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National Insurance Company Ltd vs Sri Pranjal Rajkonowar And 5 Ors
2022 Latest Caselaw 2611 Gua

Citation : 2022 Latest Caselaw 2611 Gua
Judgement Date : 30 July, 2022

Gauhati High Court
National Insurance Company Ltd vs Sri Pranjal Rajkonowar And 5 Ors on 30 July, 2022
                                                            Page No.# 1/3

GAHC010243292017




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/4138/2017


         NATIONAL INSURANCE COMPANY LTD
         HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET
         KOLKATA AND ONE OF THE REGIONAL OFFICES KNOWN AS GUWAHATI
         REGIONAL OFFICE
         G.S. ROAD
         BHANGAGARH
         GUWAHATI-5


          VERSUS

         SRI PRANJAL RAJKONOWAR and 5 ORS
         S/O SRI SUNIL RAJKNOWAR
         R/O VILL. CHARIMUTHIA RAJA CHUCK
         P.S. MATHURAPUR
         PIN 785689
         DIST. SIVASAGAR
         ASSAM
         PRESENT ADDRESS KUNDIL NAGAR
         SARU MOTORIA
         P.S. DISPUR
         GUWAHATI 781005

         2:AMAL KRISHNA NATH
         S/O LATE DR A.C. NATH
          R/O BISHNU RAVA ROAD BYE LANE NO. 8
          BELTOLA TINIALI
          P.S. DISPUR
          DIST. KAMRUP
          PIN 781005
         ASSAM. OF VEHICLE NO. AS-01-P-6846 MARUTI CAR
          3:SHUMIT KR. NATH
         S/O A.K. NATH
          R/O BISHNU RAVA ROAD
                                                                           Page No.# 2/3

           BYE LANE NO. 8
           BELTOLA TINIALI
           P.S. DISPUR
           DIST. KAMRUP. PIN 781005 ASSAM
           OF VEHICLE NO. AS-01-P-6846 MARUTI CAR
           4:RANJITB KR. GOGOI

          S/O SRI GREEN GOGOI
          R/O C/O AMAL PRABHA HAZARIA
          HOUSE NO. 221
          RUPNAGAR
          GUWAHATI 781022
          DIST. KAMRUP ASSAM OF VEHICLE NO. AS-01-X-7308 MARUTI CAR
          5:OM PRAKASH HANDIQUE
          S/O SRI KULA HANDIQUE
          R/O VILL. PARBOTIPUR
          P.O. and P.S. SONARI
          DIST. SIBSAGAR ASSAM
          PIN 785690 DRIVER OF VEHICLE NO. AS-01-X-7308 MARUTI CAR
          6:THE REGIONAL MANAGER

          NATIONAL INSURANCE CO. LTD.
          G.S. ROAD
          GUWAHATI 781005
          INSURER OF VEHICLE NO. AS-01-X-7308 MARUTI CAR
          ------------
          Advocate for : MS.S DAS
          Advocate for : appearing for SRI PRANJAL RAJKONOWAR and 5 ORS



                                BEFORE
               HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                     ORDER

Date : 30.07.2022

Heard Ms. P. Huzuri, learned counsel applicant. Also heard Mr. A. Agarwala, learned counsel for the respondent No.1.

Since the connected appeal is admitted for hearing, the judgment and award dated 06.10.2016 passed by the learned Member, MACT No.3, Kamrup in MAC case No. 1063/2016, shall remain Page No.# 3/3

stayed till disposal of the appeal, subject to deposit of 50% of the awarded amount in the Registry of this Court within the next 4(four) weeks.

The I/A stands disposed of.

JUDGE

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