Gammon Engineers And Contractors ... vs Srmb Srijan Private Limited And Ors
2024 Latest Caselaw 2870 Cal/2

Calcutta High Court

Gammon Engineers And Contractors ... vs Srmb Srijan Private Limited And Ors on 9 September, 2024

Author: I. P. Mukerji

Bench: I. P. Mukerji

                                                                      OD-10


ORDER SHEET

                              APO/34/2023
                                 WITH
                              CS/183/2022

                   IN THE HIGH COURT AT CALCUTTA
                    CIVIL APPELLATE JURISDICTION
                            ORIGINAL SIDE

      GAMMON ENGINEERS AND CONTRACTORS PRIVATE LIMITED
                             VS
            SRMB SRIJAN PRIVATE LIMITED AND ORS.


Before:
The Hon'ble Justice I. P. MUKERJI
          And
The Hon'ble Justice PARTHA SARATHI SEN
Date: 9th September, 2024

                                                                Appearance:

                                              Mr. Suddhasatva Banerjee, Adv.
                                                      Mr.Prantik Garai, Adv.
                                            Mr. Ramanuj Roy Chowdhuri, Adv.
                                                              ...for Appellant
                                                         Mr. Arnab Das, Adv.
                                                    Ms. Akansha Yadav, Adv.
                                              Ms. Syeda Romona Sultan, Adv.
                                                       ..for Respondent no.1

The Court: On the submission made by Mr. Suddhasatva

Banerjee, learned advocate for the appellant that an attachment before

judgment of the instant property is foreseeable very soon before the trial

court, we direct that this appeal be further upgraded in the list under the

heading "Appeal From Orders" to a position within the first three matters on

and from 11th September, 2024.

(I. P. MUKERJI, J.)

(PARTHA SARATHI SEN, J.) sm