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Anita Kiran Lakda vs Pravin Kumar Lakda
2022 Latest Caselaw 7440 Chatt

Citation : 2022 Latest Caselaw 7440 Chatt
Judgement Date : 9 December, 2022

Chattisgarh High Court
Anita Kiran Lakda vs Pravin Kumar Lakda on 9 December, 2022
           HIGH COURT OF CHHATTISGARH, BILASPUR
                                Order Sheet
                           FA(MAT) No. 231 of 2022
              Anita Kiran Lakda Versus Pravin Kumar Lakda




09/12/2022         Shri A.K. Prasad, Counsel for the Appellant.


                   Heard.


                   Issue notice to the respondent on payment of process fee,

by ordinary and registered post.

Call for the records of the court below.

In the meanwhile, the effect and operation of the judgment

and decree dated 10.11.2022 shall remain stayed till the next date

of hearing.

List the case in the month of February, 2023.

                          Sd/-                               Sd/-
                     (Goutam Bhaduri)                 (N. K. Chandravanshi)
                          Judge                           Judge
   Jyoti
 

 
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