Gauhati High Court
Cholamandalam Ms General ... vs Sandeep Kumar And 2 Ors. A on 14 September, 2022
Page No.# 1/4
GAHC010224932021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./614/2022
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD.
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT DARE HOUSE,
2ND FLOOR, NO. 2 N.S.C. BOSE ROAD, CHENNAI-600001 AND ITS BRANCH
OFFICE AT AASTHA PLAZA, 4TH FLOOR, OPPOSITE TO S.B. DEORAH
COLLEGE, G.S. ROAD, GUWAHATI
VERSUS
SANDEEP KUMAR AND 2 ORS. A
S/O SRI RAM CHANDRA BHAGAT, R/O BALMIKY COLONEY, P.O.-MIT
ROAD, BAIRIYAS, P.S.-BRAHMAPURA, DIST- MUZAFFARPUR, BIHAR, PIN-
843104, PRESENT ADD-C/O THE EXECUTIVE ENGINEER, NEID-I (NORTH
EAST INVESTIGATION DIVISION-I CENTRAL WATER COMMISSION,
RONGPUR PT-I, P.O.-SILCHAR-9, DIST- CACHAR, ASSAM
2:SMTI SATHI ROY
C/O M/S P.K. STONE CRUSHER
R/O KALIBARI ROAD
P.O.-UDHARBOND
P.S.-UDHARBOND
DIST-CACHAR
ASSAM
PIN-788030
3:SUSHIL NAMASUDRA
S/O LATE SASHI MOHAN NAMASUDRA
R/O VILL-CHANDKHIRA
P.S.-UDHARBOND
DIST-CACHAR
ASSAM
PIN-78803
Page No.# 2/4
Advocate for the Petitioner : MR. R GOSWAMI
Advocate for the Respondent :
Linked Case : I.A.(Civil)/2648/2022
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD.
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT DARE HOUSE
2ND FLOOR
NO. 2 N.S.C. BOSE ROAD
CHENNAI-600001 AND ITS BRANCH OFFICE AT AASTHA PLAZA
4TH FLOOR
OPPOSITE TO S.B. DEORAH COLLEGE
G.S. ROAD
GUWAHATI
VERSUS
SANDEEP KUMAR AND 2 ORS. A
S/O SRI RAM CHANDRA BHAGAT
R/O BALMIKY COLONEY
P.O.-MIT ROAD
BAIRIYAS
P.S.-BRAHMAPURA
DIST- MUZAFFARPUR
BIHAR
PIN-843104
PRESENT ADD-C/O THE EXECUTIVE ENGINEER
NEID-I (NORTH EAST INVESTIGATION DIVISION-I CENTRAL WATER
COMMISSION
RONGPUR PT-I
P.O.-SILCHAR-9
DIST- CACHAR
ASSAM
2:SMTI SATHI ROY
C/O M/S P.K. STONE CRUSHER
R/O KALIBARI ROAD
P.O.-UDHARBOND
P.S.-UDHARBOND
DIST-CACHAR
ASSAM
PIN-788030
Page No.# 3/4
3:SUSHIL NAMASUDRA
S/O LATE SASHI MOHAN NAMASUDRA
R/O VILL-CHANDKHIRA
P.S.-UDHARBOND
DIST-CACHAR
ASSAM
PIN-788030
------------
Advocate for : MR. R GOSWAMI
Advocate for : appearing for SANDEEP KUMAR AND 2 ORS. A
Linked Case : I.A.(Civil)/175/2022
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD.
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT DARE HOUSE
2ND FLOOR
NO. 2 N.S.C. BOSE ROAD
CHENNAI-600001 AND ITS BRANCH OFFICE AT AASTHA PLAZA
4TH FLOOR
OPPOSITE TO S.B. DEORAH COLLEGE
G.S. ROAD
GUWAHATI
VERSUS
SANDEEP KUMAR AND 2 ORS.
S/O SRI RAM CHANDRA BHAGAT
R/O BALMIKY COLONEY
P.O.-MIT ROAD
BAIRIYAS
P.S.-BRAHMAPURA
DIST- MUZAFFARPUR
BIHAR
PIN-843104
PRESENT ADD-C/O THE EXECUTIVE ENGINEER
NEID-I (NORTH EAST INVESTIGATION DIVISION-I CENTRAL WATER
COMMISSION
RONGPUR PT-I
P.O.-SILCHAR-9
DIST- CACHAR
ASSAM
2:SMTI SATHI ROY
C/O M/S P.K. STONE CRUSHER
R/O KALIBARI ROAD
Page No.# 4/4
P.O.-UDHARBOND
P.S.-UDHARBOND
DIST-CACHAR
ASSAM
PIN-788030
3:SUSHIL NAMASUDRA
S/O LATE SASHI MOHAN NAMASUDRA
R/O VILL-CHANDKHIRA
P.S.-UDHARBOND
DIST-CACHAR
ASSAM
PIN-788030
------------
Advocate for : MR. R GOSWAMI
Advocate for : MR. M TALUKDAR appearing for SANDEEP KUMAR AND 2 ORS.
BEFORE
HONOURABLE MRS. JUSTICE MARLI VANKUNG
ORDER
Date : 14.09.2022
Heard Ms. P. Borthakur, learned counsel for the appellant who submits that this
is an appeal against the Judgment & Order passed by the learned Tribunal Cachar,
Silchar in MACT Case No. 117/2013 dated 10.08.2021, the applicant had preferred the
appeal against the said judgment & order on the grounds that the award is on the
higher side amongst other grounds.
Appeal is admitted.
Issue notice upon the respondents through Registered post with A/D returnable
within 4 (four) weeks as well as through the usual process.
List the matter after 4 (four) weeks. In the meantime, LCR is to be called for.
JUDGE
Comparing Assistant
