRATARY
P.O ANANDA BAZAR
DISTRICT BAKSA
PIN 781318
9: DILIP MEDHI (TUTOR)
S/O BIREN MEDHI
VILLAGE AND P.O KARDAIGURI
DISTRICT BARPETA
PIN 781318
10: HEMANTA GOYARI (TUTOR)
S/O TARUN GOYARI
VILLAGE KARNACHARA
P.O HUDAKHATA
DISTRICT BAKSA
PIN 781318.
11: GADARAM KALITA (PRINCIPAL)
S/O LATE SARAT KALITA
VILLAGE PATHSALA
PIN 781325
DISTRICT BOJALI.
12: KHANINDRA TALUKDAR
(TUTOR)
S/O LATE SASHI MOHAN TALUKDAR
VILLAGE PATHSALA PRAGATI NAGAR
DISTRICT BOJALI
PIN 781325.
13: AMBARISH CHANDRA MALAKAR (TUTOR)
S/O GOPI RAM MALAKAR
Page No.# 60/140
VILLAGE DUBI MALIPARA
DISTRICT BAJALI
PIN 781325.
14: JIBAN KUMAR SARKAR (TUTOR)
S/O JITENDRA KUMAR SARKAR
VILLAGE ROUMARI
P.O PURAN BHABANIPUR
DISTRICT BAJALI
PIN 781318.
15: AJIT DAS (TUTOR)
S/O BIPIN DAS
VILLAGE GOLIBANDHA
DISTRICT BARPETA
PIN 781375.
16: MD. AMIR ALI (TUTOR)
S/O JASHIM UDDIN
VILLAGE HATIRTARI
P.O CHAPORBARI
DISTRICT BARPETA
PIN 781352
17: MANJU BHUYAN (TUTOR)
D/O PITAMBAR BHUYAN
VILLAGE BARGANDUBI
DISTRICT BAJALI
PIN 781375
18: DINESH CHANDRA KALITA (UDA)
S/O LATE KAMALESWAR KALITA
VILLAGE KAWAIMARI
P.O BONGAON
Page No.# 61/140
DISTRICT BARPETA
PIN 781375.
19: PRATAP MEDHI (LDA LIBRARY ASSISTANT)
S/O LATE RAJAT MEDHI
VILLAGE KASKURI
P.O BONGAON
DISTRICT BARPETA
PIN 781375.
20: ULUPEE KALITA (LDA)
D/O ACHYUT KALITA
RESIDENT OF WARD NO.8
DISTRICT BOJALI
PIN 781325.
21: NIRANJAN ROY (GRADE IV)
S/O DHARMESW ROY
VILLAGE RAMPUR (DEKAPARA)
P.O RAMPUR (DEKAPARA)
DISTRICT BARPETA
PIN 781375.
22: SADANANDA MEDHI (GRADE IV)
S/O DEBASHWAR MEDHI
VILLAGE RAMPUR (DEKAPARA)
P.O RAMPUR (DEKAPARA)
DISTRICT BARPETA
PIN 781375
23: KALPANA DEKA (TUTOR)
W/O MRINAL BASHYA
VILLAGE BHABANIPUR
DISTRICT BARPETA
PIN 781352.
Page No.# 62/140
24: AHMED ALI (TUTOR)
S/O LATE MAUGGAM HUSSAIN
VILLAGE MARISA
P.O KAYAKUCHI
DISTRICT BARPETA
PIN 781352.
25: SUFIA AHMED (TUTOR)
W/O ABDUS SATTAR CHOUDHURY
VILLAGE MARISA
P.O KAYAKUCHI
DISTRICT BARPETA
PIN 781352.
26: ABDUL KASHEM (TUTOR)
S/O TARANIA MIA
VILLAGE ITERBHITA
P.O BARBALA
DISTRICT BARPETA
PIN 781316.
27: SABAD ALI (TUTOR)
S/O MAZIBAR RAHMAN
VILLAGE TELERIA
P.O NALIGAON
DISTRICT BARPETA
PIN 781352
28: MOBAROK ALI (TUTOR)
S/O LATE ABDUL HAMID
VILLAGE THAKAPATHAR
P.O KHARDHARA
DISTRICT BARPETA
Page No.# 63/140
PIN 781309
29: MRIGEN TALUKDAR
S/O LATE JATIN TALUKDAR
VILLAGE RAMPUR
P.O RAMPUR DEKAPARA
PIN 781375
DISTRICT BARPETA
ASSAM
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT
DISPUR
GUWAHATI 06
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI 781019
3:THE PRINCIPAL SECRETARY/ SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR GUWAHATI 06
4:THE ACCOUNTANT GENERAL (A AND E)
ASSAM
MAIDAMGAON
BELTOLA
GUWAHATI 781029
5:THE DIRECTOR OF EDUCATION
BTC
KOKRAJHAR
ASSAM 783370
------------
Advocate for : MR. R P SARMAH
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 4 ORS.
Linked Case : WA/236/2023
Page No.# 64/140
NAZRUL ISLAM AND 4 ORS.
S/O LT. MOHIBUR RAHMAN
VILL. EST. KANSHIL
P.O. KANSHIL
P.S. KARIMGANJ
DIST. KARIMGANJ (ASSAM)
PIN 788711
2: NOOR UDDIN
S/O LT. SHAID ALI
VILL. KURTI
P.O. KATALTALI
P.S. BAZRICHERR
DIST. KARIMGANJ
ASSAM
PIN 788725
3: HALIMA KHATUN
W/O MD. LUQUMAN AHMED
VIL. BINODINI
P.O. ERALIGOOL
P.S. NILAMBAZAR
DIST. KARIMGANJ
ASSAM
PIN 788723
4: ARIFA HUSSAIN CHOUDHURY
W/O SAMSUL HOQUE
VILL. CHANDSRIKUNA
P.O. TITABAR
P.S. KARIMGANJ
DIST. KARIMGANJ
ASSAM
PIN788709
5: ABDUR REJAQUE LASKAR
S/O LT. ASAB ALI LASKAR
VILL. NORTH NARAINPUR
P.S. ALGAPUR
DIST. HAILAKANDI
ASSAM
PIN 788801
VERSUS
Page No.# 65/140
THE STATE OF ASSAM AND 4 ORS. E
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
EDUCATION (ELEMENTARY)
DISPUR
GUWAHATI 6
2:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GUWAHATI 6
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI 19
4:THE DIST. ELEMENTARY EDUCATION OFFICER
KARIMGANJ
DIST. KARIMGANJ
ASSAM
PIN 788725
5:THE DIST. ELEMENTARY EDUCATION OFFICER
HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN 788801
------------
Advocate for : MR R ISLAM
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 4 ORS. E
Linked Case : WP(C)/1737/2022
BADIAR RAHMAN
S/O. LT. KOBAD ALI
VILL. NO.2 JOGIPARA PATHAR
P.O. JOGIPARA PATHAR
DIST. KAMRUP(R)
ASSAM.
VERSUS
Page No.# 66/140
THE STATE OF ASSAM AND 2 ORS.
TO BE REP. BY THE SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPTT.
DISPUR
GUWAHATI-06.
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
3:THE INSPECTOR OF SCHOOLS
KAMRUP
DIST. KAMRUP
ASSAM
PIN-
------------
Advocate for : DR. B AHMED
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/7860/2019
PARUL DEVI
W/O SHRI KARAM SHAD BORA
MANGALDOI
P.O. AND P.S. MANGALDOI
DIST. DARRANG
ASSAM
VERSUS
THE STATE OF ASSAM AND 6 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPTT. DISPUR
GUWAHATI-6
ASSAM
2:THE COMMISSIONER AND SECRATARY
TO THE GOVT. OF ASSAM
FINANCE DEPTT. DISPUR
GUWAHATI-6
ASSAM
Page No.# 67/140
3:THE DISTRICT SCRUTINY COMMITTEE
DARRANG
REP. BY THE DEPUTY COMMISSIONER (CHAIRMAN)
DARRANG
ASSAM
4:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI
5:THE INSPECTOR OF SCHOOLS
DARRANG DISTRICT CIRCLE
6:THE PRINCIPAL
GARUKHUTI HIGHER SECONDARY SCHOOL
P.O. GARUKHUTI
DIST. DARRANG
ASSAM
PIN-784145
7:THE ASSAM HIGHER SECONDARY EDUCATION COUNCIL
REP. BY ITS SECRETARY
BAMUNIBAIDAN
GUWAHATI-21
------------
Advocate for : MR S P DAS
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WA/192/2023
BALORAM KARMAKAR AND 22 ORS.
S/O. RADHA GOBINDA KARMAKAR
VILL.- ARAIANI PART-II
P.O. BAGRIBARI
DIST. KOKRAJHAR
ASSAM
PIN-783349. ASSISTANT TEACHER 1460 NO. BAGRIBARI BANGLA L.P.
SCHOOL.
2: ABDUL BAREK MONDAL
S/O. NAZIMUDDIN MONDAL
VILL. SADHUBHASA PT. II
P.O. MAKRIJHORA
DIST. DHUBRI
ASSAM
PIN-783349
ASSTT. TEACHER AMBARI SHAHI ISLAMIYA HIGH MADRASSA
Page No.# 68/140
(AMALGAMATED).
3: HARUN ALI
S/O. JOYNAL ABEDIN
VILL. PATAKATA
P.O. BAGRIBARI
DIST. DHUBRI
ASSAM
PIN-783349 ASSTT. TEACHER MASLAPARA M.E. MADRASSA SCHOOL.
(AMALGAMATED)
4: MONOWAR HUSSAIN
S/O. ABU BAKKAR ALI
VILL. JANGIRKILLA PT.I
P.O. MAKRIJHORA
DIST. KOKRAJHAR
ASSAM
PIN-783349 HEAD TEACHER 2404/B JHORARPAR L.P. SCHOOL.
5: SATTER ALI
S/O. SIRAJUL HAQUE
VILL. SADHUBHASA PT. II
P.O. MARKRIJHORA
DIST. DHUBRI
ASSAM
PIN-783349 ASSTT. TEACHER 1334 NO. PIAZBARI J.B. SCHOOL.
6: FOYZUL HOQUE
S/O. ABU BAKKAR SHEIKH
VILL. SADHUBHASA PT.IV
P.O. MAKRIJHORA
DIST. DHUBRI
ASSAM
PIN-783349 ASSTT. TEACHER 1334 NO.PIAZBARI J.B. SCHOOL.
7: SOFIOR RAHMAN
S/O. AZIZUR RAHMAN
VILL. DALANERALGA PT. II
P.O. RANGAMATI (PANBARI) DIST. DHUBRI
ASSAM
PIN-783339 ASSTT. TEACHER MASLAPARA M.E. MADRASSA.
8: ATOWAR RAHMAN
S/O. JAFOR ALI
VILL. JHELURCHAR PT.III
P.O. BAGRIBARI
DIST. DHUBRI
ASSAM
Page No.# 69/140
PIN-783349 HEAD TEACHER 2322 NO. BAROWARI L.P. SCHOOL.
9: NURUL ISLAM
S/O. HAJI RUSTOM ALI
VILL. PATAKATA PT. I
P.O. MAKRIJHORA
DIST. DHUBRI
ASSAM
PIN-783349 HEAD TEACHER 1990 NO. BOROCHAR L.P. SCHOOL.
10: JOY KHATUN
D/O. FULCHAND ALI
VILL. PIAZBARI PT.II
P.O. MAKRIJHORA
DIST. DHUBRI
ASSAM
PIN-783349 ASSTT. TEACHER PIAZBARI M.E. SCHOOL.
11: SANOWAR HUSSAIN
S/O. HABIBAR RAHMAN
VILL. BANIAMARI PT.II
P.O. KAKRIJHORA
DIST. DHUBRI
ASSAM
PIN-783349 ASSTT. TEACHER AMBARI SAHI ISLAMIYA HIGH MADRASSA
(AMALGAMATED)
12: ABDUL SAMAD
S/O. ALAHI SHEIKH
VILL. BANIAMARI PT.V
P.O. MAKRIJHORA
DIST. DHUBRI
ASSAM
PIN-783349 HEAD TEACHER 2404/B PIAZBARI L.P. SCHOOL.
13: AZIZUR RAHMAN
S/O. RAHIMUDDIN BEPARI
VILL. SADHUBHASA PT.IV
P.O. MAKRIJHORA
DIST. DHUBRI
ASSAM
PIN-783349 ASSTT. TEACHER P.S. SADHUBHASA M.E. MADRASSA.
14: HASEM ALI SHEIKH
S/O. ABDUL HAMID SHEIKH
VILL. BANIAMARI PT.VI
P.O. KAKRIJHORA
DIST. DHUBRI
Page No.# 70/140
ASSAM
PIN-783349 ASSTT. TEACHER PIAZBARI M.E. SCHOOL.
15: SANJAB ALI MANDAL
S/O. SAMSUL HOQUE MONDAL
VILL. SADHUBHASA PT.II
P.O. MAKRIJHORA
DIST. DHUBRI
ASSAM
PIN-783349 HEAD TEACHER 2416/B NO. PUB PIAZBARI L.P. SCHOOL.
16: ASHAN ALI MONDAL
S/O. ISRAIL HOSSEN MIAH
VILL. JOHARMURA
P.O. BAGRIBARI
DIST. DHUBRI
ASSAM
PIN-783349 ASSTT. TEACHER KAUNBARI CHAUTARA M.E. MADRASSA.
17: SAIDUR RAHMAN
S/O. NOWSHAD ALI
VILL. CHARUAVITA
P.O. RANIGANJ
DIST. DHUBRI
ASSAM
PIN-783345 ASSTT. TEACHER BAGHMARI M.E. MADRASSA
18: SABED ALI MONDAL
S/O. INNAS ALI MONDAL
VILL. GUTIPARA PT. VI
P.O. BAGRIBARI
DIST. DHUBRI
ASSAM
PIN-783349 HEAD TEACHER 2041 ANDABARI L.P. SCHOOL.
19: SHUMAR ALI
S/O. ABDUR RAHMAN
VILL. SADHUBHASA PT.I
P.O. MAKRIJHORA
DIST. DHUBRI
ASSAM
PIN-783349 HEAD TEACHER MANDALPARA L.P. SCHOOL.
20: KASER ALI MONDAL
S/O. TAHARUDDIN MONDAL
VILL. SADHUBHASA PT.I
P.O. MAKRIJHORA
DIST. DHUBRI
Page No.# 71/140
ASSAM
PIN-783349 HEAD TEACHER 2195 NO. CHAR BANIAMARI L.P. SCHOOL.
21: ALI AKBAR SK.
S/O. AKKAR ALI
VILL. MAMUDPURM
P.O. RANIGANJ
DIST. DHUBRI
ASSAM
PIN-783345 ASSTT. TEACHER BAGMARI M.E. MADRASSA.
22: HAZARAT ALI SK
S/O. JOYNAL ABEDIN VILL. SADHUBHASA PT. I
P.O. MAKRIJHORA
DIST. DHUBRI
ASSAM
PIN-783349 HEAD TEACHER 381 NO. SADHUBHASA L.P. SCHOOL.
23: DILBAR ALI
S/O. RAHMAN ALI
VILL. KASLOTTRI PT. II
P.O. HELAGARI
DIST. DHUBRI
ASSAM
PIN-783345 ASSTT. TEACHER 2056 NO. HAJIPARA L.P. SCHOOL.
VERSUS
THE STATE OF ASSAM AND 5 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPTT.
DISPUR
GUWAHATI- 781006.
2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 781019.
3:THE ADDITIONAL CHIEF SECRETARY
TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GUWAHATI- 781006.
4:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
Page No.# 72/140
GUWAHATI- 781006.
5:THE DISTRICT ELEMENTARY EDUCATION OFFICER
DHUBRI
DIST.- DHUBRI
ASSAM
PIN-783301.
6:THE DISTRICT ELEMENTARY EDUCATION OFFICER
KOKRAJHAR
DIST.- KOKRAJHAR
ASSAM
PIN-783370.
------------
Advocate for : MR B D DAS
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/3072/2022
ELA SONOWAL
W/O KUKIL SONOWAL
R/O VILL-DANGARI
DIST-TINSUKIA
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT
DISPUR
GUWAHATI-6
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
3:THE DISTRICT SCRUTINY COMMITTEE
REPRESENTED BY ITS CHAIRMAN
THE DEPUTY COMMISSIONER
TINSUKIA
ASSAM
4:THE INSPECTOR OF SCHOOLS
TINSUKIA
Page No.# 73/140
ASSAM
------------
Advocate for : MR. J LASKAR
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WP(C)/5351/2021
ALA UDDIN BARBHUIYA
S/O LATE JAMIR UDDIN BARBHUIYA
VILL. NUTAN RAMNAGAR PART-V
P.O. DAKSHIN MOHANPUR
DIST. CACHAR
ASSAM.
VERSUS
THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
EDUCATION (SECONDARY) DEPTT.
DISPUR
GHY 6
2:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GUWAHATI 6
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI 19
4:DIST. SCRUTINY COMMITTEE
CACHAR
REPRESENTED BY THE DEPUTY COMMISSIONER
CACHAR
P.O. AND P.S. SILCHAR
DIST. CACHAR
ASSAM.
5:THE STATE LEVEL SCRUTINY COMMITTEE
CACHAR
Page No.# 74/140
REPRESENTED BY THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI 19
------------
Advocate for : MR. A M BARBHUIYA
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 4 ORS
Linked Case : WP(C)/7621/2022
BIJU DEVI AND 3 ORS
D/O- BHRIGU NATH SARMA
R/O- VILL- KEOTKUCHI IN THE DIST. OF BARPETA
ASSAM
PIN- 781309
2: UTPAL CHANDRA TALUKDAR
S/O- KRISHNA KANTA TALUKDAR
R/O- VILL- KEOTKUCHI
BARPETA
ASSAM
PIN- 781309
3: KIRANBALA DAS
S/O- DHARMESHAR DAS
R/O- VILL- PATBAURI IN THE DIST. OF BARPETA
ASSAM
PIN- 781309
4: MAHINATH SARMA
S/O- LOKNATH SARMA
R/O- VILL- BATIKURIHA IN THE DIST. OF BARPETA
ASSAM
PIN- 781309
VERSUS
THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPTT.
DISPUR
GHY-06
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
Page No.# 75/140
GHY-19
3:THE BOARD OF SECONDARY EDUCATION
ASSAM
REP. BY ITS SECY.
BAMUNIMAIDAM
GHY-21
ASSAM
------------
Advocate for : MR. U K NAIR
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WA/200/2023
SALIMA KHATUN BARBHUIYA AND 4 ORS.
D/O. HAJI HABIB ALI
W/O. SHARAF UDDIN
ASSTT. TEACHER OF JANAKAI BAJAR BASIC SCHOOL
HAILAKANDI
VILL. NIZ JALALPUR
P.O. JALALPUR
P.S. KATIGORH
DIST. CACHAR
ASSAM
PIN-788815.
2: J. MANGIEN SINGHA
S/O. J. BACHADHON SINGHA
ASSTT. TEACHER OF LAISHRANKUN METHEI M.E. SCHOOL
HAILAKANDI
VILL. RAJYESWARPUR PART-I
P.O. BORBOND-MONACHERRA
P.S. LALA
DIST. HAILAKANDI
ASSAM
PIN-788164.
3: ALI AHMED LASKAR
S/O. LT. TURAB ALI LASKAR
ASSTT. TEACHAR OF DHOLAI MOLAI M.E. SCHOOL
VILL. DHOLAI PART II
P.O.
DHOLAI MOLAI (VIA-KATLICHERRA)
P.S. KATLICHERRA
DIST. HAILAKANDI
Page No.# 76/140
ASSAM
PIN-788161.
4: MD ABDUL KAYUM CODHURY
S/O. LATE ABDUR ROHMAN CHOUDHURY
ASSTT. TEACHER OF CHIPOR SANGAN M.E. SCHOOL
VILL. NORTH NARAINPUR PART-II
P.O. NORTH NARAINPUR
P.S. ALGAPUR
DIST. HAILAKANDI
ASSAM
PIN-788801.
5: MOIN UDDIN
S/O. LATE JUNAB ALI
ASSTT. TEACHER OF SOMAJ KALYAN M.E. SCHOOL
VILL. NITAINAGAR PART-I
P.O. PURBOSUNAPUR
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788155.
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPTT.
DISPUR
GUWAHATI- 6.
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GUWAHATI- 6.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 19.
4:THE DISTRICT ELEMENTARY OFFICER
CACHAR
P.O. SILCHAR
ASSAM.
5:THE DISTRICT ELEMENTARY EDUCATION OFFICER
HAILAKANDI
Page No.# 77/140
P.O. HAILAKANDI
DIST. HAILAKANDI
ASSAM.
------------
Advocate for : MRS. K DEVI
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 4 ORS.
Linked Case : WA/237/2023
BAHARUL ISLAM AND 35 ORS.
S/O LATE ABDUL MANNAN VILL- JARAMARI P.O. BALISATRA P.S. DHING
DIST. NAGAON
ASSAM PIN-782122
2: ABDUL KUDDUS ANSARI
S/O LATE SADAR ALI
A RESIDENT OF VILL- HAIDUBI
P.O. BATAMARI
P.S. BATADRAVA
DIST. NAGAON
ASSAM
PIN-782122
3: MAHAMMAD ALI
S/O LATE AIN UDDIN
VILL- AND P.O. SONARIGAON
P.S. DHING
DIST. NAGAON
ASSAM
PIN-782123
4: KAMAL MONI BORAH
S/O BHABENDRA NATH BORAH
VILL- KURUAAI
P.O. JAMUGURI
DIST. NAGAON
ASSAM
PIN-782142
5: SAFIQUL ISLAM
S/O ISMAT ALI
VILL- SALMARABORI
P.O. BECHAMARI
P.S. DHING
DIST. NAGAON
Page No.# 78/140
ASSAM
PIN-782123
6: SRI BAPI KR. CHAND
S/O ANIL KR. CHANDRA
VILL- SONAJURI
P.O. ANJOKPANI
DIST. NAGAON
ASSAM
7: MD. MUSHARAF HUSSAIN
S/O LATE ABDUL HYE
VILL- PARMAIBHETI
P.O. DAGAON
P.S. JURIA
DIST. NAGAON
ASSAM
8: FAIZUR RAHMAN
S/O LATE ABDUL HAKIM
VILL-
P.O. BECHAMARI
P.S. DHING
DIST. NAGAON
ASSAM
PIN-782123
9: PARBIN SULTANA
D/O LATE ABDUS SUBHAN
VILL- PARMAIBHETI
P.O. DAGAON
P.S. JURIA
DIST. NAGAON
ASSAM
PIN-782124
10: HAFIZA KHATUN
W/O MOJIBUR RAHMAN
VILL- GERAKANI
BECHAMARI
P.O. BECHAMARI
P.S. DHING
DIST. NAGAON
ASSAM
11: FARIDA YASMIN
W/O ABDUL MOTIN
VILL- GERAKANI
Page No.# 79/140
P.O. BECHAMARI
P.S. DHING
DIST. NAGAON
ASSAM
12: RUHUL AMIN
S/O AHMED ALI
VILL- GORIABORI PATHER
P.O.MOIRABARI
P.S. MOIRABARI
DIST. MORIGAON
ASSAM
13: RABIA KHANAM
D/O ABDUL MOTIN KHAN
VILL- TINISUKIA
P.O. TINISUKIA
P.S. JURIA
DIST. NAGAON
ASSAM
14: ABDUL BATIN
S/O ABDUL MUTALIB
VILL- PARMAIBHETI
P.O. DAGAON
P.S. JURIA
DIST.NAGAON
ASSAM
PIN-782124
15: SOFIQUL HOQUE
S/O MOMINUL HAQUE
VILL- DHINGAON
P.O. DAGAON
P.S. JURIA
DIST. NAGAON
ASSAM
PIN-782124
16: HABIBUR RAHMAN
S/O MUSLEM UDDIN AHMED
VILL- ULUBARI
P.O. DOLOIGAON
DIST. MORIGAON
ASSAM
17: SAMIR UDDIN AHMED
S/O ABDUL AZIZ
Page No.# 80/140
VILL- DURABHANDHI GAON
P.O. LACHANABORI
P.S. MOIRABARI
DIST. MORIGAON
ASSAM
PIN-782126
18: AINUL HOQUE
S/O SAMAD ALI
VILL- GORIABORI GAON
P.O. LUCHANABORI
P.S. MOIRABARI
DIST. MORIGAON
ASSAM
PIN-782126
19: ABDUL MATIN
S/O LATE RAHIM BOX
VILL- SAHARIA PAM
P.O. SAHARIA GAON
P.S. MOIRABARI
DIST. MORIGAON
ASSAM
PIN-782126
20: SAIFUL ISLAM
S/O LATE ABDUL KHALEQUE
VILL- SONARIGAON
P.O. SONARIGAON
P.S. DHING
DIST. NAGAON
ASSAM
PIN-782123
21: MABIA BEGUM
C/O LATE MAIDUR ISLAM
VILL AND P.O. SONARIGAON
DIST. NAGAON
ASSAM
PIN-782123
22: SHALEHA KHATUN
W/O FIRDUS AHMED
VILL- TATIKATA
P.O. MOIRABARI
DIST. MORIGAON
ASSAM
PIN-782126
Page No.# 81/140
23: MAHI UDDIN SARKAR
S/O LATE ABDUL KHALEK
VILL- JARAMARI
P.O. BALISATRA
DIST. NAGAON
ASSAM
PIN-782122
24: SAIFUDDIN BHUYAN
S/O LATE SAFIR UDDIN BHUYAN
VILL- DHAKAI BOSTI
P.O. DHUPAGURI
P.S. DHING
DIST. NAGAON
ASSAM
PIN-782123
25: KHURSHED ALAM
S/O ABDUL HUSSAIN
VILL- HATIMURULA
P.O. MOIRABARI
P.S. MOIRABARI
DIST. MORIGAON
ASSAM
26: RAFIQUL ISLAM KHAN
S/O LATE IDRISH ALI KHAN
VILL AND P.O. MADHUPUR
DIST. NAGAON
ASSAM
PIN-782003
27: MUSFIA BEGUM
W/O RAFIQUL ISLAM KHAN
VILL AND P.O. MADHUPUR
NAGAON ASSAM
PIN-782003
28: MD. KHAIRUL ISLAM
S/O ALIM UDDIN
VILL AND P.O. GAYAN GAON
P.S. DHING
DIST. NAGAON
ASSAM
PIN-782123
29: CHARU SAIKIA
Page No.# 82/140
VILL- N.C.B. ROAD
C/O HEMA SAIKIA
P.O. DHING
P.S. DHING
DIST. NAGAON
ASSAM
30: NILIMA BORA
D/O SUMESWAR BORA
P.O. SINGIA
P.S. SAMAGURI
DIST. NAGAON
ASSAM
31: BORNALI BORAH
W/O SHRI GUNAMONI SAIKIA
VILL- HATBOR
P.O. HATBOR
DIST. NAGAON
ASSAM
PIN-782136
32: BEGUM AYESHA SIDDIKA
W/O AMINUL HOQUE
VILL- MOIRABARI
P.O. MOIRABARI
P.S. MOIRABARI
DIST. NAGAON
ASSAM
33: JUSHNARA BEGUM
W/O ABDUL MOTIN
VILL- TATIKATA PATHAR
P.O. MOIRABARI
P.S. MOIRABARI
DIST. MORIGAON
ASSAM
34: SAIFUL ISLAM
S/O SHAMU SEIKH
VILL- DAKHIN KALADUBA
P.O. JENGONI
P.S. JURIA
DIST. NAGAON
ASSAM
PIN-782122
Page No.# 83/140
35: MUSABBIR HUSSAIN
S/O JAINAL ABEDIN
VILL- GOROIMARI
P.O. DAGAON
P.S. JURIA
DIST. NAGAON
ASSAM
36: JAMAL UDDIN
S/O WAHED ALI
VILL- DHING GAON
P.O. DAGAON
P.S. JURIA
DIST. NAGAON
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS.
TO BE REP BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF
ASSAM
EDUCATION ELEMENTARY DEPARTMENT
DISPUR
GUWAHATI-6.
2:THE COMMISSIONER AND SECRETARY GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE DIRECTOR
ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
4:THE DISTRICT ELEMENTARY EDUCATION OFFICER
NAGAON
DIST. NAGAON
ASSAM
5:THE INSPECTOR OF SCHOOL NAGAON
DIST. NAGAON
ASSAM
------------
Advocate for : MR. A R BHUYAN
Advocate for : SC
Page No.# 84/140
ELEM. EDU appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WP(C)/7686/2022
ABDUL GANI MONDAL AND 5 ORS
S/O. ABDUL RAHIZ MONDAL
VILL. BARPATHAR
DIST. GOALPARA
ASSAM
PIN-783130.
2: SIBA SAIKIA
S/O. BHAIRAB SAIKIA
VILL. SIMLITOLA
DIST. GOALPARA
ASSAM
PIN-783130.
3: MOJIBOR RAHMAN
S/O. MOHAMMAD ALI
VILL. NABAGATA SIMLITOLA
DIST. GOALPARA
ASSAM
PIN-783130.
4: MOMINA BEGUM
D/O. MOFIZUDDING AHMED
VILL. NABAGATA SIMLITOLA
DIST. GOALPARA
ASSAM
PIN-783130.
5: ABDULLAH AHMED
S/O. NURUL ISLAM
VILL. NABAGATA SIMLITOLA
DIST. GOALPARA
ASSAM
PIN-783130.
6: NIRESH BASAK
S/O. JRAJO GOPAL BASAK
VILL. NABAGATA SIMLITOLA
DIST. GOALPARA
ASSAM
Page No.# 85/140
PIN-783130.
VERSUS
THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPTT.
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019.
3:THE BOARD OF SECONDARY EDUCATION
ASSAM REP. BY ITS SECRETARY
BAMUNIMAIDAM
GUWAHATI-781021
ASSAM.
------------
Advocate for : MR. U K NAIR
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WP(C)/1453/2022
N AYUKLEIMA SINGHA AND 11 ORS
D/O N. AMUSENA SINGHA
R/O VILL-RAJYESWARPUR PT-V
P.O.-RAJYESWARPUR
DIST-HAILKANDI
ASSAM
PIN-788168
2: SUPRIYA S
ARMA
(ASSTT. H.M)
D/O LT. GOBINDA SHARMA
R/O VILL-RAJYESWARPUR PT-V
P.O.-RAJYESWARPUR
DIST-HAILKANDI
ASSAM
PIN-788168
3: SMTI RAJASHRI SINGHA
(AT)
Page No.# 86/140
D/O LATE AKSHOY SINGHA
R/O B.T. ROAD
LALA TOWN
P.O.-LALA
DIST-HAILAKANDI
ASSAM
PIN-788163
4: A.SAPNA SINGHA
(AT)
W/O K.BISWAJIT SINGHA
LALA TOWN
P.O.-LALA
DIST-HAILAKANDI
ASSAM
PIN-788163
5: MONGOLA NATH LASKAR
(HLL)
D/O LABNYA NATH LASKAR
R/O S.P. ROAD
LALA TOWN
P.O.-LALA
DIST-HAILAKANDI
ASSAM
PIN-788163
6: SMTI RINA NATH
(HLT)
W/O PRONOY NATH CHOUDHURY
R/O VILL-RAJYESWARPUR PT-IV
P.O.-MADARIPAR
DIST-HAILAKANDI
ASSAM
PIN-788163
7: SMTI NIRMALA SINGHA
(MUSIC TEACHER)
D/O LATE GAURO CHANDRA SINGHA
R/O VILL-RAJYESWARPUR PT-II
P.O.-RAJYESWARPUR
DIST-HAILKANDI
ASSAM
PIN-788168
8: SMTI S ANJANA SINGHA
Page No.# 87/140
(MLT)
D/O LATE S. MANI SINGHA
R/O VILL-BOMONLEIKAI
P.O.-MADARIPAR
DIST-HAILAKANDI
ASSAM
PIN-788163
9: SMTI M SHANTI SINGHA
(AT ASSAMESE)
D/O LATE M. KHOGEN SINGHA
R/O VILL-RAJYESWARPUR PT-V
P.O.-RAJYESWARPUR
DIST-HAILKANDI
ASSAM
PIN-788168
10: SMTI NG. LEEN SINGHA
(GR-IV)
D/O LATE GOUR KISHORE SINGHA
R/O VILL- CHENGBIL
P.O.-MADARIPAR
DIST- HAILAKANDI
ASSAM
PIN-788163
11: SANTOSH KUMAR NATH
S/O LATE MOHENDRA MOHAN NATH
R/O VILL- APPIN PART-II
P.O.-APPIN
P.S.-LALA
DIST-HAILAKANDI
ASSAM
12: TARUN MODAK
S/O LATE NANI GOPAL MODAK
LALA TOWN
P.O. AND P.S.-LALA
DIST- HAILAKANDI
ASSAM
PIN-788163
VERSUS
THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT
Page No.# 88/140
DISPUR
GUWAHATI-6
2:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
3:THE INSPECTOR OF SCHOOLS
H.D.C.
HAILAKANDI
P.O. AND DIST-HAILAKANDI
ASSAM
PIN-788
------------
Advocate for : DR. B AHMED
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WP(C)/1837/2022
MOMTAZ BEGUM LASKAR
W/O- ROFIQUERE RAHMAN LASKAR
VILL. AND P.O. SATKARAKANDI PT.-I
DIST. CACHAR
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-781006.
2:THE SECRETARY TO THE GOVERNMENT OF ASSAM
FINANCE (BUDGET) DEPARTMENT
DISPUR
GUWAHATI-781006.
3:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
KAHILIPARA
Page No.# 89/140
GUWAHATI-781019.
4:THE INSPECTOR OF SCHOOLS
CDC
CACHAR
SILCHAR
PIN- 788001.
------------
Advocate for : MR. N H BARBHUIYA
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WA/230/2023
SHIBU ROY AND 7 ORS.
S/O LT. RAJENDRA CHANDRA ROY
R/O VILL. RANGABAK PART-I
P.O. AND P.S. KATLICHERRA
DIST. HAILAKANDI
ASSAM.
2: GAUTAM CHANDA
S/O BIRESH RANJAN CHANDA
R/O VILL. ALEXANDER PUR
P.O. AND P.S. KATLICHERRA
DIST. HAILAKANDI
ASSAM.
3: JOYDEEP SARMA
S/O JAGADISH SARMA
R/O VILL. RONGPUR PART-III
P.O. AND P.S. KATLICHERRA
DIST. HAILAKANDI
ASSAM.
4: SUJIT RANJAN DEB
S/O SUDHIR RANJAN DEB
R/O VILL. RONGPUR PART-III
P.O. AND P.S. KATLICHERRA
DIST.HAILAKANDI
ASSAM.
5: KALYANMOY DUTTA
Page No.# 90/140
S/O LT. KARUNOMOY DUTTA
R/O VILL. RONGPUR PART-III
P.O. AND P.S. KATLICHERRA
DIST. HAILAKANDI
ASSAM.
6: BIPLAB KUMAR DUTTA @ BIPLAB DUTTA
S/O KANU BHUSAN DUTTA
R/O VILL. RAMPUR
P.O. AND P.S. KATLICHERRA
DIST. HAILAKANDI
ASSAM.
7: TAPATI NATH
S/O LT. ATUL KUMAR NATH
R/O VILL. ALEXANDER PUR GRANT
P.O. AND P.S. KATLICHERRA
DIST. HAILAKANDI
ASSAM
PIN 788161
8: NEEL KAMAL DEB @ NIL KAMAL DEB
S/O LT. NISHI KANTA DEB
R/O VILL. RONGPUR PART-I
P.O. AND P.S. KATLICHERRA
DIST. HAILAKANDI
ASSAM
PIN 788161
VERSUS
THE STATE OF ASSAM AND 3 ORS.
TO BE REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT.
OF ASSAM
EDUCATION (ELEMENTARY) DEPTT.
DISPUR
GUWAHATI 6
2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI 19
3:THE DIST. ELEMENTARY EDUCATION OFFICER
HAILAKANDI
P.O. AND DIST. HAILAKANDI
Page No.# 91/140
ASSAM
PIN 788151
4:THE SECRETARY
TO THE GOVT. OF ASSAM
FINANCE (budget) DEPARTMENT
DISPUR
GUWAHATI-5
------------
Advocate for : DR. B AHMED
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WP(C)/2524/2021
NAZMA KHATUN AND ANR
W/O AMIR UDDIN SIKDER
R/O VILL. NASHKARA
P.O. AIRKATA
P.S. FAKIRGANJ
DIST. DHUBRI (ASSAM)
PIN 783330
2: ABDUL QUDER SHEIKH
S/O LATE MD. AYNAL SHEIKH
VILL. DHANDAIMARI
P.O. FAKIRGANJ
PIN 783330
DIST. DHUBRI
ASSAM.
VERSUS
THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY HE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
EDUCATION (SECONDARY) DEPTT.
DISPUR
GUWAHATI 781006
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI 781019
3:THE STATE LEVEL SCRUTINY COMMITTEE
Page No.# 92/140
THROUGH ITS CHAIRMAN CUM DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI
DIST. KAMRUP (M)
ASSAM
PIN 781019
4:THE DIST. SCRUTINY COMMITTEE
DHUBRI
THROUGH ITS CHAIRMAN CUM DEPUTY COMMISSIONER
DHUBRI
VILL. AND P.O. DHUBRI
ASSAM
PIN 783301
5:THE INSPECTOR OF SCHOOLS
DDC
DHUBRI
VILL. AND P.O. DHUBRI
PIN 783301
------------
Advocate for : MR. I H SAIKIA
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 4 ORS
Linked Case : WP(C)/5862/2022
ANIRUDDHA ADHIKARY
S/O LT. MOHENDRA CH. ADHIKARY
R/O VILL-RANGAPANI
P.S.-MERERCHAR
P.O.-BONGAIGAON
DIST-BONGAIGAON
ASSAM
PIN-783384
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-6
Page No.# 93/140
2:THE SECRETARY TO THE GOVERNMENT OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-6
3:THE DIRECTOR OF THE SECONDARY EDUCATION DEPARTMENT
GOVERNMENT OF ASSAM
KAHILIPARA
GUWAHATI-19
4:THE DEPUTY COMMISSIONER
BONGAIGAON
ASSAM
PIN-783384
5:THE INSPECTOR OF SCHOOL
BDC
BONGAIGAON
ASSAM
PIN-783384
6:THE PRINCIPAL OF THE SCHOOL
PMHS SCHOOL
RANGAPANI
BONGAIGAON
ASSAM
PIN-783384
7:SHANKAR ADHIKARY
S/O LT. SRIMANTA ADHIKARY
R/O VILL-RANGAPANI
P.S.-MERERCHAR
P.O.-BONGAIGAON
DIST-BONGAIGAON
RETIRED ASSISTANT TEACHER OF PMHS SCHOOL
RANGAPANI
BONGAIGAON
ASSAM
PIN-783384
------------
Advocate for : MRS A BUJARBARUAH
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/1729/2022
MUSTAFA NAZRUL ISLAM AND 2 ORS.
S/O LATE BAHARUDDIN AHMED
R/O VILL-BUDUCHAR
P.O.-DOLGOMA
Page No.# 94/140
DIST-GOALPARA
ASSAM
2: ABDUL MOMIN
S/O LATE NAZRUL ISLAM
VILL AND P.O.-JAYBHUM
DIST-GOALPARA
ASSAM
3: TAJUL ISLAM
S/O LATE SEKANDER ALI
R/O VILL-TAPARBHITA
P.O.-BALARBHITA
DIST-GOALPARA
ASSAM
VERSUS
THE STATE OF ASSAM AND 2 ORS.
TO BE REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF
ASSAM
EDUCATION (SECONDARY) DEPARTMENT
DISPUR
GUWAHATI-6
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
3:THE INSPECTOR OF SCHOOLS
GOALPARA
P.O. AND DIST-GOALPARA
ASSAM
PIN-
------------
Advocate for : DR. B AHMED
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WA/180/2023
BHOGIRAM KUMAR
S/O LATE GAJENDRA KUMAR
R/O DEOCHAR
P.O.-PONERY
DIST-KAMRUP
ASSAM
Page No.# 95/140
PIN-781123 (WORKING AS CRAFT TEACHER IN D.N.D. ANCHALIK HIGH
SCHOOL)
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT DISPUR
GUWAHATI-6
2:THE SECRETARY TO THE GOVT. OF ASSAM
FINANCE (BUDGET) DEPARTMENT
DISPUR
GUWAHATI-6
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
4:THE INSPECTOR OF SCHOOLS
KAMRUP CIRCLE
DIST-KAMRUP
ASSAM
------------
Advocate for : MRS. K DEVI
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WP(C)/945/2022
ANJUMA BEGUM
W/O SAHIDUR RAHMAN
R/O VILL- NAYAHAT
P.O.-BARKANDA
DIST- DHUBRI
ASSAM
VERSUS
THE STATE OF ASSAM AND ANR
TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
DEPARTMENT OF SECONDARY EDUCATION
DISPUR
GUWAHATI-6
Page No.# 96/140
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
------------
Advocate for : MR. A R BHUYAN
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND ANR
Linked Case : WP(C)/3918/2022
MD. MAHAMMAD ALI
HINDI TEACHAR
KARAGARI PATHAR ANCHALIK HIGH SCHOOL
S/O LATE EMAN ALI
PO CHAPARBORI
PS AND DIST BARPETA
ASSAM 781352
VERSUS
THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
DEPARTMENT OF SECONDARY EDUCATION
DISPUR
GUWAHATI 06
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
DEPARTMENT OF SECONDARY EDUCATION
DISPUR
GUWAHATI 06
3:THE STATE LEVEL SCRUTINY COMMITTEE
EDUCATION DEPARTMENT
REPRESENTED BY THE CHAIRMAN
DISPUR
GUWAHATI 06
4:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI 19
Page No.# 97/140
5:THE INSPECTOR OF SCHOOLS
B.D.C BARPETA ASSAM 781301
6:SCHOOL MANAGING COMMITTEE
KARAIGARI PATHAR ANCHALIK HIGH SCHOOL
REPRESENTED BY ITS PRESENT PO CHAPORBARI
PS AND DIST BARPETA
ASSAM 781352
7:THE HEADMASTER
KARAIGARI PATHAR ANCHALIK HIGH SCHOOL
PO CHAPORBARI
PS AND DIST BARPETA
ASSAM 781352
8:MD. HIKMOT ALI
2ND HINDI TEACHER
KARAIGARI PATHAR ANCHALIK HIGH SCHOOL
PO CHAPORBARI
PS AND DIST BARPETA
ASSAM 781352
------------
Advocate for : MR. S NATH
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 7 ORS
Linked Case : WP(C)/2329/2022
PHANI RAM KUMAR
S/O- LATE KHARGESWAR KUMAR
ASSEMESE LANGUAGE TEACHER (ALT)
KINNAKHAL PUBLIC HIGH SCHOOL
CACHAR
VILL.- CHANDINAGAR PART-II
P.O. HARINAGAR
DIST. CACHAR
ASSAM
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-6.
Page No.# 98/140
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI.
4:THE DIRECTOR OF RMSA
ASSAM
KAHILIPARA
GUWAHATI.
5:THE DIRECTOR OF SARBA SIKSHA ABHIJAN MISSION
KAHILIPARA
GUWAHATI.
6:DISTRICT SCRUTINY COMMITTEE
CACHAR
REPRESENTED BY THE DEPUTY COMMISSIONER
CACHAR
P.O. AND P.S. SILCHAR
DIST. CACHAR
ASSAM
7:THE STATE LEVEL SCRUTINY COMMITTEE
CACHAR
REPRESENTED BY THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
------------
Advocate for : MR. A M BARBHUIYA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/1383/2022
MD. FARIZ UDDIN LASKAR AND ANR
S/O. LT. MOUR UDDIN LASKAR
VILL. AND P.O. KAZIDAHAR PT.I
DIST. CACHAR
ASSAM.
2: SIRAJUL HOQUE
S/O. LT. NUR HUSSAIN
VILL. AND P.O. DHUNIAVETI
DIST. NAGAON
Page No.# 99/140
ASSAM.
VERSUS
THE STATE OF ASSAM AND 4 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF SSAM
SECONDARY EDUCATION DEPTT.
DISPUR
GUWAHATI-781006.
2:THE SECRETARY
TO THE GOVT. OF ASSAM
FINANCE (BUDGET) DEPTT.
DISPUR
GUWAHATI-781006.
3:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019.
4:THE INSPECTOR OF SCHOOLS
CDC
CACHAR
SILCHAR
PIN-788001.
5:THE INSPECTOR OF SCHOOLS
NAGAON
ASSAM
PIN-782001.
------------
Advocate for : MR. N H BARBHUIYA
Advocate for : SC
EDU appearing for THE STATE OF ASSAM AND 4 ORS
Linked Case : WP(C)/1317/2022
MD. KABIL UDDIN AND 2 ORS.
S/O LATE NIYOT ALI
VILL- GANDHI NAGAR
P.O. AND DIST- BARPETA (ASSAM)
PIN-781301
2: RAFIKUL ISLAM
Page No.# 100/140
S/O ABDUL BAREK
VILL- HARIPUR
P.O.-BAHARI HAT
DIST- BARPETA
PIN-781302
3: MD. ARFAN KHAN
S/O LATE RAMEZ KHAN
VILL- GELABIL
P.O.-GOMAFULBARI
DIST- BARPETA (ASSAM)
PIN-781302
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY
GOVERNMENT OF ASSAM
DEPARTMENT OF SECONDARY EDUCATION
DISPUR
GUWAHATI-06
2:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
3:THE DEPUTY COMMISSIONER
DIST-BARPETA
ASSAM
PIN-781301
4:THE INSPECTOR OF SCHOOLS
BARPETA DISTRICT CIRCLE
P.O.-BARPETA
DIST-BARPETA
ASSAM
PIN-781301
5:THE PRINCIPAL
PAZARBANGA SENIOR SECONDARY SCHOOL
PAZARBANGA
P.O.-BARGHOL
DIST-BARPETA
ASSAM
PIN-781302
------------
Advocate for : MR K BHUYAN
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 4 ORS.
Page No.# 101/140
Linked Case : WA/185/2023
BHADRA KANTA BORAH AND 6 ORS.
S/O. LT. KHUMAN CHANDRA BORAH
VILL. SRIMANTA PUR
P.O. POTHALIPAM
DIST. LAKHIMPUR
PIN-787034
ASSTT. TEACHER
S.B. BODO HIGH SCHOOL.
2: GHANAKANTA DOLEY
S/O. LT. PUNAI DOLEY
VILL. MOHAOUI CAMP
P.O. UKHAMATI
DIST. DHEMAJI
PIN-787056
ASSTT. TEACHER
JONAI HIGHER SECONDARY SCHOOL.
3: GAGAN KATUWAL CHETRY
S/O. SRI DURGA KATUAL CHETRY
VILL. MOHARI CAMP
P.O. UKHAMATI
DIST. DHEMAJI
PIN-787056
ASSTT. TEACHER
S.B. BODO HIGH SCHOOL.
4: PRAFULLA PEGU
S/O. LT. UMAKANTA PEGU
VILL. UALAMGURI
P.O. MINGMANG
DIST. DHEMAJI
PIN-787034
ASSTT. TEACHER
TELEM TRIBAL HIGH SCHOOL.
5: MANOJ KR. CHETRY
S/O. LT. NARA BAHADUR CHETRY
VILL. MOHARI CAMP
P.O. UKHAMATI
DIST. DHEMAJI
PIN-787056
ASSTT. TEACHER
SISSIMUKH H.S. SCHOOL.
Page No.# 102/140
6: MUHIRAM BORGOHAIN
S/O. LT. GOLAP GORGOHAIN
VILL. KACHUTALI MAJGAON
P.O. UKHAMATI
P.S. GOGAMUKH
DIST. DHEMAJI
PIN-787056
ASSTT. TEACHER
CHEMENMUKH HIGH SCHOOL.
7: DINA NATH MILI
S/O. LT. MOHEN MILI
VILL. KACHUTALI
P.O. UKHAMATI
DIST. DHEMAJI
PIN-787056
ASSTT. TEACHER
KACHUTALI HIGH SCHOOL.
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION DEPTT.
DISPUR
GUWAHATI-06.
2:THE SECRETARY
TO THE GOVT. OF ASSAM
FINANCE (BUDGET) DEPTT.
DISPUR
GUWAHATI-06.
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
4:INSPECTOR OF SCHOOLS
DHEMAJI DISTRICT CIRCLE
DHEMAJI.
5:THE COMMISSIONER AND SECY.
PENSIONB AND PUBLIC GRIEVANCE DEPTT.
DISPUR
GUWAHATI-06.
------------
Advocate for : MRS. K DEVI
Page No.# 103/140
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 4 ORS.
Linked Case : WP(C)/1727/2022
BABUL MAHANTA AND ANR.
S/O- LATE KESHAB MAHANTA
R/O VILL AND PO- HARIBHANGA
DIST- NALBARI
ASSAM
2: SMTI. JILIMANI DEVI
W/O- KAMALESWAR DEKA
R/O- NALBARI TOWN
PALLA ROAD
PO AND DIST- NALBARI
ASSAM
VERSUS
THE STATE OF ASSAM AND 2 ORS.
TO BE REPRESENTED BY THE SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT
DISPUR
GHY-6
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
3:THE INSPECTOR OF SCHOOLS
NALBARI
PO AND DIST- NALBARI
ASSAM
------------
Advocate for : DR. B AHMED
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/5070/2022
MOINUL HOQUE
S/O- LATE HAZARAT ALI
Page No.# 104/140
R/O- VILL. GOLAPARA PART-1
P.O.- GOLAPARA
DIST.- BONGAIGAON
ASSAM.
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT
DISPUR
GUWAHATI- 6.
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
3:THE DISTRICT SCRUTINY COMMITTEE
REPRESENTED BY ITS CHAIRMAN
THE DEPUTY COMMISSIONER
BONGAIGAON
ASSAM.
4:THE INSPECTOR OF SCHOOLS
BONGAIGAON
ASSAM.
------------
Advocate for : MR. J LASKAR
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WP(C)/9497/2019
BIPIN CHULADHARA AND 2 ORS.
S/O PODESWAR CHULADHARA
VILL. CHULADHARA
P.O. NEMUGURI
DIST. SIVASAGAR
ASSAM
2: PRADIP SAHU
S/O SOBNATH SAHU
VILL. GOHAIN GAON
Page No.# 105/140
P.O. NEMUGURI
DIST. SIVASAGAR
ASSAM
3: ARCHANA RAJKUMARI
W/O GIRIN BORGAHAI
VILL. BOKOTA DHEKEICHIGA
P.O. NONGGALAMARA
DIST. SIVASAGAR
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPTT. DISPUR
GUWAHATI-6
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
3:THE DISTRICT SCRUTINY COMMITTEE
REP. BY ITS CHAIRMAN THE DEPUTY COMMISSIONER
SIVASAGAR
ASSAM
4:THE INSPECTOR OF SCHOOLS
SIVASAGAR
ASSAM
------------
Advocate for : MR. J LASKAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WP(C)/2624/2022
DEWAN NURUL ISLAM AHMED AND 23 ORS
S/O DEWAN TAJUDDIN AHMED
R/O VILL- BALARPATHER
P.O. AND P.S. KALGACHIA
DIST. BARPETA
ASSAM
PIN-781319
2: MD. HAKIKAT ALI
S/O MOZIBAR RAHMAN
R/O VILL- KALGACHIA
Page No.# 106/140
P.O. AND P.S. KALGACHIA
DIST. BARPETA
ASSAM
PIN-781319
3: KHANDAKAR NAZRUL ISLAM
S/O KHANDAKAR ABDUS SATTAR
R/O VILL- BALIKURI
P.O. BALIKURI
P.S. KALGACHIA
DIST. BARPETA
ASSAM
PIN-781319
4: MD. MONOWAR HUSSAIN
S/O LATE TUFAN ALI
R/O VILL- DOLOIGAON
P.O. NATHKUCHI
P.S. TIHU
DIST.NALBARI
ASSAM
PIN-781355
5: PASAN ALI
S/O LATE RASHID ALI
R/O VILL- KOKILA NAYAPARA
P.O.KOKILA
P.S. ABHAYAPURI
DIST. BONGAIGAON
ASSAM
PIN-783392
6: DIPAK SARMA
S/O SRI PRAFULLA SARMA
R/O VILL- MAJORMAKHA
P.O. BAGMARA
P.S. PATACHARKUCHI
DIST. BARPETA
ASSAM
PIN-781328
7: SRI IDRISH ALI AHMED
S/O LATE MONTAZ ALI
R/O VILL- DONGRA
P.O. DHAKUA
P.S. BARPETA
DIST. BARPETA
ASSAM
Page No.# 107/140
PIN-781309
8: SADEQUE ALI
S/O MD. MAZAM ALI
R/O VILL- CHAPRA
P.O. JAHARPAM
P.S. BARPETA
DIST. BARPETA
ASSAM
PIN-781314
9: MD. ARSAD HABIBAR RAHMAN
S/O LATE SIRAJUL HAQUE
R/O VILL- MARICHA
P.O. KAYAKUCHI
P.S. BARPETA
DIST. BARPETA
PIN-781352
10: MD. GOLAP HUSSAIN
S/O OSMAN GANI
R/O VILL- PADMAPARA
P.O. JATRADIA
P.S. TARADIA
DIST. BARPETA
ASSAM
PIN-781305
11: MAGBUL HUSSAIN
S/O INSAN ALI AHMED
R/O VILL- BHOWKAMARI
P.O. AND P.S. KAYAKUCHI
DIST. BARPETA
ASSAM
PIN-781352
12: SHAHIDUL ISLAM
S/O MD. SUKUR ALI
R/O VILL- JAHURPAM
P.O. JAHURPAM
P.S. BARPETA
DIST. BARPETA
ASSAM
PIN-781314
13: SARIFUL ISLAM
S/O SONA ULLAH AHMED
Page No.# 108/140
R/O VILL- ITERVITA
P.O. BARBALA
P.S. HOWLY
DIST. BARPETA
ASSAM
PIN-781316
14: RAFIQUL ISLAM
S/O LATE ABDUL HAMID
R/O VILL- CHAPRA
P.O. JAHURPAM
P.S. BARPETA
DIST. BARPETA
ASSAM
PIN-781314
15: ABUL HUSSAIN TALUKDAR
S/O ASHAK UDDIN TALUKDAR
R/O VILL- KALARCHAR
P.O. KALARCHAR
P.S. BHAGNAMARI
DIST. NALBARI
PIN-781312
16: MD. REZZA SHAH PAHLOVI
S/O ABDUL MALEQUE
R/O VILL- SAHARIAGAON
P.O. SAHARIAGAON
P.S. MOIRABARI
DIST. MORIGAON
ASSAM
PIN-782126
17: MRS. PARBIN SULTANA MAMUD
W/O MD. NAKIBUL HOQUE
R/O VILL- DHINGARATI
P.O. AND P.S. LAHARIGHAT
DIST. MORIGAON
ASSAM
PIN-782127
18: NASIR UDDIN
S/O LATE ABDUL HAKIM
R/O VILL- BECHAMARI
PO. BECHIMARI
P.S. DHING
DIST. NAGAON
PIN-782123
Page No.# 109/140
19: ANSAR UDDIN AHMED
S/O MAIN UDDIN AHMED
R/O VILL- BORBHETI
P.O. BORBHETI
P.S. DHING
DIST. NAGAON
ASSAM
PIN-782123
20: MAKHAN CH. CHAUDHURI
S/O LATE JALEBINDU CHAUDHURI
R/O R.K. MISSION ROAD DHUBRI
(NATUN PARA)
P.O. BIDYAPARA
P.S. DHUBRI
DIST. DHUBRI
ASSAM
PIN-783324
21: MD. MONOWAR HUSSAIN
S/O LATE KALIM UDDIN SK.
R/O VIL- ALOMGANJ PART-IV (CHITALKATI)
P.O. ALOMGONJ
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783339
22: MOIDUL ISLAM
S/O HARUNUL RASHID
R/O VILL- PORAVITA (BAZAR)
P.O. JAMADARHAT
P.S. FAKIRGONJ
DIST. DHUBRI
ASSAM
PIN-783330
23: ABDUR REZZAK
S/O LATE ROHIZ UDDIN
R/O VILL- KANTAPUR
P.O. HASDOBA
P.S. LAKHIPUR
DIST. GOALPARA
Page No.# 110/140
PIN-783129
24: MADAN SAH
S/O BISWANATH SAHU
R/O VILL- MUSUKA BASTI
P.O. HAWAIPUR
P.S. KHERONI
DIST. WEST KARBIANGLONG
PIN-782446
VERSUS
THE STATE OF ASSAM AND 2 ORS
THROUGH THE COMMISSIONER AND SECRETARY TO THE GOVT. OF
ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-06.
2:THE COMMISSIONER AND SECRETARY TO THE FINANCE DEPARTMENT
GOVT. OF ASSAM
DISPUR
GUWAHATI-6
ASSAM
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
DIST. KAMRUP
ASSAM
------------
Advocate for : MR. U K NAIR
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WP(C)/3810/2022
DR. LOKMAN ALI
S/O MD. SAYED ALI
A RESIDENT OF VILL- GHOGA
P.O. LAWTOLA
P.S. MUKALMUA
DIST. NALBARI
Page No.# 111/140
ASSAM
VERSUS
THE STATE OF ASSAM AND 2 ORS
TO BE REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
EDUCATION HIGHER DEPARTMENT
DISPUR
GUWAHATI-6.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
EDUCATION HIGHER DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE DIRECTOR
HIGHER EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
------------
Advocate for : MR. A R BHUYAN
Advocate for : SC
HIGHER EDU appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WA/209/2023
GIREN CHANDRA BISWAS AND 3 ORS.
S/O LATE GAYANATH BISWAS
ASSISTANT TEACHER OF HAIBARGAON P.B M.E SCHOOL
MORIGAON
VILLAGE HAIBARGAON
P.O BARALIMARI
P.S BHURAGAON
DIST- MORIGAON
ASSAM.
2: ANJUMA DEKA
D/O LATE RAMANI BARMAN
ASSISTANT TEACHER OF SIALMARI M.V. SCHOOL
MORIGAON
VILLAGE GHUNUCHAGAON
JAGIROAD
Page No.# 112/140
P.O. JAGIROAD
P.S JAGIROAD
DIST- MORIGAON
ASSAM.
3: PURNIAM GOGOI
D/O SRI SUKUMAL KAKATI
ASSISTANT TEACHER OF MOHONA M.E. SCHOOL
VILLAGE
BANGTHAI GAON
P.O JAGIBHAKAT GAON
P.S JAGIROAD
DIST- MORIGAON
ASSAM.
4: BISHNU DUTTA
S/O LATE KRISHNA DUTTA
ASSISTANT TEACHER OF DORGABORI HIGHER SECONDARY SCHOOL
MORIGAON
VILLAGE KONABORI
P.O - JAGIROAD
P.S. JAGIROAD
DIST- MORIGAON
ASSAM.
VERSUS
THE STATE OF ASSAM AND 6 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
EDUCATION (ELEMENTARY) DEPARTMENT
DISPUR GUWAHATI- 6.
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR GUWAHATI-6.
3:THE COMMISSIONER AND SECRETARY
TO THE GOVT OF THE ASSAM
FINANCE DEPARTNENT
DISPUR GUWAHATI-6
4:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
Page No.# 113/140
5:THE DIRECTOR
ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 19
6:THE ACCOUNTANT GENERAL
ASSAM
GUWAHATI.
7:THE DISTRICT ELEMENTARY EDUCATION OFFICER
MORIGAON DISTRICT
ASSAM.
------------
Advocate for : MR. A M BARBHUIYA
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/511/2022
MINAKSHI CHOUDHURY AND 3 ORS.
D/O- GOLOK CHOUDHURY
R/O- VILL.- BELTOLA PATARKUCHI TINIALI
P.O. BASISTHA
DIST.- KAMRUP(M)
ASSAM
PIN- 781029.
2: CHINMOY KUMAR NATH
S/O- BAKUNTHA NATH
R/O- VILL.- GHAGUA
P.O. DIGARU
P.S. SONAPUR
DIST.- KAMRUP(M)
ASSAM
PIN- 782401.
3: SHADID JAHANGIR ALOM MONDAL
S/O- ABUL KASHEM MONDAL
VILL.- KHUTAMARI
P.O. BARBHITA
DIST. KAMRUP(M)
ASSAM
PIN- 783101.
4: SMTI. BANDITA BARUAH
Page No.# 114/140
D/O- RUKMINI BARUAH
VILL.- MAZGAON
P.O. PALAHGARH
DIST.- UDALGURI
ASSAM
PIN- 784521.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
EDUCATION (SECONDARY) DEPARTMENT
DISPUR
GUWAHATI-6.
2:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
3:THE INSPECTOR OF SCHOOLS
KAMRUP DISTRICT CIRCLE (KDC)
GUWAHATI
DIST.- KAMRUP METRO.
------------
Advocate for : DR. B AHMED
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/4498/2022
PARAMANANDA DAS AND 11 ORS
S/O- LATE SANATI RAM DAS
R/O- VILLAGE - DATARA
P.O- SULIAKATA
P.S- SORBHOG
DIST- BARPETA
ASSAM
PIN-781317
2: HAREN NATH
S/O- SANKAR NATH
Page No.# 115/140
R/O- VILLAGE - MAJARKHAT
P.O- SATHISAMUKA
P.S- PATACHARKUCHI
DIST- BARPETA
ASSAM
PIN-781355
3: AHADUL ISLAM
S/O- SULTAN MAHMUD
R/O- VILLAGE - CHAULIABARI
P.O- SARUPETA
P.S- PATACHARKUCHI
DIST- BARPETA
ASSAM
PIN-781318
4: PRAFULLA KUMAR SANYAL
S/O- KANGSHALAL SANYAL
R/O- VILLAGE - KAYAKUCHI
P.O- NALIGAON
P.S- BARPETA
DIST- BARPETA
ASSAM
PIN-781352
5: GHANAKANTA KALITA
S/O- DADHI RAM KALITA
R/O- VILLAGE - SINGIMARI
P.S- PATACHARKUCHI
DIST- BARPETA
ASSAM
6: KANDARPA KALITA
S/O- LATE BIMAL KALITA
R/O- VILLAGE - MAHARANI
Page No.# 116/140
P.S- PATACHARKUCHI
DIST- BARPETA
ASSAM
PIN-781325
7: DELOWAR BADSHA
S/O- MD. ZAFAR ALI
R/O- VILLAGE - TARAKANDI
P.O- TARAKANDI
P.S- KALGACHIA
DIST- BARPETA
ASSAM
8: ANOWAR HUSSAIN
S/O- MATIUR RAHMAN
R/O- VILLAGE - MAINBORI
P.O- MAINBORI
P.S- KALGACHIA
DIST- BARPETA
ASSAM
9: DHARANI KHATANIAR
S/O- KIRTANA KHATANIAR
R/O- VILLAGE AND P.O-BHOTANTA MOHITARA
P.S- PATACHARKUCHI
DIST- BARPETA
ASSAM
10: MD. KUDDUS ALI
S/O- ABDUL BAREK
R/O- VILLAGE - KAWAIMARI
12 NO. BLOCK
P.O- GOLIBANDHA
P.S- SARTHEBARI
DIST- BARPETA
ASSAM
Page No.# 117/140
PIN-781375
11: ABDUL ALIM
S/O- ABDUL MUTALEB
R/O- VILLAGE - MAJGAON
P.O- MAJGAON
P.S- BARPETA
DIST- BARPETA
ASSAM
PIN-782323
12: KHAGESH CHANDRA MANDAL
S/O- SANARAM CHANDRA MANDAL
R/O- VILLAGE - SHILOSHI PATHAR
P.O- BALAZAN
DIST- BARPETA
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY ITS COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT
DISPUR-06
2:THE COMMISSIONER AND SECRETARY
TO THE GOVERNMENT OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT
DISPUR-06
3:THE DIRECTOR
OF EDUCATION
(SECONDARY)
DEPARTMENT
KAHILIPARA
GUWAHATI-19
4:THE INSPECTOR OF SCHOOLS
BARPETA DISTRICT CIRCLE
BARPETA
ASSAM
PIN-781301
------------
Advocate for : MR. U K DEKA
Advocate for : SC
Page No.# 118/140
SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/6884/2018
HEMANTA DAS
S/O- BHUPENDRA NATH DAS
VILL AND P.O. NITYANANDA
DIST- BARPETA
ASSAM
VERSUS
THE STATE OF ASSAM AND 2 ORS.
TO BE REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPTT.
DISPUR
GHY-6
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
3:THE MISSION DIRECTOR RASTRIYA MADHYAMIC SHIKSHA ABHIYAN
ASSAM
KAHILIPARA
GHY-19
------------
Advocate for : MR. M A I HUSSAIN
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/4400/2022
NIKUNJA SAHARIA AND 13 ORS
S/O-KULEN SAHARIA
VILL-BAJRAJHAR(BHELAPARA)P.O-ROWTA CHARIALI
DIST-UDALGURI
BTC
ASSAM
PIN-784508
2: AMRIT BHARALI
S/O- LATE KHAGEN BHARALI
Page No.# 119/140
VILL-PALAHGURI
P.O-KILLING VALLEY
DIST-MORIGAON
PIN-782413
3: NARAYAN KUMAR NATH
S/O- LATE JOYRAM NATH.
VILL-MAHTALI
P.O-ANDHERIGHAT
DIST-DARRANG
PIN-784148
4: SHAJAHAN BHUYAN
S/O-SATTAR ALI BHUYAN
VILL-PADMAPARA
P.O-CHENGA
DIST-BARPETA
PIN-781305
5: PRABIN CHANDRA SARMAH
S/O- LATE SABHARAM SARMA
VILL-DAHI GANAKPARA
P.O-DIGHIRPAR
DIST-DARRANG
PIN-784144
6: APARNA BARUAH
W/O- DIGANTA SAIKIA
VILL-SANTIPUR
P.O-PHULBARI BOKANADI
DIST-LAKHIMPUR
7: NOOR UDDIN
S/O-HAZI OMAR ALI SHEIKH
VILL-ALAMGANJ
P.O-ALAMGANJ
DIST-DHUBRI
PIN-783339
8: MRS QUEEN MONI LAHAN
D/O- LATE RUPESWAR LAHAN.
VILL-PUTAPUKHURI GOHAIN GAON
P.O-LILABARI
Page No.# 120/140
DIST-LAKHIMPUR
PIN-787051
9: KALYANI DAS
C/O- CHANDAN KUMAR DAS
IIT GUWAHATI
NORTH GUWAHATI-781039
DIST- KAMRUP
10: RAJU BHUYAN
VILL-KADAMIAL
P.O-NORAGAON
DIST-LAKHIMPUR
11: KHAGEN SAHARIAH
S/O-JINA RAM SAHARIAH
VILL-BOR ATHIABARI
P.O-BOR DOULGURI
P.S-SIPAJHAR
DIST-DARRANG
PIN-784145
12: ROWSHANARA KHANAM
W/O-SHJAHAN BHUYAN
VILLPADMAPARA
P.O-JATRADIA
DIST-BARPETA
PIN-781305
13: SHERENA BEGUM
D/O-LATE OSMAN GONI AHMED
VILL-KUKARPAR
P.O-KHONGRA
DIST-BARPETA
PIN-781305
14: SHIV CHETRY
S/O-SHER CHETRY
PEOLI PHUKAN ROAD NAGAON
P.O-ITACHALI
DIST- NAGAON
PIN-782003
VERSUS
Page No.# 121/140
THE STATE OF ASSAM AND 10 ORS
REPRESENTED BY ITS COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT
DISPUR-06
2:THE DIRECTOR OF EDUCATION
(SECONDARY)
DEPARTMENT
KAHILIPARA
GUWAHATI-19
3:THE NATIONAL COUNCIL FOR TEACHER EDUCATION
REPRESENTED BY THE CHAIRPERSON
HANS BHAWAN
WING-II
1 BAHADUR SHAH JAFAR MARG
NEW DELHI-110002
4:THE NATIONAL COUNCIL FOR TEACHER EDUCATION
EASTERN REGIONAL COMMITTEE
REPRESENTED BY THE CHAIRPERSON
BHUBANESHWAR REGIONAL DIRECTOR
15 NEEL KANTH NAGAR
NAYAPALI BHUBANESWAR-750102
5:THE INSPECTOR OF SCHOOLS
UDALGURI
DISTRICT- UDALGURI
ASSAM
6:THE INSPECTOR OF SCHOOLS
MORIGAON
DIST- MORIGAON
ASSAM
7:THE INSPECTOR OF SCHOOLS
LAKHIMPUR
DISTRICT- LAKHIMPUR
ASSAM
8:THE INSPECTOR OF SCHOOLS
DARRANG
DIST-DARRANG
ASSAM
9:THE INSPECTOR OF SCHOOLS
BARPETA
DIST-BARPETA
ASSAM
10:THE INSPECTOR OF SCHOOLS
DHUBRI
DIST-DHEMAJI
ASSAM
Page No.# 122/140
11:THE INSPECTOR OF SCHOOLS
KAMRUP (R)
DIST- KAMRUP
ASSAM
------------
Advocate for : MR B P BORAH
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 10 ORS
Linked Case : WP(C)/1561/2022
ABDUS SALAM LASKAR
S/O- LATE ABDUL NOOR LASKAR
VILL- CHAPORSANGON PART-III
P.O-CHAPORSANGON
P.S- ALGAPUR
DIST- HAILAKANDI (ASSAM)
VERSUS
THE STATE OF ASSAM AND 3 ORS
TO BE REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
EDUCATION SECONDARY DEPTT.
DISPUR
GHY- 6.
2:THE DIRECTOR
OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
3:THE DIST. SCRUTINY COMMITTEE
REP. BY ITS CHAIRMAN
THE DEPUTY COMMISIONER HAILAKANDI DIST.
HAILAKANDI. 788151
4:THE INSPECTOR OF SCHOOLS
HAILAKANDI
ASSAM
PIN-788151
------------
Advocate for : MR. A M S MAZUMDER
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS
Page No.# 123/140
Linked Case : WP(C)/7047/2021
JADABANANDA SAIKIA
S/O LATE BIMAL CHANDRA SAIKIA
RESIDENT OF VILLAGE MAJARATI
PO MAJARATI
PS SADAR
DIST NAGAON
ASSAM 782002
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI 06
2:THE DIRECTOR TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPARTMENT
KAHILIPARA
GUWAHATI 781019
3:THE INSPECTOR OF SCHOOLS
MORIGAON DISTRICT CIRCLE
MORIGAON
ASSAM
4:THE DISTRICT SCRUTINY COMMITTEE
REPRESENTED BY ITS CHAIRMAN
OFFICE OF THE DEPUTY COMMISSIONER
MORIGAON
ASSAM
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/6480/2022
PUB BARALIMARI HIGH SCHOOL
REPRESENTED BY ITS HEAD MASTER CUM MEMBER SECRETARY ABDUL
Page No.# 124/140
KADIR ZILLANI
B.A.
B.T.
AGED ABOUT 59 YEARS
PUB- KALADUBA
P.O.- PUB- BARALIMARI
P.S. JURIA
DISTRICT- NAGAON
ASSAM
PIN- 782124.
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT
DISPUR
GUWAHATI-6.
2:THE STATE LEVEL SCRUTINY COMMITTEE
REPRESENTED BY ITS CHAIRMAN-CUM-DIRECTOR OF SECONDARY
EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
3:THE DISTRICT SCRUTINY COMMITTEE
REPRESENTED BY THE CHAIRMAN-CUM-DEPUTY COMMISSIONER
NAGAON
ASSAM
PIN- 782002.
4:INSPECTOR OF SCHOOLS
NAGAON DISTRICT CIRCLE
NAGAON
ASSAM.
------------
Advocate for : MR. S K DAS
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/6164/2021
LAILY KHATUN
W/O NUR MAHAMMAD ALI
Page No.# 125/140
VILLAGE ATA
PO SARUTAPA
PS AND DIST BARPETA
ASSAM
781352
VERSUS
THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM (SECONDARY) EDUCATION DEPARTMENT
DISPUR GUWAHATI 06
2:THE DIRECTOR OF SECONDARY EDUCATION ASSAM
KAHILIPARA
GUWAHATI 19
3:THE INSPECTOR OF SCHOOLS
B.D.C BARPETA
DIST BARPETA
ASSAM 781325
------------
Advocate for : MR. W RAHMAN
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WP(C)/2616/2022
SAYED ALI SHEIKH
S/O- LATE ABDUL JOBBAR BEPARI
VILLAGE- GARAMARI PART-II
P.O- ALOMGANJ
DIST- DHUBRI
ASSAM
PIN-783301
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
SECONDARY
Page No.# 126/140
EDUCATION DEPARTMENT
DISPUR
GUWAHATI-781006
ASSAM
2:THE DIRECTOR
OF SECONDARY EDUCATION
KAHILIPARA MAIN ROAD
GUWAHATI-19
ASSAM
3:THE DEPUTY COMMISSIONER
P.O AND DISTRICT-DHUBRI
ASSAM
PIN-783301
4:THE INSPECTOR OF SCHOOLS
DHUBRI
P.O AND DISTRICT-DHUBRI
ASSAM
PIN-783301
5:THE HEAD MASTER
F.A MEMORIAL HIGH SCHOOL
ALOMGANJ
VILLAGE AND P.O- ALOMGANJ
DISTRICT-DHUBRI
ASSAM
PIN-783301
6:RIAZUL RAHMAN
S/O- LATE ASIR UDDIN SK
R/O- VILLAGE- DAMPUR PART-I
P.O- ALOMGANJ
DIST- KOKRAJHAR
BTR
ASSAM
PIN-783339
------------
Advocate for : MR. M DUTTA
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WA/202/2023
ISMAIL ALI SK
S/O- SEKENDAR ALI SK.
R/O VILL.- PAGALGANJ
P.O. - PAGLAGANJ
P.S.- GOLAKGANJ
Page No.# 127/140
DIST.- DHUBRI
ASSAM
PIN- 783334.
VERSUS
THE STATE OF ASSAM AND 8 ORS.
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF SCHOOL EDUCATION
DISPUR
GHY- 781006.
2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 781019.
3:THE DISTRICT ELEMENTARY EDUCATION OFFICER
CUM MEMBER SECRETARY
DISTRICT LEVEL SCRUTINY COMMITTEE
DHUBRI
DIST.- DHUBRI
ASSAM
PIN- 783301.
4:THE DEPUTY COMMISSIONER
DHUBRI
DIST.- DHUBRI
ASSAM
PIN- 783301.
5:THE DEPUTY INSPECTOR OF SCHOOLS
DHUBRI
DIST.- DHUBRI
ASSAM
PIN- 783301.
6:THE SCHOOL MANAGING COMMITTEE
OF BALASHI L.P. SCHOOL
REP. BY ITS PRESIDENT
VILL.- PAGLAGANJ
P.O.- PAGLAHAT
DIST.- DHUBRI
ASSAM
PIN- 783334.
7:THE HEADMASTER-CUM-MEMBER SECY.
MOHAMMED ALI
VILL.- PAGLAGANJ
P.O.- PAGLAHAT
DIST.- DHUBRI
ASSAM
Page No.# 128/140
PIN- 783334.
8:SALEHA KHATUN
W/O- SAKIRUDDIN HOQUE
VILL.- PAGLAGANJ
P.O.- PAGLAHAT
DIST.- DHUBRI
ASSAM
PIN- 783334.
------------
Advocate for : MS. R CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 8 ORS.
Linked Case : WA/189/2023
MOLIN CHOUDHURY AND 43 ORS.
S/O- LATE NAGENDRA CHANDRA CHOUDHURY
R/O- NOWAGAON
P.O. MULAGAON
PIN-783380. ASSISTANT TEACHER AT UTTAR MAJGAON L.P. SCHOOL.
2: RINA RAY
W/O- UDDHAB CHANDRA SINGHA
R/O- CHITKAGAON
(CHAPRAKATA) P.O -CHAPRAKATA
DISTRICT- BONGAIGAON
ASSAM PIN- 783380
ASSISTANT TEACHER AT 50 NO. UTTAR BONGAIGAON L.P.SCHOOL.
3: HIMANI CHOUDHURY
W/O- DINESH SINGHA
R/O- ALUGAON (MAJPARA)
P.O. MULAGAON
PIN- 783380
DISTRICT- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT
ALUGAON UZANPARA L.P. SCHOOL.
4: BHARATI BALA BARMAN
W/O- KUMAR BHUPENDRA NR DEV
R/O- PURONI BONGAIGAON (ULUBARI)
P.O. BONGAIGAON
PIN- 783380
DIST- BONGAIGAON
ASSAM
Page No.# 129/140
ASSISTANT TEACHER AT 50 NO. UTTAR BONGAIGAON L.P. SCHOOL.
5: NIPUN DAS
S/O- LATE PREMANANDA DAS
R/O- KAHIPARA
P.O. CHAKAPARA
PIN- 783380
DIST- BONGAIGAON
ASSAM ASSISTANT TEACHER AT PURANI BONGAIGAON UCCHA
BUNIYADI VIDYALAYA.
6: ARUN KUMAR RAY
S/O- LATE LANKESWAR RAY
R/O- BHAKARIVITA
P.O. BONGAIGAON
PIN- 783380
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT 354 NO. GURUGAON L.P. SCHOOL.
7: SUPRIYA SARKAR
W/O- RABINDRA BARMAN
R/O- BARPATHAR
P.O. DHALIGAON
PIN- 783385
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT 672 NO. GHILAGURI L.P. SCHOOL.
8: CHANDANA BHATTACHARYA
W/O- ANJAN BHATTACHARYA
R/O- NETAJI NAGAR
BABUPARA
P.O. BONGAIGAON
PIN- 783380
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT NETAJI VIDYANIKETON M.E. SCHOOL
(PAULPARA).
9: SARITA SINGHA PAUL
W/O- TANAY PAUL
R/O- T.R. PHUKAN ROAD
P.O. BONGAIGAON
PIN-783380
DIST- BONGAIGAON
Page No.# 130/140
ASSAM
ASSISTANT TEACHER AT 1050 BONGAIGAON VIDYAPITH L.P.SCHOOL.
10: DIPALI RAY
D/O- LATE MAJEN RAY
R/O- KHARIJA DALAIGAON
PART-1
P.O. BONGAIGAON
PIN- 783380
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT 48 NO.CHITKAGAON
L.P. SCHOOL.
11: NABAJYOTI SINGHA PATHAK
D/O- LATE GHITESWAR PATHAK
R/O- DHALAGAON
P.O. SIMLAGURI
PIN- 783381
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT 487 NO. DHALAPUKHURI L.P. SCHOOL.
12: RAJU MANDAL
S/O- LATE TEJAM MANDAL
R/O- OLD COLONY NEAR RAILWAY QUARTER
143/B
P.O. BONGAIGAON
PIN- 783380
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT HINDI VIDYALAYA M.E. SCHOOL
BONGAIGAON.
13: JOGIN CHANDRA SINGHA
S/O- LATE DHIRENDRA KUMAR SINGHA
R/O- CHAKAPARA
MERAKOCHA
P.O. CHAKAPARA
PIN- 783380
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT KANAKLATA GIRLS M.E. SCHOOL
CHAKAPARA.
14: BISWAJIT MANDAL
S/O- LATE PULIN MANDAL
Page No.# 131/140
R/O- SASTRI ROAD
P.O. BONGAIGAON
PIN- 783380
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT ADARSHA VIDYA MANDIR M.E. SCHOOL.
(AMALGAMATED)
15: PRANAB KUMAR BANIK
S/O- LATE NIDHILAL BANIK
R/O- OLD COLONY
SASTRI ROAD
P.O. BONGAIGAON
PIN-783380
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT SANTIDHAM KALIBARI HIGH SCHOOL.
(AMALGAMATED)
16: PARTHA ROY
S/O- LATE NARAYAN CHANDRA ROY
R/O- SALBARI UDAYNAGAR
W-25
P.O. BONGAIGAON
PIN- 783380
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT VIDYA BHAVAN L.P. SCHOOL.
17: KRISHNA PRASAD
S/O- RAGHUBIR PRASAD
R/O- B.T. ROAD
W.NO-1
P.O. BONGAIGAON
PIN-783380
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT S.P.D.D. M.E. SCHOOL
BONGAIGAON.
18: JAMUNA SINGHA
D/O- LATE TARANI KANTA SINGHA
R/O- BARSHAGAON
P.O. MULAGAON
PIN- 783380
DIST- BONGAIGAON
Page No.# 132/140
ASSAM
ASSISTANT TEACHER AT BIRJHARA GIRLS HIGH SCHOOL.
(AMALGAMATED).
19: SIBA SINGHA RAY
S/O- LATE NARESWAR RAY
R/O- CHIPONCHILA
P.O. CHIPONCHILA
PIN- 783380
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT CHIPONCHILA M.E. SCHOOL.
20: PHANISH NARAYAN DEV
S/O- LATE BHUBAN NARAYAN DEV
R/O- JAKUAPARA
P.O. BONGAIGAON
PIN-783380
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT PURANI BONGAIGAON UCCHA-BUNIYADI
VIDYALAYA (AMALGAMATED).
21: MD. NABIYAR RAHMAN
S/O- MD. AYNAL HAQUE
R/O- CHIKIBI
P.O. VIDYAPUR
PIN- 783372
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT ASHRAFUL ULUM MEM. BOGULAMARI
(AMALGAMATED).
22: DWIP RAY
S/O- LATE MAHESWAR RAY
R/O- CHANDAL
P.O. CHIPONCHILA
PIN- 783380
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT GANDHI GIRLS M.E. SCHOOL.
23: KAILYANI BALA RAY
R/O- CHAKAPARA
PT-1
P.O. CHAKAPARA
Page No.# 133/140
PIN- 783380
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT CHAKAPARA HIGH SCHOOL (AMALGAMATED).
24: JYOTIRMAY SINGHA
S/O- LATE LALIT MOHAN SINGHA
R/O- P.K. ROAD
W.NO
P.O. BONGAIGAON
PIN- 783380
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT BONGAIGAON TOWN M.E. SCHOOL
(AMALGAMATED).
25: TARANGA KUMAR SINGHA
S/O- LATE MAJEN CHANDRA SINGHA R/O- MULAGAON
P.O. MULAGAON
PIN- 783380
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT POPRAGAON M.E. SCHOOL.
26: RATI KANTA CHOUDHURY
S/O- LATE BANESWAR CHOUDHURY
R/O- DHOLAGAON
P.O. NORTH BOITAMARI
PIN- 78380
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT DHOLAGAON M. E. SCHOOL (AMALGAMATED).
27: DIPOK KUMAR SINGHA
S/O- LATE HITESWAR SINGHA
R/O- GHANDAL
P.O. CHIPONCHILA
PIN- 783380
DIST- BONGAIGAON
ASSISTANT TEACHER AT KATHALGURI PRATHAMIK VIDYALAYA.
28: ARUN KUMAR GOSWAMI
S/O- LATE CHANDRA KANTA GOSWAMI
R/O- BOGULAMARI
P.O. BILASHPUR
Page No.# 134/140
PIN- 783372
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT 503 NO. BOGULAMARI L.P.SCHOOL.
29: RANGMALA RAY
D/O- LATE AKRAM RAY
R/O- CHAKIHALI
P.O. CHAKIHALI
PIN- 783392
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT ADLAGURI M.V. SCHOOL.
30: SAITYENDRA MEDHI
S/O- LATE ANANDA PRSAD MEDHI
R/O- NOAGAON
P.O. MULAGAON
PIN- 783380
DIST- BONGAIGAON
ASSAM
HEADMASTER AT PANEHAPUR M.E. SCHOOL.
31: HARI MOHAN RAY
R/O- SOUTH DHALIGAON
P.O.- NEW BONGAIGAON
PIN- 783381
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT 678 NO. HOLLAGURI L.P.SCHOOL.
32: BIDYUT CHANDRA RAY
S/O- LATE BIRENDRA RAY
R/O- DEWRIPARA
P.O. BONGAIGAON
PIN- 783380
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT BONGAIGAON TOWN HIGH SCHOOL
(AMALGAMATED).
33: BIMALA PRASAD SINGHA
S/O- LATE FESTA RAM SINGHA
R/O- MULAGAON
P.O. MULAGAON
PIN- 783380
DIST- BONGAIGAON
Page No.# 135/140
ASSAM
ASSISTANT TEACHER AT LAL BAHADUR SHASTRI BIDYAPITH
MULAGAON (AMALGAMATED).
34: MAHESH CHANDRA BARMAN
S/O- LATE BHERA RAM BARMAN
R/O- NAGARIYAGAON
P.O. MULAGAON
PIN- 783380
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT 6 NO. RASHIGAON BAHIRA CHENGMARI
L.P.SCHOOL.
35: LILABATI NATH
D/O- LATE DHANESWAR NATH
R/O- JHAWBARI
P.O. CHAKHIALI
PIN- 783392
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT NOWAGAON HIGH SCHOOL (A
MALGAMATED).
36: ARUP KUMAR SARKAR
S/O-LATE UMESH CHANDRA SARKAR
R/O- BHAKARIVITA
W.NO.18
P.O. BONGAIGAON
PIN-783380
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT BHAKARIVITA M.E. SCHOOL (AMALGAMATED).
37: CHINTA HORON CHOUDHURY
S/O- LATE ASWINI KUMAR CHOUDHURY
R/O- MULAGAON
P.O. MULAGAON
PIN- 783380
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT 214 NO. SAONAGAON L.P.SCHOOL.
38: RANENDRA CHANDRA SINGHA
S/O- LATE MRIGENDRA CHANDRA SINGHA
R/O- MULAGAON
Page No.# 136/140
P.O. MULAGAON
PIN- 783380
ASSISTANT TEACHER AT TENGAIGAON HIGH SCHOOL (AMALGAMATED).
39: HARKUMAR SINGHA
S/O- LATE MAHENDRA SINGHA
R/O- BARSHAGAON
P.O. MULAGAON
PIN- 783380
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT PURANI BONGAIGAON UCHA BUNIYADI
BIDYALAYA (AMALGAMATED).
40: BISESWAR DAS
S/O- LATE SUKRABANI DAS
R/O- KOTHALGURI
P.O. CHIPONCHILA
PIN-783380
DIST- BONGAIGAON
ASSAM
HEAD TEACHER AT KOTHALGURI PRATHAMIK VIDYALAYA.
41: MIRI CHANDRA MUCHAHARY
S/O- LATE ARGESWAR MUCHAHARY
R/O- TILAKGAON
P.O. TILAKGAON
PIN- 783373
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT SRIMANTA SANKARDEV L.P.SCHOOL.
42: JEUTIMALA SARKAR
D/O- LATE DHRUBA LACHON SARKAR
R/O- CHAKAPARA
P.O. CHAKAPARA
PIN- 783380
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT NOWAGAON
L.P. SCHOOL.
43: BALA BHADRA SARKAR
S/O- LATE SUKURU RAM SARKAR
R/O- BANIPARA
P.O. DHANTALA BAZAR
PIN- 783372
Page No.# 137/140
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT DHALKATA L.P.SCHOOL.
44: BHUBAN CHANDRA DAS
S/O- LATE BASANTA KUMAR DAS
R/O- BONGAIGAON
BHAKHARAPARA-II
P.O. BONGAIGAON
PIN-783380
DIST- BONGAIGAON
ASSAM
ASSISTANT TEACHER AT POPRAGAON M.E.SCHOOL.
VERSUS
THE STATE OF ASSAM AND 8 ORS.
THROUGH THE COMMISSIONER AND SECRETARY TO THE GOVT. OF
ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-06.
2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
ELEMENTARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT. DISPUR
GUWAHATI- 781006.
4:THE ADDITIONAL CHIEF SECRETARY
TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI- 781006.
5:THE DIRECTOR OF SECONDARY EDUCATION ASSAM
KAHILIPARA
GUWAHATI- 781019.
6:THE DIRECTOR OF DISTRICT ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 781019.
7:THE INSPECTOR OF SCHOOLS
Page No.# 138/140
BONGAIGAON DISTRICT CIRCLE
P.O AND DISTRICT- BONGAIGAON
ASSAM
PIN-783380.
8:THE DISTRICT ELEMENTARY EDUCATION OFFICER
BONGAIGAON
P.O AND DISTRICT- BONGAIGAON
ASSAM
PIN-783380.
9:THE DEPUTY INSPECTOR OF SCHOOLS
BONGAIGAON DISTRICT CIRCLE
P.O AND DISTRICT- BONGAIGAON
ASSAM
PIN-783380.
------------
Advocate for : MR B D DAS
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 8 ORS.
Linked Case : WP(C)/3474/2022
DR. RAJIB DAS
S/O SRI MANOJ KUMAR DAS
ASSISTANT PROFESSOR
DEPARTMENT OF COMPUTER SCIENCE AND APPLICATION
KARIMGANJ COLLEGE
DIST- KARIMGANJ
R/O RED CROSS ROAD
OPPOSITE TO DISTRICT LIBRARY
P.O. AND DIST- KARIMGANJ
ASSAM
PIN-788710
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM
DEPARTMENT OF HIGHER EDUCATION
DISPUR
GUWAHATI
ASSAM
PIN-781006
Page No.# 139/140
2:THE DIRECTOR OF HIGHER EDUCATION
ASSAM
KAHILIPARA
GUWAHATI
ASSAM
PIN-781019
3:THE DEPUTY COMMISSIONER
KARIMGANJ
CUM CHAIRPERSON
DISTRICT SCRUTINY COMMITTEE
KARIMGANJ
DIST-KARIMGANJ
ASSAM
4:THE PRINCIPAL
KARIMGANJ COLLEGE
DIST-KARIMGANJ
ASSAM
PIN-788710
------------
Advocate for : MR. A K DUTTA
Advocate for : SC
HIGHER EDU appearing for THE STATE OF ASSAM AND 3 ORS.
BEFORE
HONOURABLE MR. JUSTICE SUMAN SHYAM
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
Date : 25-07-2023
Suman Shyam, J
The learned counsel for the writ petitioners in these batches of writ petitions have
appeared and made their submissions. Mr. R. Mazumder, learned standing counsel,
Department of School Education as well as Mr. P. Nayak, learned standing counsel,
Finance Department, Assam are present on behalf of official respondents.
It is submitted at the bar the these matters include the writ appeals preferred
against the judgment of the learned Single Judge dealing with issues of entitlement of
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petitioners under the old pension scheme vis-à-vis the new pension scheme and also the
claim of school teachers under the OBB scheme. It has been pointed out that grouping/
re-grouping of cases on the basis of subject matters of dispute as well as the relief prayed
for would be necessary for final hearing and disposal of these cases.
As such, Registry to verify the records and carryout grouping/ regrouping of the
cases after taking necessary inputs from the learned departmental counsel. The learned
counsel for the appellants/ writ petitioners would also be at liberty to furnish necessary
inputs to the Registry pertaining to their respective cases, including other pending matters
connected with this series which have not been listed today.
Needless to say, after analyzing the inputs received from the learned counsel for
the parties and on examination of the records, if it transpires that any matter listed today
in this series is not required to be dealt with by this specially constituted Division Bench
for the reasons to be recorded in writing, those may be segregated and listed before the
appropriate Bench.
Interim order, if any, passed earlier in these matters to continue, until further order.
JUDGE JUDGE
GS
Comparing Assistant
