Chattisgarh High Court
Mitthu vs Bhakt Khamhari on 19 June, 2025
1
Digitally signed
by AJINKYA
PANSARE
Date:
NAFR
2025.06.19
14:09:42
+0530
HIGH COURT OF CHHATTISGARH AT BILASPUR
WP227 No. 167 of 2023
1 - Mitthu S/o Lalu Aged About 60 Years R/o Kandagarh, Tahsil Pusour,
District Raigarh, Chhattisgarh.............Plaintiffs
2 - Ekadasiya S/o Mithu Aged About 31 Years R/o Kandagarh, Tahsil
Pusour, District Raigarh, Chhattisgarh.............Plaintiffs
... Petitioner(s)
versus
1 - Bhakt Khamhari S/o Pandavo Aged About 42 Years R/o Kanaktura,
Thana Rengali, District Jharsugda (Odissa)..........Defendants.
2 - State Of Chhattisgarh Through Collector Raigarh,
Chhattisgarh........Defendants
3 - Baratram Nayak S/o Madhav Ram Nayak R/o Village Nawapara,
P.O. Madwa, Tahsil Dabhra, District Janjgir Champa
Chhattisgarh.............Defendants.
4 - Smt. Sushila W/o Baratram Nayak R/o Village Nawapara, P.O.
Madwa, Tahsil Dabhra, District Janjgir Champa
Chhattisgarh.............Defendants.
5 - Gopesh S/o Baratram Nayak R/o Village Nawapara, P.O. Madwa,
2
Tahsil Dabhra, District Janjgir Champa
Chhattisgarh.............Defendants.
6 - Dinesh S/o Baratram Nayak R/o Village Nawapara, P.O. Madwa,
Tahsil Dabhra, District Janjgir Champa
Chhattisgarh.............Defendants.
7 - Ashok S/o Late Chamar Singh R/o Village Nawapara, P.O. Madwa,
Tahsil Dabhra, District Janjgir Champa
Chhattisgarh.............Defendants.
8 - Smt. Gayatri W/o Ashok R/o Village Nawapara, P.O. Madwa, Tahsil
Dabhra, District Janjgir Champa Chhattisgarh.............Defendants.
9 - Saket S/o Ashok R/o Village Nawapara, P.O. Madwa, Tahsil Dabhra,
District Janjgir Champa Chhattisgarh.............Defendants.
10 - Suresh S/o Late Chamar Singh R/o Village Nawapara, P.O.
Madwa, Tahsil Dabhra, District Janjgir Champa
Chhattisgarh.............Defendants.
11 - Smt. Komal Patel W/o Suresh Kumar R/o Village Nawapara, P.O.
Madwa, Tahsil Dabhra, District Janjgir Champa
Chhattisgarh.............Defendants.
12 - Jashowanti W/o Ekadasiya R/o Village Kandagadh, P.O. Madwa,
Tahsil Dabhra, District Janjgir Champa
Chhattisgarh.............Defendants.
13 - Minor Sonamati D/o Ekadasiya R/o Village Kandagadh, P.O.
Madwa, Tahsil Dabhra, District Janjgir Champa Chhattisgarh, Through
Legal Natural Guardian Mother Respondent No.12 Jashowanti Wife Of
Ekadasiya, R/o Village Kandagadh, P.O. Madwa, Tahsil Dabhra, District
Janjgir Champa Chhattisgarh.............Defendants.
14 - Minor Sonu S/o Ekadasiya R/o Village Kandagadh, P.O. Madwa,
Tahsil Dabhra, District Janjgir Champa Chhattisgarh, Through Legal
Natural Guardian Mother Respondent No.12 Jashowanti Wife Of
Ekadasiya, R/o Village Kandagadh, P.O. Madwa, Tahsil Dabhra, District
Janjgir Champa Chhattisgarh.............Defendants.
15 - Minor Sonali D/o Ekadasiya R/o Village Kandagadh, P.O. Madwa,
Tahsil Dabhra, District Janjgir Champa Chhattisgarh, Through Legal
Natural Guardian Mother Respondent No.12 Jashowanti Wife Of
Ekadasiya, R/o Village Kandagadh, P.O. Madwa, Tahsil Dabhra, District
Janjgir Champa Chhattisgarh.............Defendants.
... Respondent(s)
For Petitioners : None
For State : Mr. Shubham Bajpai, P.L.
Hon'ble Shri Justice Rakesh Mohan Pandey
Judgment On Board
19-06-2025
1) As per office report, this petition has become infructuous.
2) In view of the above, instant writ petition stands dismissed being
rendered infructuous.
Sd/-
(Rakesh Mohan Pandey)
JUDGE
Ajinkya
