Veeline Holdings Private Limited vs Khetawat Properties Limited
2025 Latest Caselaw 2925 Cal/2

Calcutta High Court

Veeline Holdings Private Limited vs Khetawat Properties Limited on 3 November, 2025

Author: Aniruddha Roy

Bench: Aniruddha Roy

OC-6
                                       ORDER SHEET

                         IN THE HIGH COURT AT CALCUTTA
                              COMMERCIAL DIVISION
                                  ORIGINAL SIDE

                               IA NO. GA-COM/3/2025
                                In CS-COM/825/2024

                       VEELINE HOLDINGS PRIVATE LIMITED
                                     Vs
                         KHETAWAT PROPERTIES LIMITED


   BEFORE:
   The Hon'ble JUSTICE ANIRUDDHA ROY
   Date : November 3, 2025.
                                                                         Appearance:
                                                            Mr. Motisagar Tiwari, Adv.
                                                                Ms. Soumili Paul, Adv.
                                                                   ...for the petitioner

                                                       Mr. Pranit Bag, Barrister-at-law
                                                        Mr. Anuj Kumar Mishra, Adv.
                                                                   Mr. R. R. Modi, Adv.
                                                                  ...for the respondent

The Court: This is a petition filed by the plaintiff claiming judgment

upon admission.

There is no scope for any interim order.

Affidavits are called for.

The respondent shall file their affidavit-in-opposition on or before

November 26, 2025.

Affidavit-in-reply, if any, shall be filed on December 17, 2025.

The matter shall appear under the heading 'Motion (Adjourned)' on

January 7, 2026.

(ANIRUDDHA ROY, J.)

Sbghosh