Sumit Kumar Bose vs Allahabad Bank & Ors
2026 Latest Caselaw 1975 Cal/2

Calcutta High Court

Sumit Kumar Bose vs Allahabad Bank & Ors on 17 March, 2026

Author: Aniruddha Roy

Bench: Aniruddha Roy

OCD-3 & 4

                      In The High Court at Calcutta                                2014:CHC-OS:19

                      Constitutional Writ Jurisdiction
                               Original Side

                             WPO/368/2008

                          SUMIT KUMAR BOSE
                                 VS
                        ALLAHABAD BANK & ORS.

                                    And

                             WPO/2797/1993

                             SUMIT KR. BOSE
                                   VS
                          INDIAN BANK AND ORS

BEFORE:
The Hon'ble JUSTICE ANIRUDDHA ROY
Date : March 17, 2026.

                                                                   Appearance:
                                                   Mr. Anindya Lahiri, Sr. Adv.
                                                    Mr. Mainak Ganguly, Adv.
                                                           ..for the petitioner.

                                                           Mr. Babita Dey, Adv.
                                                           ..for the respondent.


       The Court: These are the assigned writ petitions.

       Mr. Anindya Lahiri, learned senior advocate with Mr. Mainak

Ganguly, learned advocate submits that these writ petitions along with other

two writ petitions, namely, WPO/1361/2008 and WPO/165/2009 are

connected and also assigned before this Court.

       Ms. Babita Dey, learned advocate appears for the respondents.

       All the matters shall appear under the heading "Hearing (Assigned)"

on June 12, 2026.
                                        2

        In the meantime, since the name of the respondent Bank has 2014:CHC-OS:19

changed, the petitioner shall be at liberty to take a proper amendment

application to cause the necessary change in the original writ petition/s.




                                                       (ANIRUDDHA ROY, J.)



Arsad




                         WPO/368/2008, and WPO/2797/1993
                                   A.R., J.