Sri Pradeep Das vs Icici Lombard General Insurance ...
2022 Latest Caselaw 3731 Gua

                                                                          Page No.# 1/2

GAHC010117292015




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./125/2015

            SRI PRADEEP DAS
            S/O LATE NINGNA RAM DAS, VILL. and P.O. DIHINA, P.S. HAJO, DIST.
            KAMRUP, ASSAM.



            VERSUS

            ICICI LOMBARD GENERAL INSURANCE CO. LTD. and 2 ORS
            HAVING ITS REGISTERED OFFICE ICICI BANK TOWERS, BANDRA KURLA
            COMPLEX, BANDRA EAST, MUMBAI 400051 HAVING ONE OF ITS BRANCH
            OFFICE AT GUWAHATI IN THE NAME AND STYLE ABC BRANCH,
            GUWAHATI-5, DIST. KAMRUP ASSAM INSURER OF THE AUTO VAN
            BEARING REGISTRATION NO. AS-01/AA 3187 BEARING POLICY NO.
            3003/1074351/00/000



Advocate for the Petitioner   : MR.U DAS

Advocate for the Respondent : MR.K BORAHR-1
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                                 BEFORE
                  HONOURABLE MRS. JUSTICE MITALI THAKURIA

                                     ORDER

22.09.2022

Heard Mr. B. Chakraborty, learned counsel for the appellant. Also heard Mr. A. J. Saikia, learned counsel for the respondent No. 1.

Argument concluded.

Judgment reserved.

JUDGE

Comparing Assistant