Bhola Kanta Haldar vs The Assam Fisheries Develeopment ...
2022 Latest Caselaw 3572 Gua

                                                                     Page No.# 1/2

GAHC010081332022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/2876/2022

            BHOLA KANTA HALDAR
            S/O- LT. GYAN MOHAN HALDER, R/O- VILL. AND P.O. FALIHAMARI
            PATHAR, DIST.- MORIGAON, ASSAM, PIN- 782127.



            VERSUS

            THE ASSAM FISHERIES DEVELEOPMENT CORPORATION LIMITED AND 3
            ORS
            VIP ROAD, CHACHAL, GUWAHATI-36.

            2:THE MANAGING DIRECTOR
            THE ASSAM FISHERIES DEVELOPMENT CORPORATION LIMITED
            VIP ROAD
             CHACHAL
             GUWAHATI-36
             DIST. KAMRUP(M)
            ASSAM.

            3:THE PROJECT DIRECTOR
             LALI MIN MHAL LALI
             DIST. MORIGAON.

            4:SUKUMAR CH. HALDER
             S/O- SUDAN CH. HALDER
            VILL. AND P.O. SATIANTOLI
             DIST.- MORIGAON
            ASSAM

Advocate for the Petitioner   : MR. A K PURKAYASTHA

Advocate for the Respondent : SC, AFDC
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                                 BEFORE
                HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                        ORDER

14.09.2022 Shri AK Purkayastha, learned counsel for the petitioner submits that the subject in issue has been heard and judgment reserved by this Court in WP(C)/2862/2022 along with a number of connected matters.

List this case after delivery of judgment in those cases.

JUDGE

Comparing Assistant