Oriental Insurance Company Ltd vs Alaka Nath And 2 Ors
2022 Latest Caselaw 4527 Gua

                                                                Page No.# 1/2

GAHC010128952022




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : MACApp./791/2022

         ORIENTAL INSURANCE COMPANY LTD.
         (A CENTRAL GOVT. UNDERTAKING)
         HAVING ITSREGIONAL OFFICE AT GUWAHATI, G.S. ROAD, ULUBARI,
         GUWAHATI- 781007 REPRESENTED BY THE ASSISTANT MANAGER,
         GAUHATI REGIONAL OFFICE, ULUBARI, GUWAHATI- 781005.


         VERSUS

         ALAKA NATH AND 2 ORS.
         W/O RAJ MOHAN NATH,
         VILL.- PHULAGURI, KAYAKUCHI,
         P.O.- BETBARI,
         P.S.- KAYAKUCHI,
         DIST.- BARPETA, ASSAM, PIN- 781327.

         2:RAJ MOHAN NATH
          S/O LATE AKHO NATH

         VILL.- PHULAGURI
         KAYAKUCHI

         P.O.- BETBARI

         P.S.- KAYAKUCHI

         DIST.- BARPETA
         ASSAM
         PIN- 781327.

         3:MANOJ KR. PODDAR
          S/O RAM KISHAN PODDAR

         VILL.- BASISTHA CHARIALI
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            P.O. AND P.S.- BAISITHA

            DIST.- KAMRUP (M)
            ASSAM
            PIN- 781029

Advocate for the Petitioner   : MS R D MAZUMDAR

Advocate for the Respondent :


                                   BEFORE
                   HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                         ORDER

Date : 16.11.2022

Heard Ms. R.D. Mazumdar, learned counsel for the appellant. This appeal under section 173 of the Motor Vehicles Act is for setting aside the judgment and order dated 25.03.2022, passed by the learned Member, MACT No.2, Kamrup (Metropolitan), Guwahati in MAC Case No.1131/2017.

The appeal is admitted for hearing.

Call for the records.

Issue notice returnable on 04.01.2023.

The appellant shall take steps within 2 (two) days for service of notice on the respondents by registered post with A/D as well as by usual process.

List on 04.01.2023.

JUDGE

Comparing Assistant