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Rajendra Prasad Pansari And Ors vs M. P. Birla Trust & Ors
2026 Latest Caselaw 2415 Cal/2

Citation : 2026 Latest Caselaw 2415 Cal/2
Judgement Date : 30 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Rajendra Prasad Pansari And Ors vs M. P. Birla Trust & Ors on 30 March, 2026

OD-7-11

                           ORDER SHEET
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                               CS/73/2010
                  IA NO: GA/1/2010(Old No:GA/997/2010),
      GA/2/2010(Old No:GA/1581/2010), GA/5/2019(Old No:GA/144/2019)

                   RAJENDRA PRASAD PANSARI AND ORS.
                                    VS
                        M. P. BIRLA TRUST & ORS.

                                  And

                               CS/74/2010
           IA NO: GA/1/2010(Old No:GA/998/2010), GA/2/2010(Old
             No:GA/1584/2010), GA/5/2019(Old No:GA/145/2019)

                   RAJENDRA PRASAD PANSARI AND ORS.
                                  VS
                     PRIYAMVADA BIRLA TRUST & ORS.

                                  And

                               CS/75/2010
           IA NO: GA/1/2010(Old No:GA/999/2010), GA/2/2010(Old
             No:GA/1585/2010), GA/5/2019(Old No:GA/147/2019)

                   RAJENDRA PRASAD PANSARI AND ORS.
                                  VS
                     PRIYAMVADA BIRLA FUND & ORS.

                                  And

                               CS/76/2010
          IA NO: GA/1/2010(Old No:GA/1001/2010), GA/2/2010(Old
             No:GA/1583/2010), GA/5/2019(Old No:GA/148/2019)

                   RAJENDRA PRASAD PANSARI AND ORS.
                                  VS
                     PRIYAMVADA BIRLA NIDHI & ORS.

                                  And

                               CS/77/2010
          IA NO: GA/1/2010(Old No:GA/1000/2010), GA/2/2010(Old
             No:GA/1582/2010), GA/4/2019(Old No:GA/149/2019)

                   RAJENDRA PRASAD PANSARI AND ORS.
                                  VS
                     PRIYAMVADA BIRLA KOSH & ORS.
                                           2


BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 30th March, 2026.

APPEARANCE Ms. Suchismita Ghosh Chatterjee, Adv.

Ms. Amrita Pandey, Adv.

... for the plaintiffs

Mr. Dhruba Ghosh, Sr. Adv.

Mr. Soumya Ray Chowdhury, Adv.

Mr. Sanjiv Kr. Trivedi, Adv.

Mr. Sanket Sarawgi, Adv.

Mr. Altamash Alim, Adv.

... for defendant no. 6

The Court : The report furnished by the Department dated 30th March, 2026

stated the amendments in compliance with the Orders dated 6th January, 2026, 10th

February, 2026 and 11th March, 2026 had been incorporated.

Next date be fixed on 8th May, 2026, prior to which the process of re-

verification and re-affirmation must be completed.

(ANANYA BANDYOPADHYAY, J.)

A Dey

 
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